Applications for LAMP Fellowship 2025-26 are now open. Apply here. The last date for submitting applications is December 21, 2024
Sr. No. | Member Name | Members from |
---|---|---|
1 | Abhay Kumar Sinha | Lok Sabha |
2 | Bijuli Kalita Medhi | Lok Sabha |
3 | Captain Brijesh Chowta | Lok Sabha |
4 | Chandra Prakash Joshi | Lok Sabha |
5 | Chandubhai Chhaganbhai Shihora | Lok Sabha |
6 | Devusinh Chauhan | Lok Sabha |
7 | Dimple Yadav | Lok Sabha |
8 | Dulu Mahato | Lok Sabha |
9 | Jagadish Chandra Barma Basunia | Lok Sabha |
10 | Jagdambika Pal | Lok Sabha |
11 | Namdeo Kirsan | Lok Sabha |
12 | Kunduru Raghuveer | Lok Sabha |
13 | Malaiyarasan D | Lok Sabha |
14 | Nilesh Dnyandev Lanke | Lok Sabha |
15 | Ramprit Mandal | Lok Sabha |
16 | Chhatrapati Shahu Shahaji | Lok Sabha |
17 | Shambhavi | Lok Sabha |
18 | Dr. Kalge Shivaji Bandappa | Lok Sabha |
19 | Shrikant Eknath Shinde | Lok Sabha |
20 | Shrirang Appa Barne | Lok Sabha |
21 | Shyamkumar (Babalu) Daulat Barve | Lok Sabha |
22 | Ajit Kumar Bhuyan | Rajya Sabha |
23 | Birendra Prasad Baishya | Rajya Sabha |
24 | Gulam Ali | Rajya Sabha |
25 | Harsh Mahajan | Rajya Sabha |
26 | Javed Ali Khan | Rajya Sabha |
27 | Laxmikant Bajpayee | Rajya Sabha |
28 | Mamata Mohanta | Rajya Sabha |
29 | N.R. Elango | Rajya Sabha |
30 | R. Dharmar | Rajya Sabha |
31 | Rajeev Shukla | Rajya Sabha |
Committee on Energy
Ministry of Power | ||
|
||
Ministry of New and Renewable Energy | ||
|
Date | Name Of Committee | Agenda |
---|---|---|
2024-12-03 | Energy |
Consideration and adoption of the following Draft Reports of the Committee: (i) Draft Report on Demands for Grants (2024-25) of the Ministry of Power. (ii) Draft Report on Demands for Grants (2024-25) of the Ministry of New and Renewable Energy. |
2024-12-03 | Energy |
Briefing by representatives of the NHPC Limited on its functioning and role in the Power Sector of the Country. |
2024-10-15 | Energy |
Evidence of representatives of the Ministry of Power in connection with examination of the Demands for Grants (2024-25). |
2024-10-15 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy in connection with examination of the Demands for Grants (2024-25). |
2024-10-07 | Energy |
Consideration and adoption of Memorandum No. 1 regarding selection of subjects for examination during the term 2024-25. |
2024-03-07 | Energy |
Valedictory Sitting and review of overall performance of the Ministry of Power, Ministry of New and Renewable Energy and all the PSUs/Institutions/Bodies under the administrative control of both these Ministries. |
2024-02-16 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Indian Renewable Energy Development Agency Limited and Solar Energy Corporation of India Limited on the subjects ‘Evaluation of Roof-top Solar Programme’ and ‘Production Linked Incentive Scheme: National Programme on High Efficiency Solar PV Modules’. |
2024-02-06 | Energy |
Briefing by representatives of the Ministry of Power, Central Electricity Authority, Power Finance Corporation Limited and REC Limited on the subject ‘Electrification of Rural India – Targets and Achievements’. |
2024-01-24 | Energy |
Briefing by representatives of the Ministry of Power and Central Electricity Authority on the subject ‘Electrification of Rural India – Targets and Achievements’. |
2023-12-21 | Energy |
Briefing by representatives of the Ministry of Power, Central Electricity Authority, NHPC Limited, SJVN Limited, THDC India Limited, North Eastern Electric Power Corporation Limited and Damodar Valley Corporation on the subject ‘Performance Review of Major Hydro Projects’. |
2023-12-14 | Energy |
Consideration and adoption of the following draft Reports: i) Report on action taken by the Government on observations/recommendations contained in 34th Report (17th Lok Sabha) on Demands for Grants (2023-24) of the Ministry of New and Renewable Energy. ii) Report on action taken by the Government on observations/recommendations contained in 35th Report (17th Lok Sabha) on Demands for Grants (2023-24) of the Ministry of Power. iii) Report on the subject ‘Bio-Energy and Waste to Energy-Recovery of Energy from Urban, Industrial and Agricultural Wastes/Residues and role of Urban Local Bodies in Energy Management’. |
2023-12-07 | Energy |
Briefing by representatives of the Ministry of Power, NHPC Limited, SJVN Limited, THDC India Limited, North Eastern Electric Power Corporation Limited and Damodar Valley Corporation on the subject ‘Performance Review of Major Hydro Projects’. |
2023-11-30 | Energy |
Briefing by representatives of the Ministry of Power, NHPC Limited, SJVN Limited and THDC India Limited on the subject ‘Performance Review of Major Hydro Projects’. |
2023-11-22 | Energy |
Briefing by representatives of the Ministry of Power, Ministry of New and Renewable Energy, Ministry of Environment, Forest & Climate Change, Central Electricity Authority and India Meteorological Department on the subject ‘Prospects of Thermal Power Plants in the light of enhanced Renewable Energy Target’. |
2023-11-16 | Energy |
Briefing by representatives of the Ministry of Power and Central Electricity Authority on the subject ‘Prospects of Thermal Power Plants in the light of enhanced Renewable Energy Target’. |
2023-10-16 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Department of Financial Services and Department of Agriculture and Farmers’ Welfare on the subjects ‘Evaluation of Roof-top Solar Programme’ and ‘Pradhan Mantri Kisan Urja Suraksha Evam Utthaan Mahabhiyan (PM-KUSUM) – An Evaluation’. |
2023-10-06 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy on the subjects ‘Evaluation of Roof-top Solar Programme’ and ‘Pradhan Mantri Kisan Urja Suraksha Evam Utthaan Mahabhiyan (PM-KUSUM) – An Evaluation’. |
2023-09-20 | Energy |
Consideration and adoption of Memorandum No. 1 regarding selection of subjects for examination during the term 2023-24. |
2023-09-12 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Department of Atomic Energy, Solar Energy Corporation of India and Indian Renewable Energy Development Agency on the subject ‘Energy Security in India – Emerging Scenario’. |
2023-09-05 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Department of Atomic Energy, Solar Energy Corporation of India and Indian Renewable Energy Development Agency on the subject ‘Energy Security in India – Emerging Scenario’. |
2023-08-24 | Energy |
Briefing by representatives of the Ministry of Power, Central Electricity Authority, NTPC Limited, Power Grid Corporation of India Limited, NHPC Limited, THDC India Limited and North Eastern Electric Power Corporation Limited on the subject ‘Energy Security in India – Emerging Scenario’. |
2023-08-17 | Energy |
Oral hearing of representatives of the Ministry of Power, State Government of Andhra Pradesh and State Government of Telangana (concerned SERC, Department of Energy, Discoms, Gencos and Transcos) on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-08-09 | Energy |
Briefing by representatives of the Ministry of Power, REC Limited and Power Finance Corporation Limited on the subject ‘Electrification of Rural India – Ensuring Sustainability and Reliability’. |
2023-07-28 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Department of Financial Services (Ministry of Finance), Reserve Bank of India (RBI), State Bank of India (SBI), Indian Renewable Energy Development Agency (IREDA) and Solar Energy Corporation of India (SECI) on the subject ‘Efficacy of Priority Sector Lending in financing Renewable Energy Sector’. |
2023-07-20 | Energy |
Consideration and adoption of the following three draft Reports of the Committee:1) Report on action-taken by the Government on observations/ recommendations contained in 20th Report (17th Lok Sabha) on the subject ‘Tidal Power Development in India’. 2) Report on action-taken by the Government on observations/recommendations contained in 21st Report (17th Lok Sabha) on the subject ‘Financial Constraints in Renewable Energy Sector’. 3) Report on action-taken by the Government on observations/ recommendations contained in 27th Report (17th Lok Sabha) on the subject ‘Evaluation of Wind Energy in India’. |
2023-06-15 | Energy |
Briefing by representatives of the Ministry of Power, Central Electricity Authority, NTPC Limited, Damodar Valley Corporation and NLC India Limited on the subject ‘Bio-Energy and Waste to Energy - Recovery of Energy from Urban, Industrial and Agricultural Wastes/Residues and role of Urban Local Bodies in Energy Management’. |
2023-06-09 | Energy |
Briefing by representatives of the Ministry of Power, Central Electricity Authority, NTPC Limited, Damodar Valley Corporation and NLC India Limited on the subject ‘Bio-Energy and Waste to Energy - Recovery of Energy from Urban, Industrial and Agricultural Wastes/Residues and role of Urban Local Bodies in Energy Management’. |
2023-06-01 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Ministry of Housing and Urban Affairs and Ministry of Agriculture and Farmers’ Welfare on the subject ‘Bio-Energy and Waste to Energy - Recovery of Energy from Urban, Industrial and Agricultural Wastes/Residues and role of Urban Local Bodies in Energy Management’. |
2023-05-25 | Energy |
Oral hearing of representatives of the Ministry of Power, the Ministry of Railways (Railway Board), and Delhi Metro Rail Corporation (DMRC) on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-05-18 | Energy |
Briefing by the representatives of the Ministry of New and Renewable Energy, NITI Aayog, and the Ministry of Housing and Urban Affairs on the subject, ‘Bio-Energy and Waste to Energy – Recovery of Energy from Urban, Industrial and Agricultural Wastes/ Residues and role of Urban Local Bodies in Energy Management.’ |
2023-05-10 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy and Ministry of Environment, Forest and Climate Change on the subject - Performance evaluation of Panchamrit announced at CoP-26. |
2023-05-04 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy and Ministry of Environment, Forest and Climate Change on the subject - Performance evaluation of Panchamrit announced at CoP-26. |
2023-04-27 | Energy |
Oral hearing of representatives of the Ministry of Power, Department of Power (Government of Kerala), Department of Power (Government of West Bengal), Kerala State Electricity Board and CESC Limited on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-04-17 | Energy |
Evidence of representatives of the Ministry of Power, Ministry of Heavy Industries and NITI Aayog on the Establishment of Charging Infrastructure in connection with examination of the subject ‘Promotion of Electric Vehicles in India’. |
2023-04-06 | Energy |
Evidence of the representatives of the Ministry of Power, the Ministry of Housing and Urban Affairs, the Ministry of Petroleum and Natural Gas, the Ministry of Road Transport and Highways on the Establishment of Charging Infrastructure in connection with the examination of the subject ‘Promotion of Electric Vehicles in India’. |
2023-03-23 | Energy |
Oral hearing of representatives of the Ministry of Power, Central Electricity Regulatory Commission, Forum of Regulators and those State Electricity Regulatory Commissions who have submitted memoranda to this Committee (Haryana, Chhatisgarh, Uttarakhand, Karnataka, Jharkhand, Kerala, Himachal Pradesh and Uttar Pradesh) on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-03-13 | Energy |
Consideration and adoption of the following Draft Reports: (i) Report on Action-taken by the Government on recommendations contained in the 24th Report (17th Lok Sabha) of the Committee on Demands for Grants (2022-23) of the Ministry of New and Renewable Energy. (ii) Report on Demands for Grants (2023-24) of the Ministry of New and Renewable Energy. (iii) Report on Demands for Grants (2023-24) of the Ministry of Power. |
2023-02-24 | Energy |
Evidence of representatives of the Ministry of Power in connection with examination of Demands for Grants (2023-24). |
2023-02-24 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy in connection with examination of Demands for Grants (2023-24) |
2023-02-23 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy in connection with examination of Demands for Grants (2023-24). |
2023-02-09 | Energy |
Oral hearing of representatives of the Ministry of Power, Grid Controller of India Limited, Power Grid Corporation of India Limited and PTC India Limited on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-02-09 | Energy |
Oral hearing of representatives of the Ministry of Power, Central Electricity Regulatory Commission and Forum of Regulators on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-01-25 | Energy |
Oral hearing of representatives of the Ministry of Power, Grid Controller of India Limited, Power Grid Corporation of India Limited and NTPC Limited on the provisions of the ‘Electricity (Amendment) Bill, 2022’. |
2023-01-16 | Energy |
(i) Briefing by representatives of the Ministry of External Affairs. (ii) Meeting with the Chairperson and Members of the Norwegian Parliamentary Standing Committee on Energy and Environment. |
2022-12-15 | Energy |
Briefing by representatives of the Ministry of Power and REC Limited on the subjects- (i) Functioning and role of the REC Limited in the Power Sector of the Country.(ii) Electrification of Rural India – Ensuring Sustainability and Reliability. |
2022-12-08 | Energy |
Briefing by the representatives of the Ministry of New and Renewable Energy and SECI on the Electricity (Amendment) Bill, 2022. |
2022-12-01 | Energy |
Briefing by representatives of the Ministry of Power on the Electricity (Amendment) Bill, 2022. |
2022-11-24 | Energy |
Briefing by representatives of the Ministry of Power, NHPC Limited and SJVN Limited on functioning and role of NHPC Limited and SJVN Limited in the Power Sector of the Country. |
2022-11-17 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy, Indian Renewable Energy Development Agency (IREDA) and Solar Energy Corporation of India Limited (SECI) on functioning and role of IREDA and SECI in the Renewable Energy Sector of the Country. |
2022-11-10 | Energy |
Briefing by representatives of the Ministry of Power and NTPC Limited on functioning and role of the NTPC Limited in the Power Sector of the Country. |
2022-11-03 | Energy |
Briefing by Public Sector Undertakings/Institutions under the Ministry of New and Renewable Energy on their functioning and role in the Renewable Energy Sector of the Country. |
2022-10-31 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy on purview and performance of Renewable Energy Sector in the Country. |
2022-10-27 | Energy |
Briefing by representatives of the Ministry of Power on purview and performance of Power Sector in the Country. |
2022-10-27 | Energy |
Briefing by Public Sector Undertakings under the Ministry of Power on their functioning and role in the Power Sector of the Country. |
2022-10-17 | Energy |
Consideration and adoption of Memorandum No.1 regarding selection of subjects for examination during the term 2022-23. |
2022-07-26 | Energy |
Consideration and adoption of Five Draft Reports of the Committee. |
2022-06-27 | Energy |
Evidence of representatives of the Ministry of Petroleum and Natural Gas, Concerned Oil Marketing Companies and the Ministry of Environment, Forest and Climate Change on the subject ‘Promotion of Electric Vehicles in India’. |
2022-06-14 | Energy |
Discussion with representatives of the Ministry of Power, Ministry of Heavy Industries and NITI Aayog on the subject ‘Promotion of Electric Vehicles in India’. |
2022-04-07 | Energy |
Briefing by the representatives of the Ministry of Power and EESL on the subject ‘Promotion of Electric Vehicles in India’. |
2022-03-15 | Energy |
Consideration and adoption of the following Draft Reports: (i) Report on Action-taken by the Government on recommendations contained in the 6th Report (17th LS) of the Committee on Demands for Grants (2021-22) of the Ministry of New and Renewable Energy. (ii) Report on Action-taken by the Government on recommendations contained in the 7th Report (17th LS) of the Committee on Demands for Grants (2021-22) of the Ministry of Power. (iii) Report on Demands for Grants (2022-23) of the Ministry of New and Renewable Energy. (iv) Report on Demands for Grants (2022-23) of the Ministry of Power. |
2022-03-15 | Energy |
Consideration and adoption of the following Draft Reports: (i) Report on Action-taken by the Government on recommendations contained in the 6th Report (17th LS) of the Committee on Demands for Grants (2021-22) of the Ministry of New and Renewable Energy. (ii) Report on Action-taken by the Government on recommendations contained in the 7th Report (17th LS) of the Committee on Demands for Grants (2021-22) of the Ministry of Power. (iii) Report on Demands for Grants (2022-23) of the Ministry of New and Renewable Energy. (iv) Report on Demands for Grants (2022-23) of the Ministry of Power. |
2022-02-22 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy in connection with examination of Demands for Grants (2022-23). |
2022-02-22 | Energy |
Evidence of representatives of the Ministry of Power in connection with examination of Demands for Grants (2022-23). |
2022-02-22 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy in connection with examination of Demands for Grants (2022-23). |
2022-02-18 | Energy |
Evidence of representatives of the Ministry of Power in connection with examination of Demands for Grants (2022-23). |
2021-12-14 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy, Indian Renewable Energy Development Agency (IREDA), Solar Energy Corporation of India (SECI) and National Institute of Wind Energy (NIWE) on the subject ‘Evaluation of Wind Energy in India’. |
2021-12-01 | Energy |
1) Presentation by the Secretariat on the agenda of discussion. 2) Evidence of representatives of the Central Electricity Authority (CEA) and Central Electricity Regulatory Commission (CERC) on the subject ‘Review of Power Tariff Policy – Need for uniformity in tariff structure across the Country. |
2021-12-01 | Energy |
Evidence of representatives of the Ministry of Power and the Ministry of New and Renewable Energy on the subject ‘Review of Power Tariff Policy – Need for uniformity in tariff structure across the Country. |
2021-11-23 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy, Indian Renewable Energy Development Agency (IREDA), Solar Energy Corporation of India (SECI) and National Institute of Wind Energy (NIWE) on the subject ‘Evaluation of Wind Energy in India’. |
2021-11-22 | Energy |
Evidence of representatives of the Central Electricity Authority (CEA) and Central Electricity Regulatory Commission (CERC) on the subject ‘Review of Power Tariff Policy – Need for uniformity in tariff structure across the Country. |
2021-11-01 | Energy |
Consideration and adoption of Memorandum No.-1 regarding Selection of Subjects for examination during the term 2021-22 |
2021-08-10 | Energy |
Discussion with the representatives of the Ministry of Power, DISCOMs and State Governments on the subject ‘Review of Power Tariff Policy – Need for uniformity in tariff structure across the Country’. |
2021-08-05 | Energy |
Evidence of representatives of the Indian Renewable Energy Development Agency (IREDA), Rural Electrification Corporation (REC) and Power Finance Corporation (PFC) on the subject - Financial Constraints in Renewable Energy Sector. |
2021-08-04 | Energy |
Consideration and adoption of three draft Reports of the Committee on the following subjects: i. Development of Coal Block allocated to Power Sector Companies. ii. Delay in execution/completion of Power Projects by Power Sector Companies. iii. Tidal Power Development in India. |
2021-07-27 | Energy |
Evidence of representatives of the Ministry of New and Renewable Energy, Indian Renewable Energy Development Agency (IREDA), Rural Electrification Corporation (REC) and Power Finance Corporation (PFC) on the subject - Financial Constraints in Renewable Energy Sector. |
2021-07-19 | Energy |
Briefing by the Ministry of Power/Central Electricity Authority(CEA) on the subject Contribution of Central Electricity Authority in balanced development of electricity sector. |
2021-04-09 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy and IREDA on the subject - Financial Constraints in Renewable Energy Sector. |
2021-03-02 | Energy |
Consideration and adoption of two draft reports of the Committee- i) Demands for Grants (2021-22) of the Ministry of New and Renewable Energy ii)Demands for Grants (2021-22) of the Ministry of Power. |
2021-03-02 | Energy |
Consideration and adoption of the following Draft Reports: (i) Demands for Grants (2021-22) of the Ministry of New and Renewable Energy. (ii) Demands for Grants (2021-22) of the Ministry of Power. |
2021-02-22 | Energy |
Evidence of representatives of the Ministry of Power and the Ministry of New and Renewable Energy in connection with examination of Demands for Grants (2021-22) |
2021-02-11 | Energy |
Briefing by representatives of the Ministry of New and Renewable Energy on the subject- Tidal Power Development in India |
2021-01-15 | Energy |
Briefing by representatives of the Ministry of Power on the subject - Development of Coal Blocks allocated to Power-Sector Companies. |
2020-11-25 | Energy |
Evidence of representatives of the Ministry of Power on the subject - Delay in execution/completion of Power Projects by power sector companies. |
2020-10-16 | Energy |
Consideration of Memorandum No. 1 regarding selection of subjects for examination during the year 2020-21. |
2020-09-03 | Energy |
Discussion with the representatives of the Power Generating CPSUs on the subject Review of Power Tariff Policy – Need for uniformity in tariff structure across the country. |
2020-02-18 | Energy |
Discussion with representatives of the Ministry of Power and the Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of both the Ministries for the year 2020-21. |
2020-01-16 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and Independent Power Producers on the subject Review of Power Tariff Policy Need for uniformity in tariff structure across the country. |
2020-01-06 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and State Governments |
2020-01-06 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and the Electricity Regulators of the States |
2019-12-03 | Energy |
Consideration and adoption of two Reports of Standing Committee on Energy i) Demands for Grants (2019 20) of Ministry of New and Renewable Energy ii) Demands for Grants )2019 20) of Ministry of Power |
2019-11-06 | Energy |
To have briefing by the representatives of Ministry of Power on the subject Review of Power Tariff Policy Need for uniformity in tariff structure across the country |
2019-10-25 | Energy |
Discussion with the representatives of the Ministry of Power and Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of Power and Ministry of New and Renewable Energy for the year 2019-20 respectively. |
2019-10-25 | Energy |
Discussion with the representatives of the Ministry of Power and Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of Power and Ministry of New and Renewable Energy for the year 2019-20 respectively. |
2019-09-27 | Energy |
Consideration and adoption of Memorandum No 1 regarding selection of subjects for examination during the year 2019 2020 |
2018-12-07 | Energy |
Oral evidence of the representatives of the Ministry of Power on the subject Hydro Power. |
2018-11-28 | Energy |
Briefing by the representatives of the Ministry of Power on the subject Integrated Power Development Scheme An Evaluation. |
2018-10-05 | Energy |
I.Consideration and adoption of Memorandum No.1 regarding Selection of Subjects for examination during the year 2018-19 and to chalk-out future programme of the Committee. II. Briefing by the representatives of the Ministry of Power on the subject - Role of Regulators in the Electricity Sector - An Evaluation. |
2018-08-20 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of Petroleum and Natural Gas ONGC GAIL and Directorate General of Hydro Carbons on the subject Stressed Non Performing Assets NPA in Gas Based Power Plants |
2018-08-02 | Energy |
Consideration and adoption of two draft Reports on Impact of RBI s Revised Framework for Resolution of Stressed Assets on NPAs in Electricity Sector and Action Taken on the recommendations contained in the 38th Report (16th Lok Sabha) of the Standing Committee on Energy on Demands for Grants (2018-19) of Ministry of Power |
2018-07-16 | Energy |
Examination of the subject Hydro Power |
2018-07-05 | Energy |
Further discussion with the representatives of Ministry of Power, Deptt. of Financial Services, Ministry of Finance, Public and Private Sector Banks on the subject Impact of New RBI Guidelines on NPA in power sector |
2018-06-12 | Energy |
Further discussion with the representatives of the Ministry of Finance, Ministry of Power and Reserve Bank of India on the subject Impact of New RBI Guidelines on NPA in Power Sector. |
2018-06-01 | Energy |
Further discussion with the representatives of the Ministry of Finance, Ministry of Power and Reserve Bank of India on the subject "Impact of New RBI Guidelines on NPA in Power Sector. |
2018-04-11 | Energy |
Briefing by the representatives of the Ministry of Power and Ministry of Coal on the subject Impact of New RBI Guidelines on NPA in Power Sector. |
2018-02-27 | Energy |
Meeting with Parliamentary Delegation from Iran |
2018-02-15 | Energy |
To take evidence of the representatives of the Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of New and Renewable Energy for the year 2018-2019 |
2018-02-15 | Energy |
To take evidence of the Representatives of the Ministry of Power in connection with examination of the Demands for Grants for the year 2018-2019 |
2018-01-09 | Energy |
To have briefing by the representatives of the Ministry of New and Renewable Energy on the subject Role of PSUs/Institutions under MNRE in Development of Renewable Energy Schemes. |
2017-11-20 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject Evaluation of Power Transmission System/ Stressed Assets/ Non-performing Assets in Power Sector. |
2017-11-13 | Energy |
To have briefing by the representatives of the Ministries of Coal and Railways on the subject Stressed/Non-performing Assets in Electricity Sector. |
2017-11-02 | Energy |
To have briefing by the representatives of the Department of Financial Services, Ministry of Finance, Reserve Bank of India and other Banks which have financed the Power Projects and Ministry of Power, on the subject Stressed/Non-performing Assets in Electricity Sector. |
2017-10-23 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject Stressed, Non performing Assests in Electricity Sector. |
2017-10-11 | Energy |
For consideration and adoption of Memorandum No.1 regarding Selection of Subjects for examination for the year 2017-18 and to chalk-out future programme of the Committee. |
2017-08-21 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject "Functioning of POSOCO in Grid Management''. |
2017-08-04 | Energy |
For consideration and adoption of the following Draft Reports: i) Electricity Policy – A Review ii) Action Taken on the recommendations contained in the Twenty-Sixth Report (16 Lok Sabha) on Demands for Grants for the year 2017-18. |
2017-07-28 | Energy |
For consideration and adoption of the Draft Report on National Solar Mission - An Appraisal relating to the Ministry of Power |
2017-06-30 | Energy |
To take evidence of the representatives of the Ministry of New and Renewable Energy on the subject National Solar Mission An Appraisal |
2017-06-16 | Energy |
On-the-spot Study Visit of the Committee from 16 to 19 June, 2017 |
2017-06-07 | Energy |
To have briefing by the representatives of the Ministry of New and Renewable Energy on the subject Encouraging Renewable Energy Hardware Manufacturing Base in India. |
2017-05-29 | Energy |
To have discussion with the representatives of the Ministry of Power on the subject - Electricity Policy - A Review |
2017-05-19 | Energy |
To have further briefing by the representatives of the Ministry of New and Renewable Energy on the subject - "National Solar Mission - An Appraisal". |
2017-05-12 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject "Electricity Policy – A Review". |
2017-03-21 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject - Action Plan to connect remaining 18,000 villages by electricity |
2017-03-02 | Energy |
For consideration and adoption of the Draft Reports on Demands for Grants of the Ministry of Power for the year 2017-18 and Demands for Grants of the Ministry of New and Renewable Energy for the year 2017-18 |
2017-01-27 | Energy |
to have briefing by the representatives of the Ministry of Power on the subject - Review of Power Tariff Policy – making electricity affordable |
2017-01-18 | Energy |
To have briefing by the representatives of the Ministry of New and Renewable Energy on the subject - Need for long terms Renewable Energy Policy and Legal Reforms |
2016-11-24 | Energy |
To take further evidence of the representatives of the Ministry of Power on the subject - Energy Access in India - Review of Current Status and Role of Renewable Energy. |
2016-10-13 | Energy |
Briefing by the representatives of the Ministry of New and Renewable Energy on the subject - Energy Access in India-Review of Current Status and Role of Renewable Energy |
2016-09-27 | Energy |
For consideration and adoption of Memorandum No.1 regarding selection of subjects for examination for the year 2016-17 and to chalk-out future programme of the Committee. |
2016-07-08 | Energy |
Evidence on the subject Power Generation from Solid Waste |
2016-07-01 | Energy |
Briefing by the representatives of the Ministry of Power on the subject Role of Regulators in Electricity Sector – An Appraisal |
2016-06-23 | Energy |
Briefing by the representatives of the Ministry of New and Renewable Energy on the subject Action Plan for achievement of 175 GW Renewable Energy Target |
2016-05-23 | Energy |
Briefing by the representatives of the Ministry of Power, the ministry of Finance and the Ministry of Coal on the subject Pricing of Imported Coal - Its Impact on Power Tariff, CERC/APTEL Orders and Findings of DRI |
2016-04-19 | Energy |
Discussion on the subject Power Generation from Solid Waste |
2016-04-04 | Energy |
Evidence of the representatives of the Ministry of New and Renewable Energy in connection with the examination of Demands for Grants of the Ministry of New and Renewable Energy for the year 2016-17 |
2016-03-09 | Energy |
Consideration and adoption of two draft reports of the Committee |
2016-02-18 | Energy |
Discussion with the representatives of the Ministry of Power, CERC and Open Access Consumers on the subject Evaluation of Role, Performance and Functioning of Power Exchanges |
2016-02-11 | Energy |
Discussion on the subject Hydro Power with the representatives of the Ministry of Power, Ministry of New and Renewable Energy, Ministry of Environment and Forest and Climate Change, Central Electricity Regulatory Commission and Border Roads Organisation |
2016-01-11 | Energy |
Further briefing on the subject Hydro Power, a Sustainable, Clean and Green Alternative |
2016-01-04 | Energy |
Briefing on the subject Evaluation of Role, Performance and Functioning of Power Exchanges |
2015-11-06 | Energy |
Discussion on the subject Power Generation from Solid Waste with the representatives of Ministry of New and Renewable Energy, Ministry of Power, Ministry of Urban Development, Ministry of Environment, Forest and Climate Change and Private Producers |
2015-09-28 | Energy |
Briefing by the representatives of the Ministry of Power on the subjects: Measures To Check commercial losses (of AT&C)and Role of Regulators in Energy Sector |
2015-09-22 | Energy |
Energy Access in India: Review of current status and role of Renewable Energy and Development and Status of Small Hydro Sector |
2015-09-09 | Energy |
Consideration and adoption of Memorandum No. 1 for selection of subjects |
2015-08-20 | Energy |
Briefing on the subject Energy Access in India: Review of Current Status and role of Renewable Energy |
2015-07-14 | Energy |
To Evidence of the Ministry of Power on the subject Energy Conservation. |
2015-07-01 | Energy |
Discussion with State Governments of Andhra Pradesh, Maharashtra, Uttar Pradesh, CERC and Delhi Electricity Regulatory Commission on the subject Energy Conservation |
2015-05-28 | Energy |
Briefing by the representatives of the Ministry of Power on the subject Ensuring 24X7 power supply in India : Review of current status and planning for future |
2015-05-05 | Energy |
Consideration and adoption of draft Report on Electricity Amendment Bill, 2014 |
2015-04-17 | Energy |
Discussion on Electricity Amendment Bill, 2014 |
2015-04-07 | Energy |
Demands for Grants of Ministry of Power and Ministry of New and Renewable Energy |
2015-02-18 | Energy |
Discussion with the delegation of the German-India Parliamentary Group of the German Parliament |
2015-02-18 | Energy |
Discussion with the representatives of CERC and SERC on the Elctricity Amendment Bill, 2014 |
2015-02-12 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject Energy Conservation |
2015-02-06 | Energy |
To have discussions with the Power Secretaries of various States on the subject Electricity Amendment Bill, 2014 |
2015-01-22 | Energy |
Briefing on the Electricity Amendment Bill, 2014 |
2014-10-24 | Energy |
Briefing by the representatives of the Ministry of Power on the subject Power Projects land acquisition and Environment Clearances with special reference to Hydro Power Projects |