To hear the views of the Secretary, Ministry of Micro, Small and Medium Enterprises (MSME) on the working of the Ministry

To hear the views of the Secretary, MHI on the working of the Ministry and to chalk out the future course of action of the Committee.

To hear the views of the Secretary, MSME on the 'Review of Performance of PMEGP'.

To further hear the views of Secretary, MSME on the working of the Ministry.

To consider and adopt the draft 324th Report on the subject “Promotion of Electric Vehicles in the Country”

To hear the views of Secretary, Ministry of Micro, Small & Medium Enterprises (MSME) on the working of the Ministry and to chalk out the future course of action of the Committee.

Working of Bharat Heavy Electricals Limited (BHEL), its future role and prospects in Indian Economy.

To consider and adopt draft 322nd and 323rd Action Taken Reports on DFG (2023-24).

Promotion of Electric Vehicles in the Country.

To consider and adopt draft 319th Action Taken Report on DFG(2022-23), 320th and 321st Report on DFG(2023-24).

To Consider Demands For Grants (2023-24) Pertaining To Ministries Of Heavy Industries And Msme Respectively.

Promotion of Electric Vehicles in the Country

To adopt the draft 318th Report and hear the Secretary, MSME and CMD, NSIC.

To chalk out future course of action and hear the secretaries of M/o MSME and MHI.

To Consider And Adopt Draft 317Th Report Of The Committee.

To consider and adopt Draft 315th and 316th Reports on Demands for Grants(2022-23) of Ministry of MSME and MHI.

To hear the view of Secretaries MHI and M/o MSMEto consider the Demands for Grants (2022-23).

To consider and adopt draft 313th, 314th Action Taken Reports of DRPSC on Industry.

To consider and adopt draft 310th, 311th and 312th Action Taken Reports of DRPSC on Industry

(i) adoption of the draft 309th report of the DRPSC on Industry on "Electric & Hybrid Mobility- Prospects and Challenges in Automobile Industry" and (ii) to hear the Secretaries, Ministry of Heavy Industries and Department of Investment and Public Asset Management (DIPAM), Ministry of Finance on the subject "Disinvestment/closure of CPSEs" under the Ministry of Heavy Industries.

To hear the views of the Secretaries of Ministry of Micro, Small and Medium Enterprises(MSME) and Ministry of Heavy Industries on the working of their respective Ministries.

(i) adoption of the draft 309th report of the DRPSC on Industry on "Electric & Hybrid Mobility- Prospects and Challenges in Automobile Industry" and (ii) to hear the Secretaries, Ministry of Heavy Industries and Department of Investment and Public Asset Management (DIPAM), Ministry of Finance on the subject "Disinvestment/closure of CPSEs" under the Ministry of Heavy Industries.

To decide its future course of action.

To hear the Electric and Hybrid Vehicle Manufacturers in connection with the examination of the subject "Electric & Hybrid mobility - Prospects and Challenges in Automobile Industry."

To hear the Stakeholders associated with the Electric Vehicle Industry viz., Society of Indian Automobile Manufacturers(SIAM), Automotive Component Manufacturers Association of India(ACMA), Society of Manufacturers of Electric Vehicles(SMEV) and TriGreen in connection with the examination of the subject "Electric & Hybrid Mobility - Prospects and Challenges in Automobile Industry".

To consider and adopt the draft 308th Report on the subject - "Impact of Covid-19 Pandemic on MSME Sector & Mitigation Strategy adopted to counter it".

To hear the Secretary, Department of Heavy Industry on the subject “Electric & Hybrid Mobility – Prospects and Challenges in Automobile Industry”

To hear the Secretary, DFS and Chairman/MDs/CEOs of Scheduled Banks on the issue of availability of credit facilities to MSMEs under various schemes in connection with the examination of the subject "Impact of Covid-19 Pandemic on MSME Sector and Mitigation Strategy adopted to counter it".

To consider and adopt the draft 304th, 305th and 306th reports of Demands for Grants(2021-22) pertaining the the M/o MSME, DHI and DPE.

To hear the views of the Secretaries, Department of Public Enterprises and Department of Heavy Industry respectively on DFG(2021-22).

To hear the views of the Secretary, Ministry of Micro, Small and Medium Enterprises(MSME) on DFG(2021-22).

To hear the views of the stakeholders (MSME Associations) in connection with the examination of the subject "Impact of Covid-19 Pandemic on MSME Sector & Mitigation Strategy adopted to counter it.

To hear the views of the Secretary, MSME in connection with the examination of the subject "Impact of Covid-19 Pandemic on MSME Sector & Mitigation Strategy adopted to counter it.

(i) To adopt draft 300th, 301st, 302nd and 303rd reports (ii) To hear the Secretary, DHI on impact of Covid-19 on the PSU initiatives taken by PSUs under Atmanirbhar Bharat Abhiyan.

To consider and adopt the draft 297th, 298th and 299th reports on DFG(2020-21) pertaining to the M/o MSME, Deptt. of Public Enterprises and Deptt. of Heavy Industry

To consider the Demands for Grants (2020-21) Department of Public Enterprises

To consider the Demands for Grants (2020-21) Ministry of Micro, Small and Medium Enterprises

To consider and adopt the 295th and 296th Draft Reports

To hear the stakeholders on the subject "Downturn in Automobile Sector - Its Impact and Measures for Revival.

To hear the Secretary, DHI on Downturn in Automobile Sector and Measures for its Revival.

To hear the Secretary of the Ministry of Micro, Small, Medium Enterprises on the working of the Ministry.

To hear the Secretaries of the Department of Heavy Industry and the Department of Public Enterprises on the working of their respective Departments.

to consider adopt the 294th draft report on MSMED(Amendment) Bill, 2018. Draft 294th report (English) has been circulated. Hindi version will follow.

Next meeting of the Department-related Parliamentary Standing Committee on Industry will be held at 12.00 Noon on Friday, the 16th November, 2018 in Committee Room No. 4, A-block, PHA Extn. Building, New Delhi to hear the views of the stakeholders in connection with examination of Micro, Small Medium Enterprises Development (Amendment) Bill, 2018.

Next meeting of the Department-related Parliamentary Standing Committee on Industry will be held at 12.00 Noon on Friday, the 9th November, 2018 in Committee Room ‘A’, Ground Floor, Parliament House Annexe, New Delhi to hear the views of the stakeholders in connection with examination of Micro, Small Medium Enterprises Development (Amendment) Bill, 2018.

Next meeting of the Department-related Parliamentary Standing Committee on Industry will be held at 12.30 p.m. on Thursday, the 1st November, 2018 in Committee Room ‘A’, Ground Floor, Parliament House Annexe, New Delhi to discuss the Micro, Small Medium Enterprises Development (Amendment) Bill, 2018.

Agenda for the meeting will be intimated in due course. 

To decide its future course of acation 

Agenda for the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course.

Agenda for the meeting will be intimated in due course.

To hear the views of Secretary, Ministry of MSME. At 3.00 p.m To hear the views of Secretary, Department of Public enteprises (M/o HI&PE) 

To hear the views of select Industry/Auto/MSME Associations on the Budget proposals and DFG pertaining to M/o MSME and DHI. At 3.00 p.m to hear the views of Secretary,DHI along with CMDs of CPSEs.

Agenda of the meeting will be intimated in due course. 

To hear the Secretary Department of Heavy Industry (Ministry of HI & PE) on the working of DHI 

Agenda of the meeting will be intimated in due course. 

To hear the secretaries of M/o MSME and DPE on the working of the M/o MSME and DPE respectively 

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course.

To hear the Secretary, and Senor Officer, DPE about the working of the Department.

Agenda of the meeting will be intimated in due course

To hear the views of Representatives of Department of Economic Affairs , NITI Ayog , M/o MSME and DHI on allocation to DFG and their utilization

To hear the views of Secretary and representatives of DPE on DFG (2016-17) and at (3.00 p.m.) To hear the views of Secretary and representatives of MSME on DFG (2016-17)

To hear the views of Select Associations in Auto Sector and Capital Goods Sector for DFG and at (12.00 noon) to hear the views of CMDS under DHI and at (3.00 p.m) to hear the views of Secretary and representatives of DHI on DFG (2016-17)

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course

Agenda of the meeting will be intimated in due course

Agenda of the meeting will be intimated in due course

Agenda of the meeting will be intimated in due course.

Agenda of the meeting will be intimated in due course.

To further consider the MSME Development (Amendment) Bill, 2015.

To further consider the MSME Development (Amendment) Bill, 2015

Agenda of the meeting will be intimated in due course

To consider and adopt the draft Report Nos. 264th 265th and 266th on DFG(2015-16) pertaining to Ministry of MSME, Deptt. of DHI and Deptt. of DPE

To hear the views of Secretary, MSME on Demands for Grants (2015-16

To hear the views of representatives of select Associations in Auto Sector and Capital Goods Sector on Demands for Grants (2015-16) and at 3.00 pm meeting wiht Secretary, DHI and representatives of select PSEs under DHI on Demands for Grants (2015-16)

To hear the views of Secretary, DPE (M/o HI&PE) on Demands for Grants (2015-16)

To hear the representatives of M/o MSME , M/o Finance (Deptt. of Financial Services) and CMDs of Bank on the issue of credit facility to MSME sector .

To hear the Secretary, Ministry of MSME on the issue Pre -Budget review

To hear the Secretary, Department of Heavy Industry on the issue Pre-Budget review

To hear the Secretary, DHI (M/o HI & PE) on the subject of the status ofthe loss incurring PSUs under DHI

Agenda of the meeting will be intimated in due course.

To hear the representatives of Department of Public Enterprises, M/o Corporate Affairs and C& AG on the issue of provisions of Corporate Social Responsibility under the Companies Act, 2013

Agenda of the meeting will be intimated in due course

To hear the representatives of M/o HI & PE, Department of Heavy Industry, Department of Public Enterprises and EPIL on the issue of MoU performance of EPIL

Agenda of the meeting will be intimated in due course

Agenda of the meeting will be intimated in due course