india-map

FIND YOUR MP

Switch to Hindi (हिंदी)
  • MPs & MLAs
    Parliament States 2024 Elections
  • Legislatures
    Parliament
    Session Track Parliament Diary Parliament Committees Primer Vital Stats
    States
    Legislature Track Vital Stats
    Discussion Papers
  • Bills & Acts
    Bills Parliament Acts Parliament Bills States State Legislative Briefs Acts States
  • Budgets
    Parliament States Discussion Papers
  • Policy
    Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
  • LAMP
    About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Careers

FIND YOUR MP

Parliament States 2024 Elections
Session Track Parliament Diary Parliament Committees Primer Vital Stats
Legislature Track Vital Stats
Discussion Papers
Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States
Parliament States Discussion Papers
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Legislature
  • Parliament
  • Session Track
  • Vital Stats

Budget Session 2023

  • Productivity
  • Questions
  • Legislation
  • Debate
  • Vital Stats
  • Session Wrap
  • Plan Performance
  • Session Alert

Monsoon Session 2023

Special Session 2023

Winter Session 2023

PDF

Parliament functioning in Budget Session 2023

Vital Stats

Parliament functioning in Budget Session 2023

The Budget session of Parliament was held from January 31, 2023 to April 6, 2023, with a recess from February 14 to March 12.  Parliament adjourned sine die on April 6, having sat for 25 days.  This session saw limited legislative activity, and minimal discussion on the budget amidst continuous disruptions.

17th LS likely to be the shortest Lok Sabha since 1952

 image

Note: *Term less than 5 years; **6 year term.  Figures for the 17th Lok Sabha are till the Budget Session 2023.

image

Note: BS – Budget Session; MS – Monsoon Session; WS – Winter Session.

  • Entering the final year of its term, the 17th Lok Sabha has functioned for 230 sitting days so far.  Of all the Lok Sabhas that completed the full five-year term, the 16th Lok Sabha had the lowest sitting days (331).  With one more year remaining in the term, and 58 average sitting days a year, the 17th Lok Sabha is unlikely to sit for more than 331 days.  This could make it the shortest full term Lok Sabha since 1952.

  • In this session, Lok Sabha functioned for 33% of its scheduled time (46 hours) and Rajya Sabha for 24% (32 hours).  In the 15 days of the second part of the session, Lok Sabha worked for 5% and Rajya Sabha for 6% of scheduled time, with most of the time spent on the procedural work of tabling papers.

One Bill passed without discussion; three introduced

image

Note: * Term less than 5 years; **6 year term; Includes Finance and Appropriation Bills; Figures for the 17th Lok Sabha are till the Budget Session 2023.

  • The Competition (Amendment) Bill, 2022 was the only Bill passed during this session (excluding Finance and Appropriation Bills).  This Bill as well as the Finance Bill were passed without any discussion by either House.

  • Three Bills were introduced, one of which, the Forest (Conservation) Amendment Bill, 2023, was referred to a Joint Parliamentary Committee.

  • In this Lok Sabha, so far, 150 Bills have been introduced and 131 have been passed (excluding Finance and Appropriation Bills).  In the first session, 38 Bills were introduced and 28 were passed.     Since then, the number of Bills introduced and passed has declined.  Fewer than 10 Bills have been introduced or passed in each of the last four consecutive sessions.

image

All proposed expenditure passed without discussion 

image

image

  • This has been the sixth shortest budget session since 1952.  Lok Sabha spent 18 hours on financial business, of which 16 hours were spent on the general discussion of the budget.  In the previous budget sessions of the 17th Lok Sabha, financial business was discussed for 55 hours on average.

  • The expenditure of five Ministries (amounting to Rs 11 lakh crore) was listed for discussion in Lok Sabha, however, none were discussed.  The proposed expenditure of all Ministries, amounting to Rs 42 lakh crore, was passed without any discussion.  In the last seven years, on average, 79% of the budget has been passed without discussion.

  • Rajya Sabha discusses the working of select Ministries during the budget session. This session, it was to discuss the working of seven Ministries including the Ministries of Railways, Skill Development, Rural Development, Cooperation, and Culture.  None of these were discussed.

Debates in Parliament reducing

image

Note: *Term less than 5 years; **6 year term; see note on last page.

  • The Motion of Thanks on the President’s Address was the only item discussed in this session.  It was discussed for about 28 hours in both Houses, with 150 members participating in total. 

  • The Rules of Procedure of both Houses of Parliament provide for various devices which can be used to draw attention to matters of public importance, and hold the government accountable.  These include half-an-hour discussions, short duration discussions, and adjournment motions.  In the 17th Lok Sabha, only 11 short duration discussions and one half-an-hour discussion have been held so far.  None were held in this session. 

  • In Rajya Sabha, under Rule 267, the proceedings of the House may be suspended with the permission of the Chairperson to discuss a matter of importance (analogous to adjournment motions in Lok Sabha).  In this session, more than 150 notices were filed under this rule, none were accepted.

Poor functioning of Question Hour; limited private member business discussed 

image

Note: Question Hour was cancelled in the Monsoon Session of 2020; BS – Budget Session; MS – Monsoon Session; WS – Winter Session.

  • This session also saw the least amount of time spent on questions in the current Lok Sabha.  Question Hour functioned for 19% of scheduled time in Lok Sabha and 9% in Rajya Sabha.  About 7% of starred questions were answered in each House.

  • No Private Member Bills were introduced or discussed.     Each House discussed one Private Member Resolution.  Lok Sabha discussed the beautification and modernisation of railway stations while Rajya Sabha discussed the implementation of the Sachar Committee report.

Entering the final year of its term, Lok Sabha still does not have a Deputy Speaker

  • Article 93 of the Constitution states that Lok Sabha will choose two Members of the House to be Speaker and Deputy Speaker, as soon as possible.  The 17th Lok Sabha has not elected a Deputy Speaker even as it enters the final year of its five-year term.  This is despite the Supreme Court issuing a notice to the central government in February 2023 to respond to a public interest litigation regarding delay in the election of the Deputy Speaker.

  • There has just been one instance in the past – 269 days during the 12th Lok Sabha – when it took over three months to elect a Deputy Speaker.

Note: Adjournment motions- used to adjourn the normal proceedings of the House to discuss an urgent matter, the motion is voted on at the end of the discussion; Short duration discussion- used to debate a matter of public importance; Half-an-hour discussions- used to obtain further information from the government about a question answered in the House.
Sources:  Bulletins of Lok Sabha and Rajya Sabha as on April 6, 2023; Statistical Handbook, Ministry of Parliamentary Affairs, 2021; PRS. 

DISCLAIMER: This document is being furnished to you for your information.  You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”).  The opinions expressed herein are entirely those of the author(s).  PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete.  PRS is an independent, not-for-profit group.   This document has been prepared without regard to the objectives or opinions of those who may receive it.

Follow Us

Creative Commons License

PRS Legislative Research is licensed under a Creative Commons Attribution 4.0 International License

Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

  • About Us
  • Careers
Copyright © 2026    prsindia.org    All Rights Reserved.