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Parliament Session Wrap Budget Session: January 31, 2023 to April 6, 2023 |
Government Bills passed by Parliament during the Budget session
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Short Title |
Key Objectives |
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Amends the Competition Act, 2002 to regulate mergers and acquisitions based on the value of the transaction, expands the scope of entities which can be adjudged to be part of anti-competitive agreements, and decriminalises certain offences under the Act. |
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*The Finance Bill, 2023 |
Gives effect to financial proposals of the Central Government for the year 2023-24. |
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*The Appropriation Bill, 2023 |
Authorises expenditure from the Consolidated Fund of India for the financial year 2023-24. |
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*The Appropriation (No.2) Bill, 2023 |
Authorises expenditure from the Consolidated Fund of India for the financial year 2022-23. |
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*The Jammu and Kashmir Appropriation Bill, 2023 |
Authorises expenditure from the Consolidated Fund of the Union Territory of Jammu and Kashmir for the financial year 2022-23. |
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*The Jammu and Kashmir Appropriation (No.2) Bill, 2023 |
Authorises expenditure from the Consolidated Fund of the Union Territory of Jammu and Kashmir for the financial year 2023-24. |
Note: * Bill was introduced in this session.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced during the Budget Session and pending
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LOK SABHA |
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Short Title |
Key Objectives |
Introduced on |
Status |
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The Inter-Services Organisations (Command, Control and Discipline) Bill, 2023 |
Empowers the Commander-in-Chief or Officer-in-Command of Inter-services Organisations to exercise disciplinary or administrative control over personnel under their command, irrespective of their service. |
15 Mar 2023 |
Pending |
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Amends the Forest Conservation Act, 1980 to exempt certain types of land from its purview, and expand the list of activities permitted to be carried out on forest land. |
29 Mar 2023 |
Referred to Joint Committee on 29 Mar 2023 |
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Expands the scope of coastal aquaculture to include allied activities such as nucleus breeding centres and hatcheries, prohibits certain coastal aquaculture activities in ecologically sensitive areas, and defines new offences and rationalises penalties. |
5 April 2023 |
Pending |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills passed by Lok Sabha and pending in Rajya Sabha
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Short Title |
Introduced on |
Status |
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25 Jul 2019 |
Passed on 31 Jul 2019 |
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The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022 |
9 Dec 2022 |
Passed on 16 Dec 2022 |
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The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022 |
9 Dec 2022 |
Passed on 21 Dec 2022 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced in earlier sessions and pending in both Houses
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INTRODUCED IN LOK SABHA |
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Short Title |
Introduced on |
Status |
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22 Dec 2022 |
Joint Committee Report on 17 Mar 2023 |
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|
19 Dec 2022 |
Not referred to Standing Committee |
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The Multi-State Cooperative Societies (Amendment) Bill, 2022 |
7 Dec 2022 |
Joint Committee Report on 15 Mar 2023 |
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8 Aug 2022 |
Referred to Standing Committee on 8 Aug 2022 |
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21 Dec 2021 |
Referred to Standing Committee on 21 Dec 2021 |
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16 Dec 2021 |
Joint Committee Report on 2 Aug 2022 |
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The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
11 Dec 2019 |
Standing Committee Report on 29 Jan 2021 |
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The DNA Technology (Use and Application) Regulation Bill, 2019 |
8 Jul 2019 |
Standing Committee Report on 3 Feb 2021 |
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INTRODUCED IN RAJYA SABHA |
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|
Short Title |
Introduced on |
Status |
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20 Dec 2021 |
Standing Committee Report on 13 July 2022 |
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23 Mar 2020 |
Standing Committee Report on 21 Dec 2021 |
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12 Feb 2019 |
Standing Committee Report on 16 Mar 2020 |
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The Registration of Marriage of Non-Resident Indian Bill, 2019 |
11 Feb 2019 |
Standing Committee Report on 13 Mar 2020 |
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6 Feb 2019 |
Standing Committee Report on 5 Mar 2020 |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
9 Jan 2019 |
Not referred to Standing Committee |
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The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 |
18 Feb 2014 |
Standing Committee Report on 12 Aug 2015 |
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10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
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10 Dec 2013 |
Not referred to Standing Committee |
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29 Aug 2013 |
Not referred to Standing Committee |
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8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
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6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
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The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
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The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
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4 May 2012 |
Not referred to Standing Committee |
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The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
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23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
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The Telecom Regulatory Authority of India (Amendment) Bill, 2008 |
15 Dec 2008 |
Standing Committee Report on 16 Feb 2009 |
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12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
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9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
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28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
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The Constitution (79th Amendment) Bill, 1992 |
22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Status of Government Bills
|
Bills pending before session |
35 |
|
Bills introduced during the session |
8 |
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Bills passed during the session |
6 |
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Bills withdrawn during the session |
0 |
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Bills pending at the end of the session |
37 |
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