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  • Plan vs Performance

Budget Session 2023

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Plan vs. Performance

Plan vs. Performance

Budget Session: January 31, 2023 – April 6, 2023

This note lists the legislative business planned by Parliament and compares it with the actual performance during Budget Session 2023.

 

Plan

Actual

No. of Sittings  (Lok Sabha)

27

25

No. of Sittings  (Rajya Sabha)

27

25

No. of Bills for passing

 

 

 

 

- Finance and Appropriation Bills

        - Other Bills

1

9

5

1

No. of Bills for introduction

 

 

- Finance and Appropriation Bills

        - Other Bills

1

18

5

3

No. of Bills for withdrawal

0

0

 image

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The 2023 Budget session of Parliament was scheduled to be held from January 31, 2023 to April 6, 2023.  Both Houses cancelled their sitting on March 31, 2023.  Lok Sabha worked for 33% of its scheduled time and Rajya Sabha for 24% (only accounting for actual sitting days).

Excluding the Appropriation and Finance Bills, three Bills were introduced in the session, and one was passed.  The Forest (Conservation) Amendment Bill, 2023 was referred to a Joint Parliamentary Committee after introduction.

Bills listed for consideration and passing

Short Title

Lok Sabha

Rajya Sabha

Finance / Corporate Affairs

 

 

The Competition (Amendment) Bill, 2022

Introduced on 5 Aug 2022

Passed on 29 Mar 2023

Passed on 3 Apr 2023

The Biological Diversity (Amendment) Bill, 2021

Introduced on 16 Dec 2021

 

The Jan Vishwas (Amendment of Provisions) Bill, 2022

Introduced on 22 Dec 2022

 

Home Affairs / Security / Law / Strategic Affairs / Social Justice

 

 

The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019

Introduced on 11 Dec 2019

 

The Repealing and Amending Bill, 2022

Introduced on 19 Dec 2022

 

The Multi-State Cooperative Societies (Amendment) Bill, 2022

Introduced on 7 Dec 2022

 

The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022

Introduced on 9 Dec 2022

Passed on 16 Dec 2022

 

The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022

Introduced on 9 Dec 2022

Passed on 21 Dec 2022

 

The Mediation Bill, 2021

 

Introduced on 20 Dec 2021

Bills listed for introduction, consideration and passing

Short Title

Lok Sabha

Rajya Sabha

Finance 

 

 

 

The Finance Bill, 2023

Introduced on 1 Feb 2023

Passed on 24 Mar 2023

Passed on 27 Mar 2023

The Development of Enterprises and Services Hubs (DESH) Bill, 2023

 

 

The Trade Marks (Amendment) Bill, 2023 

 

 

The Geographical Indications of Goods (Registration and Protection) (Amendment) Bill, 2023 

 

 

Home Affairs / Security / Law / Strategic Affairs / Social Justice

The Inter-Services Organisation (Command, Control and Discipline) Bill, 2023

Introduced on 15 Mar 2023

 

The Trafficking of Persons (Protection, Care and Rehabilitation) Bill, 2023

 

 

The Registration of Birth and Deaths (Amendment) Bill, 2023

 

 

The Jammu and Kashmir Reservation (Amendment) Bill, 2023

 

 

The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023

 

 

The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023

 

 

Health and Education

 

The National Dental Commission Bill, 2023

 

 

The National Nursing and Midwifery Commission Bill, 2023 

 

 

Environment/ Water Resources/ Mining

 

 

The Forest (Conservation) Amendment Bill, 2023

Introduced on 29 Mar 2023

 

The Coastal Aquaculture Authority (Amendment) Bill, 2023 

Introduced on 5 Apr 2023

 

The Mines and Minerals (Development and Regulation) Amendment Bill, 2023

 

 

The Offshore Areas Mineral (Development and Regulation) Amendment Bill, 2023

 

 

Culture

 

 

The Kalakshetra Foundation (Amendment) Bill, 2023

 

 

The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2023

 

 

The Geoheritage Sites and Geo-relic (Preservation and Maintenance) Bill, 2023

 

 

Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.

Appropriation Bills not listed for introduction but introduced and passed

Short Title

Lok Sabha

Rajya Sabha

Finance / Corporate Affairs

The Appropriation (No.2) Bill, 2023

Introduced on 21 Mar 2023

Passed on 21 Mar 2023

Passed on 27 Mar 2023

The Jammu and Kashmir Appropriation Bill, 2023

Introduced on 21 Mar 2023

Passed on 21 Mar 2023

Passed on 27 Mar 2023

The Jammu and Kashmir Appropriation (No.2) Bill, 2023

Introduced on 21 Mar 2023

Passed on 21 Mar 2023

Passed on 27 Mar 2023

The Appropriation Bill, 2023

Introduced on 23 Mar 2023

Passed on 23 Mar 2023

Passed on 27 Mar 2023

Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.

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Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

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