Parliament Session Alert Budget Session: July 22, 2024 – August 12, 2024 |
Highlights
|
Bills listed for introduction, consideration and passing
Short Title |
Key Objectives |
Home Affairs |
|
The Disaster Management (Amendment) Bill, 2024 |
Seeks to bring clarity and convergence in the roles of different organisations working on disaster management. |
Commerce and Industry / Civil Aviation |
|
The Bhartiya Vayuyan Vidheyak, 2024 |
Re-enacts the Aircraft Act, 1934, to address ambiguities and redundancies, to provide enabling provisions for manufacturing and ease of doing business, to give effect to provisions of international conventions, and to implement international standards. |
The Coffee (Promotion and Development) Bill, 2024 |
Seeks to promote and develop the Indian coffee industry, and to modernise the functioning of the Coffee Board. |
The Rubber (Promotion and Development) Bill, 2024 |
Seeks to promote and develop the Indian rubber industry, and to modernise the functioning of the Rubber Board. |
The Boilers Bill, 2024 |
Repeals and re-enacts pre-Independence era Acts related to boilers. |
Sources: Bulletins of Lok Sabha and Rajya Sabha dated July 6, 2024 and July 18, 2024; PRS.
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