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Parliament Session Wrap Inaugural and Budget Sessions: June 24 to August 9, 2024 |
Government Bills passed by Parliament during the Budget session
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Short Title |
Key Objectives |
|
*The Appropriation (No. 2) Bill, 2024 |
Authorises expenditure from the Consolidated Fund of India for the financial year 2024-25. |
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*The Jammu and Kashmir Appropriation (No. 3) Bill, 2024 |
Authorises expenditure from the Consolidated Fund of the Union Territory of Jammu and Kashmir for the financial year 2024-25. |
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*The Finance (No. 2) Bill, 2024 |
Gives effect to the tax proposals of the Central Government for the financial year 2024-25. |
* These Bills were introduced during Budget Session 2024.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced during the Budget Session and pending
|
Short Title |
Key Objectives |
Introduced on |
Status |
|
Replaces the Indian Carriage of Goods by Sea Act, 1925, and provides for the responsibilities, liabilities, and rights, attached to carriage of goods by sea. |
9 Aug 2024 |
Pending in Lok Sabha |
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Makes provisions for transfer of rights of suit and all liabilities to the consignee named in a bill of lading. |
9 Aug 2024 |
Pending in Lok Sabha |
|
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Provides for various changes in banking laws including definition of fortnight for cash reserves and settlement of unclaimed amounts. |
9 Aug 2024 |
Pending in Lok Sabha |
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Incorporates the provisions of Indian Railway Board Act, 1905 in the Railways Act, 1989. |
9 Aug 2024 |
Pending in Lok Sabha |
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Repeals the Mussalman Wakf Act, 1923. |
8 Aug 2024 |
Pending in Lok Sabha |
|
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Amends the Waqf Act, 1995. |
8 Aug 2024 |
Referred to Joint Parliamentary Committee |
|
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Reserves seats in the Goa Legislative Assembly for Scheduled Tribes. |
5 Aug 2024 |
Pending in Lok Sabha |
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Amends the Disaster Management Act, 2005. Provides for preparation of disaster management plans by NDMA and SDMA. |
1 Aug 2024 |
Pending in Lok Sabha |
|
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Replaces the Aircraft Act, 1934, which regulates the civil aviation sector. |
31 July 2024 |
Passed by Lok Sabha Pending in Rajya Sabha |
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Provides for regulation of boilers, safety of life and property from danger of explosion of steam-boilers. Repeals the Boilers Act, 1923. |
8 Aug 2024 |
Pending in Rajya Sabha |
|
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The Oilfields (Regulation and Development) Amendment Bill, 2024 |
Amends the Oilfields (Regulation and Development) Act, 1948, which regulates exploration and extraction of natural gas and petroleum. |
5 Aug 2024 |
Pending in Rajya Sabha |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced earlier and pending in both Houses
|
INTRODUCED IN RAJYA SABHA |
|
|
||
|
Short Title |
Introduced on |
Status |
||
|
23 Mar 2020 |
Standing Committee Report on 21 Dec 2021 |
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The Registration of Marriage of Non-Resident Indian Bill, 2019 |
11 Feb 2019 |
Standing Committee Report on 13 Mar 2020 |
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6 Feb 2019 |
Standing Committee Report on 5 Mar 2020 |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
9 Jan 2019 |
Not referred to Standing Committee |
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10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
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10 Dec 2013 |
Not referred to Standing Committee |
|||
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29 Aug 2013 |
Not referred to Standing Committee |
|||
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8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
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6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
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The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
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The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
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|
4 May 2012 |
Not referred to Standing Committee |
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The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
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23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
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12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
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9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
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28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
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The Constitution (79th Amendment) Bill, 1992 |
22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills withdrawn during the Budget Session
|
Short Title |
Introduction |
Withdrawal |
|
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 |
18 Feb 2014 |
8 Aug 2024 |
Status of Government Bills
|
Bills pending before session |
20 |
|
Bills introduced during the session |
14 |
|
Bills passed during the session |
3 |
|
Bills withdrawn during the session |
1 |
|
Bills pending at the end of the session |
30 |
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