Plan vs. Performance Inaugural and Budget Sessions: June 24 to August 9, 2024 |
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This note lists the legislative business planned by Parliament and compares it with the actual performance during the Inaugural and Budget Session 2024.
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The Inaugural Session of Parliament was scheduled to be held from June 24, 2024 to July 3, 2024. The Budget Session was scheduled from July 22, 2024 to August 12, 2024. The Budget Session was adjourned a day earlier. Over both the sessions, Lok Sabha worked for 123% of its scheduled time and Rajya Sabha for 110% of scheduled time. Eleven Bills were introduced in the Budget Session (excluding the Appropriation and Finance Bills). |
Bills listed for introduction, consideration, and passing
Short Title |
Lok Sabha |
Rajya Sabha |
Finance |
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The Finance (No. 2) Bill, 2024 |
Introduced on 23 Jul 2024 |
Passed on 8 Aug 2024 |
Home Affairs |
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Introduced on 1 Aug 2024 |
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Commerce and Industry/ Civil Aviation |
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Introduced on 31 Jul 2024 |
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Introduced on 8 Aug 2024 |
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The Coffee (Promotion and Development) Bill, 2024 |
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The Rubber (Promotion and Development) Bill, 2024 |
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and pending
Short Title |
Lok Sabha |
Rajya Sabha |
Railways/ Shipping |
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Introduced on 9 Aug 2024 |
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Introduced on 9 Aug 2024 |
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Introduced on 9 Aug 2024 |
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Minority Affairs/ Law and Justice |
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Introduced on 8 Aug 2024 |
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Introduced on 8 Aug 2024 |
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Introduced on 5 Aug 2024 |
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Finance |
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Introduced on 9 Aug 2024 |
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Petroleum and Natural Gas |
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The Oilfields Regulation and Development (Amendment) Bill, 2024 |
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Introduced on 5 Aug 2024 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Appropriation Bills not listed for introduction but introduced and passed
Short Title |
Lok Sabha |
Rajya Sabha |
Finance |
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The Jammu and Kashmir Appropriation (No. 3) Bill, 2024 |
Introduced on 30 Jul 2024 |
Passed on 8 Aug 2024 |
The Appropriation (No. 2) Bill, 2024 |
Introduced on 5 Aug 2024 |
Passed on 8 Aug 2024 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS
Bills not listed for withdrawal but withdrawn
Short Title |
Lok Sabha |
Rajya Sabha |
Minority Affairs |
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The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 |
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Introduced on 18 Feb 2014 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS
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