|
Parliament Session Wrap Monsoon Session: July 18, 2022 to August 8, 2022 |
Government Bills passed by Parliament during the Monsoon session
|
Short Title |
Key Objectives |
|
Regulates anti-doping activities in sport. Gives statutory status to the National Anti-Doping Agency. |
|
|
Gives effect to three treaties regarding activities in Antarctica. |
|
|
Bars financing of prohibited activities related to weapons of mass destruction and their delivery systems. |
|
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Extends the application of the Family Courts Act, 1984 to the states of Himachal Pradesh and Nagaland retrospectively. |
|
|
Converts the National Rail Transportation Institute into Gati Shakti Vishwavidyalaya, and gives it central university status. |
* These Bills were introduced during the Monsoon Session 2022.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced during the Monsoon Session and pending
|
LOK SABHA |
|
|
|
|
Short Title |
Key Objectives |
Introduced on |
Status |
|
Enables discoms to use the network of another discom to supply electricity. |
8 Aug 2022 Lok Sabha |
Referred to Standing Committee |
|
|
Expands the definition of combinations to include minimum valuation of deal size. |
5 Aug 2022 Lok Sabha |
Pending |
|
|
The New Delhi International Arbitration Centre (Amendment) Bill, 2022 |
Renames the Centre as the India International Arbitration Centre. |
5 Aug 2022 Lok Sabha |
Passed by LS on 8 Aug 2022 |
|
Requires minimum share of non-fossil energy consumption by certain consumers, and enables carbon credit trading. |
3 Aug 2022 Lok Sabha |
Passed by LS on 8 Aug 2022 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills passed by one House and pending in the other House
|
LOK SABHA |
|
|
|
Short Title |
Introduced on |
Passed by Lok Sabha, Pending in Rajya Sabha |
|
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022 |
28 Mar 2022 |
Passed on 1 Apr 2022 |
|
17 Dec 2021 |
Passed on 2 Aug 2022 |
|
|
25 Jul 2019 |
Passed on 31 Jul 2019 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced in earlier sessions and pending in both Houses
|
LOK SABHA |
|
|
|
Short Title |
Introduced on |
Status |
|
21 Dec 2021 |
Referred to Standing Committee on 21 Dec 2021 |
|
|
16 Dec 2021 |
Joint Committee Report on 2 Aug 2022 |
|
|
The DNA Technology (Use and Application) Regulation Bill, 2019 |
8 Jul 2019 |
Standing Committee Report on 3 Feb 2021 |
|
9 Dec 2019 |
Standing Committee Report on 11 Feb 2021 |
|
|
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
11 Dec 2019 |
Standing Committee Report on 29 Jan 2021 |
|
RAJYA SABHA |
|
|
|
Short Title |
Introduced on |
Status |
|
20 Dec 2021 |
Standing Committee Report on 13 Jul 2021 |
|
|
23 Mar 2020 |
Standing Committee Report on 21 Dec 2021 |
|
|
12 Feb 2019 |
Standing Committee Report on 16 Mar 2020 |
|
|
The Registration of Marriage of Non-Resident Indian Bill, 2019 |
11 Feb 2019 |
Standing Committee Report on 13 Mar 2020 |
|
6 Feb 2019 |
Standing Committee Report on 5 Mar 2020 |
|
|
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
9 Jan 2019 |
Not referred to Standing Committee |
|
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 |
18 Feb 2014 |
Standing Committee Report on 12 Aug 2015 |
|
10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
|
|
10 Dec 2013 |
Not referred to Standing Committee |
|
|
29 Aug 2013 |
Not referred to Standing Committee |
|
|
8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
|
|
6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
|
|
The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
|
The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
|
4 May 2012 |
Not referred to Standing Committee |
|
|
The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
|
23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
|
|
The Telecom Regulatory Authority of India (Amendment) Bill, 2008 |
15 Dec 2008 |
Standing Committee Report on 16 Feb 2009 |
|
12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
|
|
9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
|
|
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
|
28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
|
|
The Constitution (79th Amendment) Bill, 1992 |
22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills withdrawn
|
LOK SABHA |
|
|
|
Short Title |
Introduced on |
Status |
|
11 Dec 2019 |
Withdrawn on 3 Aug 2022 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Status of Government Bills
|
Bills pending before session |
35 |
|
Bills introduced during the session |
6 |
|
Bills passed during the session |
5 |
|
Bills withdrawn during the session |
1 |
|
Bills pending at the end of the session |
35 |
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