New Bills Introduced: 7
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The Jan Vishwas (Amendment of Provisions) Bill, 2022 | Lok Sabha | December 22, 2022 | Yes | July 27, 2023 | August 02, 2023 |
| The Repealing and Amending Bill, 2022 | Lok Sabha | December 19, 2022 | No | July 27, 2023 | |
| The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022 | Lok Sabha | December 09, 2022 | No | December 21, 2022 | July 25, 2023 |
| The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022 | Lok Sabha | December 09, 2022 | No | December 19, 2022 | December 22, 2022 |
| The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022 | Lok Sabha | December 09, 2022 | No | December 16, 2022 | July 26, 2023 |
| The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022 | Lok Sabha | December 09, 2022 | No | December 15, 2022 | December 22, 2022 |
| The Multi-State Co-operative Societies (Amendment) Bill, 2022 | Lok Sabha | December 07, 2022 | Yes | July 25, 2023 | August 01, 2023 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Wild Life (Protection) Amendment Bill, 2021 | August 02, 2022 | 05:05:00 | 39 | December 08, 2022 | 04:37:00 | 29 | 09:42:00 | Passed by Both Houses |
| The Anti-Maritime Piracy Bill, 2019 | December 19, 2022 | 03:22:00 | 14 | December 21, 2022 | 02:32:00 | 19 | 05:54:00 | Passed by Both Houses |
| The Energy Conservation (Amendment) Bill, 2022 | August 08, 2022 | 03:47:00 | 19 | December 12, 2022 | 04:29:00 | 26 | 08:16:00 | Passed by Both Houses |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022 | April 01, 2022 | 03:24:00 | 24 | December 14, 2022 | 04:02:00 | 26 | 07:26:00 | Passed by Both Houses |
| The New Delhi International Arbitration Centre (Amendment) Bill, 2022 | August 08, 2022 | 00:58:00 | 8 | December 14, 2022 | 03:00:00 | 20 | 03:58:00 | Passed by Both Houses |
| The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022 | December 15, 2022 | 02:42:00 | 24 | December 22, 2022 | 02:03:00 | 16 | 04:45:00 | Passed by Both Houses |
| The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022 | December 16, 2022 | 02:19:00 | 20 | 02:19:00 | Passed by LS | |||
| The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022 | December 19, 2022 | 02:21:00 | 22 | December 22, 2022 | 01:20:00 | 9 | 03:41:00 | Passed by Both Houses |
| The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022 | December 21, 2022 | 03:14:00 | 26 | 03:14:00 | Passed by LS |