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Plan vs. Performance Winter Session: December 7, 2022 – December 23, 2022 |
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This note lists the legislative business planned by Parliament and compares it with the actual performance during Winter Session 2022.
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The Winter session of Parliament was scheduled to be held from December 7, 2022 to December 29, 2022 but was adjourned four working days in advance. Lok Sabha worked for 88% of its scheduled time and Rajya Sabha for 94% (only accounting for actual sitting days). Seven Bills were introduced in the session (excluding Appropriation Bills). Seven Bills were passed, five of which were pending from earlier sessions. Two Bills to amend the Constitutional (Scheduled Tribes) Order, 1950 were introduced and passed in this session. |
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Bills listed for consideration and passing
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Short Title |
Lok Sabha |
Rajya Sabha |
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Home Affairs / Security / Law / Social Justice |
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Introduced on 9 Dec 2019 Passed on 19 Dec 2022 |
Passed on 21 Dec 2022 |
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Introduced on 20 Dec 2021 |
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The New Delhi International Arbitration Centre (Amendment) Bill, 2022 |
Introduced on 5 Aug 2022 Passed on 8 Aug 2022 |
Passed on 14 Dec 2022 |
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The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022 |
Introduced on 28 Mar 2022 Passed on 1 Apr 2022 |
Passed on 14 Dec 2022 |
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Environment |
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Introduced on 16 Dec 2021 |
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Introduced on 17 Dec 2021 Passed on 2 Aug 2022 |
Passed on 8 Dec 2022 |
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Energy |
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Introduced on 3 Aug 2022 Passed on 8 Aug 2022 |
Passed on 12 Dec 2022 |
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills listed for introduction, consideration and passing
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance / Corporate Affairs / Commerce |
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The Trade Marks (Amendment) Bill, 2022 |
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The Geographical Indications of Goods (Registration and Protection) (Amendment) Bill, 2022 |
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Home Affairs / Security / Law / Strategic Affairs / Social Justice |
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The Multi-State Cooperative Societies (Amendment) Bill, 2022 |
Introduced on 7 Dec 2022 |
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The Cantonment Bill, 2022 |
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The Old Grant (Regulation) Bill, 2022 |
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The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022 |
Introduced on 9 Dec 2022 Passed on 15 Dec 2022 |
Passed on 22 Dec 2022 |
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The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022 |
Introduced on 9 Dec 2022 Passed on 16 Dec 2022 |
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The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022 |
Introduced on 9 Dec 2022 Passed on 19 Dec 2022 |
Passed on 22 Dec 2022 |
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The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022 |
Introduced on 9 Dec 2022 Passed on 21 Dec 2022 |
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Introduced on 19 Dec 2022 |
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Health and Education |
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The National Dental Commission Bill, 2022 |
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The National Nursing and Midwifery Commission Bill, 2022 |
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Environment / Water Resources |
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The Forest (Conservation) Amendment Bill, 2022 |
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The Coastal Aquaculture Authority (Amendment) Bill, 2022 |
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The North East Water Management Authority Bill, 2022 |
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Culture |
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The Kalakshetra Foundation (Amendment) Bill, 2022 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills not listed for introduction but introduced and pending
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance / Corporate Affairs / Commerce |
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Introduced on 22 Dec 2022 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
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