New Bills Introduced: 7
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022 | Lok Sabha | April 05, 2022 | No | April 06, 2022 | |
| The Indian Antarctic Bill, 2022 | Lok Sabha | April 01, 2022 | No | ||
| The Criminal Procedure (Identification) Bill, 2022 | Lok Sabha | March 28, 2022 | No | April 04, 2022 | April 06, 2022 |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022 | Lok Sabha | March 28, 2022 | No | April 01, 2022 | |
| The Delhi Municipal Corporation (Amendment) Bill, 2022 | Lok Sabha | March 25, 2022 | No | March 30, 2022 | April 05, 2022 |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022 | Rajya Sabha | February 07, 2022 | No | March 30, 2022 | April 05, 2022 |
| The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022 | Lok Sabha | February 07, 2022 | No | March 28, 2022 | April 06, 2022 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022 | March 28, 2022 | 02:29:00 | 20 | April 06, 2022 | 01:11:00 | 13 | 03:40:00 | Passed by Both Houses |
| The Chartered Accountants, the Cost and Works Accountants and the Company Secretaries (Amendment) Bill, 2021 | March 29, 2022 | 04:34:00 | 24 | April 05, 2022 | 02:54:00 | 21 | 07:28:00 | Passed by Both Houses |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022 | April 05, 2022 | 02:00:00 | 18 | March 30, 2022 | 01:15:00 | 16 | 03:15:00 | Passed by Both Houses |
| The Delhi Municipal Corporation (Amendment) Bill, 2022 | March 30, 2022 | 04:45:00 | 20 | April 05, 2022 | 03:38:00 | 20 | 08:23:00 | Passed by Both Houses |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022 | April 01, 2022 | 03:24:00 | 24 | 03:24:00 | Passed by LS | |||
| The Criminal Procedure (Identification) Bill, 2022 | April 04, 2022 | 04:59:00 | 22 | April 06, 2022 | 03:45:00 | 17 | 08:44:00 | Passed by Both Houses |
| The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022 | April 06, 2022 | 02:52:00 | 21 | 02:52:00 | Passed by LS |