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Plan vs. Performance Budget Session: January 31, 2022 – April 7, 2022 |
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This note lists the legislative business planned by Parliament and compares it with the actual performance during Budget Session 2022.
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The Budget session of Parliament was scheduled to be held from January 31, 2022 to April 8, 2022 but was adjourned a day earlier. Note that both Houses cancelled their scheduled sitting on the day before Holi. Lok Sabha worked for 123% of its scheduled time and Rajya Sabha for 90% (only accounting for actual sitting days). Seven Bills were introduced in the session (excluding the Appropriation and Finance Bills). Five Bills were passed, of which one was pending from the previous session (the Chartered Accountants Bill). The Delhi Municipal Corporation (Amendment) Bill, 2022 had not been listed for introduction but was introduced and passed. |
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Bills listed for introduction, consideration, and passage
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance |
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The Pension Fund Regulatory and Development Authority (Amendment) Bill, 2022 |
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The Competition (Amendment) Bill, 2022 |
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The Finance Bill, 2022 |
Introduced on 1 Feb 2022 Passed on 25 Mar 2022 |
Passed on 29 Mar 2022 |
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The Appropriation Bill, 2022 |
Introduced on 24 Mar 2022 Passed on 24 Mar 2022 |
Passed on 29 Mar 2022 |
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The Appropriation (No.2) Bill, 2022 |
Introduced on 14 Mar 2022 Passed on 14 Mar 2022 |
Passed on 21 Mar 2022 |
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The Appropriation (No.3) Bill, 2022 |
Introduced on 14 Mar 2022 Passed on 14 Mar 2022 |
Passed on 21 Mar 2022 |
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The Jammu and Kashmir Appropriation Bill, 2022 |
Introduced on 14 Mar 2022 Passed on 14 Mar 2022 |
Passed on 23 Mar 2022 |
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The Jammu and Kashmir Appropriation (No.2) Bill, 2022 |
Introduced on 14 Mar 2022 Passed on 14 Mar 2022 |
Passed on 23 Mar 2022 |
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Home Affairs / Security / Law / Strategic Affairs / Social Justice |
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Introduced on 28 Mar 2022 Passed on 4 Apr 2022 |
Passed on 6 Apr 2022 |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2022 |
Introduced on 7 Feb 2022 Passed on 28 Mar 2022 |
Passed on 6 Apr 2022 |
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The Constitution (Scheduled Castes and Scheduled Tribes) Order (Amendment) Bill, 2022 |
Introduced on 7 Feb 2022 Passed on 30 Mar 2022 |
Passed on 5 Apr 2022 |
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The Constitution (Scheduled Castes and Scheduled Tribes) Order (Second Amendment) Bill, 2022 |
Introduced on 28 Mar 2022 Passed on 1 Apr 2022 |
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The Emigration Bill, 2022 |
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The Cantonment Bill, 2022 |
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Environment / Earth Sciences/ Energy |
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Introduced on 1 Apr 2022 |
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The Energy Conservation (Amendment) Bill, 2022 |
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The Mines and Minerals (Development and Regulation) Amendment Bill, 2022 |
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Health |
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The National Dental Commission Bill, 2022 |
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Consumer Affairs |
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The Warehousing (Development and Regulation) Amendment Bill, 2022 |
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Transport |
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The Metro Rail (Construction, Operation and Maintenance) Bill, 2022 |
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
* The Bill was listed as the Identification of Prisoners Bill, 2022 in the legislative agenda for Budget session 2022.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and passed
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Short Title |
Lok Sabha |
Rajya Sabha |
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Home Affairs / Security / Law / Strategic Affairs / Social Justice |
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Introduced on 25 Mar 2022 Passed on 30 Mar 2022 |
Passed on 5 Apr 2022 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for consideration but considered and passed
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance / Corporate Affairs |
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Introduced on 17 Dec 2021 Passed on 30 Mar 2022 |
Passed on 5 Apr 2022 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and pending
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Short Title |
Lok Sabha |
Rajya Sabha |
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Home Affairs / Security / Law / Strategic Affairs / Social Justice |
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Introduced on 5 Apr 2022 Passed on 6 Apr 2022 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
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