New Bills Introduced: 5
| Title | House of Introduction | Date of Introduction | Referred to Standing Committee | Date of passage in originating house | Date of passage in other house |
|---|---|---|---|---|---|
| The Public Examinations (Prevention of Unfair Means) Bill, 2024 | Lok Sabha | February 05, 2024 | No | February 06, 2024 | February 09, 2024 |
| The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024 | Lok Sabha | February 05, 2024 | No | February 06, 2024 | February 09, 2024 |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2024 | Rajya Sabha | February 05, 2024 | No | February 06, 2024 | February 08, 2024 |
| The Water (Prevention and Control of Pollution) Amendment Bill, 2024 | Rajya Sabha | February 05, 2024 | No | February 06, 2024 | February 08, 2024 |
| The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2024 | Rajya Sabha | February 05, 2024 | No | February 06, 2024 | February 08, 2024 |
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Public Examinations (Prevention of Unfair Means) Bill, 2024 | February 06, 2024 | 03:47:00 | 26 | February 09, 2024 | 01:53:00 | 13 | 05:40:00 | Passed by Both Houses |
| The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024 2 | February 06, 2024 | 01:41:00 | 15 | February 09, 2024 | 01:14:00 | 19 | 02:55:00 | Passed by Both Houses |
| The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023 1,2 | February 06, 2024 | 01:00:00 | 20 | February 09, 2024 | 01:12:00 | 19 | 02:12:00 | Passed by Both Houses |
| The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023 1,2 | February 06, 2024 | 01:00:00 | 20 | February 09, 2024 | 01:12:00 | 19 | 02:12:00 | Passed by Both Houses |
| The Water (Prevention and Control of Pollution) Amendment Bill, 2024 | February 08, 2024 | 02:56:00 | 21 | February 06, 2024 | 01:11:00 | 9 | 04:07:00 | Passed by Both Houses |
| The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2024 | February 08, 2024 | 01:00:00 | 15 | February 06, 2024 | 01:11:00 | 13 | 02:11:00 | Passed by Both Houses |
| The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2024 | February 08, 2024 | 01:00:00 | 15 | February 06, 2024 | 01:11:00 | 13 | 02:11:00 | Passed by Both Houses |
1 : The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023, and The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023 were discussed together for 2 hours and 01 minutes in Lok Sabha, and for 2 hours and 24 minutes in Rajya Sabha.
2 : The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024, The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023, and The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023 were discussed together for 3 hours and 38 minutes in Rajya Sabha.
2 : The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024, The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023, and The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023 were discussed together for 3 hours and 38 minutes in Rajya Sabha.