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Parliament Session Wrap Budget Session: January 31, 2024 to February 10, 2024 |
Government Bills passed by Parliament during the Budget Session
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Short Title |
Key Objectives |
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*The Water (Prevention and Control of Pollution) Amendment Bill, 2024 |
Amends the Water (Prevention and Control of Pollution) Act, 1974 to decriminalise several violations, and impose penalties instead. |
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*The Public Examination (Prevention of Unfair Means) Bill, 2024 |
Penalises certain offences related to public examinations such as leaking question papers, tampering with documents, or conducting fake exams. |
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*The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024 |
Amends local body laws to extend reservation to other backward classes and extends certain powers to the State Election Commission. |
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*The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2024 |
Adds Bondo Porja, Khond Porja, and Konda Savaras to the list of Scheduled Tribes in Andhra Pradesh. |
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*The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2024 |
Introduces certain changes to the list of Scheduled Castes and Scheduled Tribes for the state of Odisha. |
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The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023 |
Adds Valmiki as a synonym of Chura, Balmiki, Bhangi, and Mehtar communities in list of Scheduled Castes in UT of Jammu and Kashmir. |
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The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023 |
Separates lists for UTs of Jammu and Kashmir, and Ladakh, and adds four communities to the list of Scheduled Tribes in Jammu and Kashmir. |
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*The Finance Bill, 2024 |
Gives effect to tax proposals of the central government for the year 2024-25. |
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*The Appropriation (Vote on Account) Bill, 2024 |
Authorises expenditure from the Consolidated Fund of India for the part of the financial year 2024-25. |
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*The Appropriation Bill, 2024 |
Authorises additional expenditure from the Consolidated Fund of India for the financial year 2023-24. |
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*The Jammu and Kashmir Appropriation Bill, 2024 |
Authorises additional expenditure from the Consolidated Fund of the Union Territory of Jammu and Kashmir for the financial year 2023-24. |
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*The Jammu and Kashmir Appropriation (No.2) Bill, 2024 |
Authorises expenditure from the Consolidated Fund of the Union Territory of Jammu and Kashmir for the part of the financial year 2024-25. |
Note: * Bill was introduced in this session.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills passed by Lok Sabha and pending in Rajya Sabha
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Short Title |
Introduced on |
Status |
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25 Jul 2019 |
Passed by Lok Sabha on 31 Jul 2019 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced in earlier sessions and pending in both Houses
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INTRODUCED IN LOK SABHA |
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Short Title |
Introduced on |
Status |
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8 Aug 2022 |
Referred to Standing Committee on 8 Aug 2022 |
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21 Dec 2021 |
Referred to Standing Committee on 21 Dec 2021 |
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The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
11 Dec 2019 |
Standing Committee Report on 29 Jan 2021 |
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INTRODUCED IN RAJYA SABHA |
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|
Short Title |
Introduced on |
Status |
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23 Mar 2020 |
Standing Committee Report on 21 Dec 2021 |
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The Registration of Marriage of Non-Resident Indian Bill, 2019 |
11 Feb 2019 |
Standing Committee Report on 13 Mar 2020 |
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6 Feb 2019 |
Standing Committee Report on 5 Mar 2020 |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
9 Jan 2019 |
Not referred to Standing Committee |
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The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 |
18 Feb 2014 |
Standing Committee Report on 12 Aug 2015 |
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10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
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10 Dec 2013 |
Not referred to Standing Committee |
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29 Aug 2013 |
Not referred to Standing Committee |
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8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
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6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
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The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
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The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
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4 May 2012 |
Not referred to Standing Committee |
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The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
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23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
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12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
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9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
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28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
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22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Status of Government Bills
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Bills pending before session |
26 |
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Bills introduced during the session |
10 |
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Bills passed during the session |
12 |
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Bills withdrawn during the session |
0 |
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Bills pending at the end of the session |
24 |
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