Legislative Wrap

Legislative Wrap

17^th Lok Sabha (2019-2024)

The final session of the 17^th Lok Sabha ended on February 10, 2024. During the term of the 17^th Lok Sabha, Parliament passed 221 Bills – 42 Bills related to budgets, and 179 other Bills. At the end of this period, 20 Bills remain pending in Rajya Sabha. Four Bills will lapse on the dissolution of Lok Sabha. One of these Bills have been passed by one House.

Bills passed by Parliament during the term of the 17^th Lok Sabha

Bills Other than Finance and Appropriation Bills
The Special Economic Zones (Amendment) Bill, 2019
The Jammu and Kashmir Reservation (Amendment) Bill, 2019
The Homoeopathy Central Council (Amendment) Bill, 2019
The Central Educational Institutions (Reservation in Teachers' Cadre) Bill, 2019
The Indian Medical Council (Amendment) Bill, 2019
The Aadhaar and Other Laws (Amendment) Bill, 2019
The Dentists (Amendment) Bill, 2019
The Central Universities (Amendment) Bill, 2019
The National Investigation Agency (Amendment) Bill, 2019
The New Delhi International Arbitration Centre Bill, 2019
The Protection of Human Rights (Amendment) Bill, 2019
The Right to Information (Amendment) Bill, 2019
The Banning of Unregulated Deposit Schemes Bill, 2019
The Muslim Women (Protection of Rights on Marriage) Bill, 2019
The Companies (Amendment) Bill, 2019
The Arbitration and Conciliation (Amendment) Bill, 2019
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
The Insolvency and Bankruptcy Code (Amendment) Bill, 2019
The Unlawful Activities (Prevention) Amendment Bill, 2019
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
The Code on Wages, 2019
The Repealing and Amending Bill, 2019
The Motor Vehicles (Amendment) Bill, 2019
The National Medical Commission Bill, 2019
The Consumer Protection Bill, 2019
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
The Jammu and Kashmir Reorganisation Bill, 2019
The Supreme Court (Number of Judges) Amendment Bill, 2019
The Jallianwala Bagh National Memorial (Amendment) Bill, 2019
The Transgender Persons (Protection of Rights) Bill, 2019
The National Institute of Design (Amendment) Bill, 2019
The Chit Funds (Amendment) Bill, 2019
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019
The Special Protection Group (Amendment) Bill, 2019
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019
The Taxation Laws (Amendment) Bill, 2019
The Recycling of Ships Bill, 2019
The Arms (Amendment) Bill, 2019
The Citizenship (Amendment) Bill, 2019
The International Financial Services Centres Authority Bill, 2019
The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019
The Direct Tax Vivad se Vishwas Bill, 2020
The Central Sanskrit Universities Bill, 2019
The National Commission for Indian System of Medicine Bill, 2019
The National Commission for Homoeopathy Bill, 2019
The Aircraft (Amendment) Bill, 2020
The Institute of Teaching and Research in Ayurveda Bill, 2020
The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020
The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Bill, 2020
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020
The Salaries and Allowances of Ministers (Amendment) Bill, 2020
The Epidemic Diseases (Amendment) Bill, 2020
The Homoeopathy Central Council (Amendment) Bill, 2020
The Indian Medicine Central Council (Amendment) Bill, 2020
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2020
The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020
The Companies (Amendment) Bill, 2020
The Rashtriya Raksha University Bill, 2020
The National Forensic Sciences University Bill, 2020
The Essential Commodities (Amendment) Bill, 2020
The Banking Regulation (Amendment) Bill, 2020
The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020
The Bilateral Netting of Qualified Financial Contracts Bill, 2020
The Occupational Safety, Health And Working Conditions Code, 2020
The Code on Social Security, 2020
The Industrial Relations Code, 2020
The Foreign Contribution (Regulation) Amendment Bill, 2020
The Jammu and Kashmir Official Languages Bill, 2020
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2019
The Mineral Laws (Amendment) Bill, 2020
The Major Port Authorities Bill, 2020
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2021
The Arbitration and Conciliation (Amendment) Bill, 2021
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2021
The Medical Termination of Pregnancy (Amendment) Bill, 2020
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2021
The Insurance (Amendment) Bill, 2021
The Mines and Minerals (Development and Regulation) Amendment Bill, 2021
The National Commission for Allied and Healthcare Professions Bill, 2020
The Government of National Capital Territory of Delhi (Amendment) Bill, 2021
The National Bank for Financing Infrastructure and Development Bill, 2021
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019
The Marine Aids to Navigation Bill, 2021
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2021
The Factoring Regulation (Amendment) Bill, 2020
The Inland Vessels Bill, 2021
The Insolvency and Bankruptcy Code (Amendment) Bill, 2021
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2021
The Coconut Development Board (Amendment) Bill, 2021
The Essential Defence Services Bill, 2021
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Bill, 2021
The Limited Liability Partnership (Amendment) Bill, 2021
The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021
The Tribunals Reforms Bill, 2021
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2021
The Central Universities (Amendment) Bill, 2021
The Taxation Laws (Amendment) Bill, 2021
The General Insurance Business (Nationalisation) Amendment Bill, 2021
The Constitution (One Hundred and Twenty-seventh Amendment) Bill, 2021
The National Commission for Homoeopathy (Amendment) Bill, 2021
The National Commission for Indian System of Medicine (Amendment) Bill, 2021
The Farm Laws Repeal Bill, 2021
The Dam Safety Bill, 2019
The Assisted Reproductive Technology (Regulation) Bill, 2020
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2021
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2021
The Delhi Special Police Establishment (Amendment) Bill, 2021
The Central Vigilance Commission (Amendment) Bill, 2021
The Surrogacy (Regulation) Bill, 2019
The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2021
The Election Laws (Amendment) Bill, 2021
The Chartered Accountants, the Cost and Works Accountants and the Company Secretaries (Amendment) Bill, 2021
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022
The Delhi Municipal Corporation (Amendment) Bill, 2022
The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022
The Criminal Procedure (Identification) Bill, 2022
The Indian Antarctic Bill, 2022
The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022
The National Anti-Doping Bill, 2021
The Family Courts (Amendment) Bill, 2022
The Central Universities (Amendment) Bill, 2022
The Wild Life (Protection) Amendment Bill, 2021
The Energy Conservation (Amendment) Bill, 2022
The New Delhi International Arbitration Centre (Amendment) Bill, 2022
The Anti-Maritime Piracy Bill, 2019
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
The Competition (Amendment) Bill, 2022
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
The Cinematograph (Amendment) Bill, 2023
The Biological Diversity (Amendment) Bill, 2021
The Multi-State Co-operative Societies (Amendment) Bill, 2022
The Jan Vishwas (Amendment of Provisions) Bill, 2022
The Forest (Conservation) Amendment Bill, 2023
The Mines and Minerals (Development and Regulation) Amendment Bill, 2023
The Offshore Areas Mineral (Development and Regulation) Amendment Bill, 2023
The Mediation Bill, 2021
The Registration of Births and Deaths (Amendment) Bill, 2023
The Government of National Capital Territory of Delhi (Amendment) Bill, 2023
The Inter-Services Organisations (Command, Control and Discipline) Bill, 2023
The National Dental Commission Bill, 2023
The National Nursing and Midwifery Commission Bill, 2023
The Indian Institutes of Management (Amendment) Bill, 2023
The Coastal Aquaculture Authority (Amendment) Bill, 2023
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2023
The Digital Personal Data Protection Bill, 2023
The Anusandhan National Research Foundation Bill, 2023
The Pharmacy (Amendment) Bill, 2023
The Integrated Goods and Services Tax (Amendment) Bill, 2023
The Central Goods and Services Tax (Amendment) Bill, 2023
The Constitution (One Hundred Twenty-Eighth Amendment) Bill, 2023
The Advocates (Amendment) Bill, 2023
The Jammu and Kashmir Reservation (Amendment) Bill, 2023
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2023
The Repealing and Amending Bill, 2022
The Central Universities (Amendment) Bill, 2023
The Post Office Bill, 2023
The Jammu and Kashmir Reorganisation (Second Amendment) Bill, 2023
The Government of Union Territories (Amendment) Bill, 2023
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2023
The Central Goods and Services Tax (Second Amendment) Bill, 2023
The Provisional Collection of Taxes Bill, 2023
The Press and Registration of Periodicals Bill, 2023
The Chief Election Commissioner and other Election Commissioners (Appointment, Conditions of Service and Term of Office) Bill, 2023
The Bhartiya Nyaya (Second) Sanhita, 2023
The Bhartiya Nagarik Suraksha (Second) Sanhita, 2023
The Bharatiya Sakshya (Second) Bill, 2023
The Telecommunications Bill, 2023
The Water (Prevention and Control of Pollution) Amendment Bill, 2024
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2024
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2024
The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023
The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023
The Jammu and Kashmir Local Bodies Laws (Amendment) Bill, 2024
The Public Examinations (Prevention of Unfair Means) Bill, 2024

Finance and Appropriation Bills
The Finance Bill (No. 2), 2019
The Appropriation (No. 2) Bill, 2019
The Appropriation (No. 3) Bill, 2019
The Finance Bill, 2020
The Appropriation Bill, 2020
The Appropriation (No. 2) Bill, 2020
The Appropriation (No. 3) Bill, 2020
The Appropriation (No. 4) Bill, 2020
The Jammu and Kashmir Appropriation Bill, 2020
The Jammu and Kashmir Appropriation (No. 2) Bill, 2020
The Jammu and Kashmir Appropriation (No. 3) Bill, 2020
The Jammu and Kashmir Appropriation (No. 4) Bill, 2020
The Finance Bill, 2021
The Appropriation Bill, 2021
The Appropriation (No. 2) Bill, 2021
The Appropriation (No. 3) Bill, 2021
The Appropriation (No. 4) Bill, 2021
The Appropriation (No. 5) Bill, 2021
The Jammu and Kashmir Appropriation Bill, 2021
The Jammu and Kashmir Appropriation (No. 2) Bill, 2021
The Puducherry Appropriation Bill, 2021
The Puducherry Appropriation (Vote on Account) Bill, 2021
The Appropriation Bill, 2022
The Appropriation (No. 2) Bill, 2022
The Appropriation (No. 3) Bill, 2022
The Appropriation (No. 4) Bill, 2022
The Appropriation (No. 5) Bill, 2022
The Finance Bill, 2022
The Jammu and Kashmir Appropriation Bill, 2022
The Jammu and Kashmir Appropriation (No. 2) Bill, 2022
The Finance Bill, 2023
The Appropriation Bill, 2023
The Appropriation (No. 2) Bill, 2023
The Appropriation (No. 3) Bill, 2023
The Appropriation (No. 4) Bill, 2023
The Jammu and Kashmir Appropriation Bill, 2023
The Jammu and Kashmir Appropriation (No. 2) Bill, 2023
The Jammu and Kashmir Appropriation Bill, 2024
The Jammu and Kashmir Appropriation (No. 2) Bill, 2024
The Finance Bill, 2024
The Appropriation (Vote on Account) Bill, 2024
The Appropriation Bill, 2024

Bills pending in Rajya Sabha at the end of the term of the 17^th Lok Sabha

Bills Pending
The Pesticides Management Bill, 2020
The Registration of Marriage of Non-Resident Indian Bill, 2019
The Constitution (125th Amendment) Bill, 2019
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014
The Assam Legislative Council Bill, 2013
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (Third) Bill, 2013
The Delhi Rent (Repeal) Bill, 2013
The Registration (Amendment) Bill, 2013
The Rajasthan Legislative Council Bill, 2013
The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013
The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013
The Tamil Nadu Legislative Council (Repeal) Bill, 2012
The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011
The Mines (Amendment) Bill, 2011
The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
The Seeds Bill, 2004
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
The Delhi Rent (Amendment) Bill, 1997
The Constitution (79^th Amendment) Bill, 1992

Bills lapsing at the end of the term of the 17^th Lok Sabha

Bills Pending
The Electricity (Amendment) Bill, 2022
The Prohibition of Child Marriage (Amendment) Bill, 2021
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019
The Inter-State River Water Disputes (Amendment) Bill, 2019

Government Bills withdrawn during the term of the 17^th Lok Sabha

Bills Withdrawn
The Indian Medical Council (Amendment) Bill, 1987
The Private Detective Agencies (Regulation) Bill, 2007
The Pesticide Management Bill, 2008
The Telecom Regulatory Authority of India (Amendment) Bill, 2008
The National Commission for Human Resources for Health Bill, 2011
The Indecent Representation of Women (Prohibition) Amendment Bill, 2012
The Indian Medical Council (Amendment) Bill, 2013
The Allied and Healthcare Professions Bill, 2018
The Cinematograph (Amendment) Bill, 2019
The Code on Social Security, 2019
The DNA Technology (Use and Application) Regulation Bill, 2019
The Industrial Relations Code Bill, 2019
The International Financial Services Centres Authority Bill, 2019
The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019
The Occupational Safety, Health and Working Conditions Code, 2019
The Personal Data Protection Bill, 2019
The Banking Regulation (Amendment) Bill, 2020
The Tribunal Reforms (Rationalisation and Conditions of Service) Bill, 2021
The Bharatiya Nagarik Suraksha Sanhita, 2023
The Bharatiya Nyaya Sanhita, 2023
The Bharatiya Sakshya Bill, 2023

Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.

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Legislative Wrap 17th Lok Sabha (2019-2024)