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Parliament Session Alert

Parliament Session Alert

Budget Session: January 31, 2024 – February 9, 2024

Highlights

  • The Budget Session of Parliament is scheduled to be held between January 31, 2024 and February 9, 2024.  There will be a total of eight sittings.

  • During this session, the Interim Union Budget for 2024-25 will be discussed and voted upon, along with the Motion of Thanks to the President’s Address to Parliament.  In addition, the Interim Budget for the Union Territory of Jammu and Kashmir for 2024-25 will also be discussed and voted upon.

  • Currently, 26 Bills are pending in Parliament.  Three Bills have been listed for introduction, consideration and passing (including the Finance Bill, 2024).  These are listed below.

Bills listed for introduction, consideration and passing

Short Title

Key Objectives

The Finance Bill, 2024

To give effect to tax proposals announced in the Interim Union Budget 2024-25

The Water (Prevention and Control of Pollution) Amendment Bill, 2024

Amends the Water (Prevention and Control of Pollution) Act, 1974 to decriminalise provisions related to minor violations, and support ease of doing business

The Public Examination (Prevention of Unfair Means) Bill, 2024

Seeks to bring greater transparency, fairness, and credibility to public examination systems

Sources: Bulletins of Lok Sabha and Rajya Sabha dated January 12, 2024 and January 31, 2024; PRS.

DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.