New Bills Introduced: 20
Time spent on passage of legislation (in HH:MM:SS)
| Title | Date of passage in Lok Sabha | Time Spent For Discussion In Lok Sabha | Participants in Lok Sabha | Date of Passage in Rajya Sabha | Time Spent For Discussion In Rajya Sabha | Participants in Rajya Sabha | Total Time Spent | Status |
|---|---|---|---|---|---|---|---|---|
| The Companies (Amendment) Bill, 2018 | August 09, 2018 | 00:02:00 | August 06, 2018 | 01:47:00 | 01:49:00 | Passed by Both Houses | ||
| The National Sports University Bill, 2018 | August 03, 2018 | 03:17:00 | 21 | August 09, 2018 | 00:54:00 | 11 | 04:11:00 | Passed by Both Houses |
| The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017 | July 23, 2018 | 00:28:00 | 9 | 00:28:00 | Discussion Deferred | |||
| The Citizenship (Amendment) Bill, 2014 | August 06, 2018 | 05:51:00 | 37 | August 09, 2018 | 01:26:00 | 17 | 07:17:00 | Passed by Both Houses |
| The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Amendment) Bill, 2018 | July 25, 2018 | 00:34:00 | 9 | 00:34:00 | Discussion Deferred | |||
| The New Delhi International Arbitration Centre Bill, 2018 | July 23, 2018 | 02:16:00 | 18 | January 03, 2019 | 01:43:00 | 14 | 03:59:00 | Passed by LS, Returned by RS for LS's approval |
| The Representation of the People (Amendment) Bill, 2017 | August 09, 2018 | 01:13:00 | 12 | 01:13:00 | Passed by LS | |||
| The Arbitration and Conciliation (Amendment) Bill, 2018 | August 10, 2018 | 01:30:00 | 10 | 01:30:00 | Passed by LS | |||
| The Union Territory Goods and Services Tax (Amendment) Bill, 2018 | August 09, 2018 | 00:50:00 | 16 | 00:50:00 | Passed by LS, Returned by RS for LS's approval | |||
| The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017 | August 02, 2018 | 04:57:00 | 33 | August 06, 2018 | 01:47:00 | 24 | 06:44:00 | Passed by Both Houses |
| The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017 | July 18, 2018 | 03:31:00 | 24 | January 03, 2019 | 01:23:00 | 15 | 04:54:00 | Passed by LS, Returned by RS for LS's approval |
| The Specific Relief (Amendment) Bill, 2017 | July 23, 2018 | 00:48:00 | 9 | 00:48:00 | Passed by Both Houses | |||
| The Integrated Goods and Services Tax (Amendment) Bill, 2018 | August 09, 2019 | 00:50:00 | 16 | 00:50:00 | Passed by LS, Will be deemed to be passed by RS | |||
| The Central Goods and Services Tax (Amendment) Bill, 2018 | August 09, 2018 | 00:53:00 | 16 | 00:53:00 | Passed by LS, Will be deemed to be passed by RS | |||
| The Goods and Services Tax (Compensation to States) Amendment Bill, 2018 | August 09, 2019 | 00:50:00 | 16 | 00:50:00 | Passed by LS, Will be deemed to be passed by RS | |||
| The Fugitive Economic Offenders Bill, 2018 | July 19, 2019 | 03:59:00 | 19 | July 25, 2018 | 03:46:00 | 20 | 07:45:00 | Passed by RS, Sent back to LS |
| The Criminal Law (Amendment) Bill, 2018 | July 30, 2018 | 03:15:00 | 18 | 03:15:00 | Passed by LS | |||
| The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018 | July 31, 2018 | 04:28:00 | 19 | 04:28:00 | Passed by LS | |||
| The Motor Vehicles (Amendment) Bill, 2016 | July 23, 2018 | 02:29:00 | 16 | 02:29:00 | Passed by RS, Sent back to LS | |||
| The Prevention of Corruption (Amendment) Bill, 2013 | July 24, 2018 | 03:42:00 | 22 | July 19, 2019 | 04:12:00 | 23 | 07:54:00 | Passed by Both Houses |
| The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017 | July 18, 2018 | 00:52:00 | 7 | 00:52:00 | Passed by RS, Sent back to LS | |||
| The Homoeopathy Central Council (Amendment) Bill, 2018 | July 25, 2018 | 02:46:00 | 18 | 02:46:00 | Passed by LS | |||
| The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018 | July 25, 2018 | 04:46:00 | 27 | 04:46:00 | Passed by LS | |||
| The State Banks (Repeal and Amendment) Bill, 2017 | July 18, 2018 | 00:00:00 | July 18, 2018 | 02:47:00 | 14 | 02:47:00 | Passed by RS, Sent back to LS | |
| The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018 | August 01, 2018 | 02:45:00 | 13 | August 10, 2018 | 00:00:00 | 02:45:00 | Passed by Both Houses | |
| The Negotiable Instruments (Amendment) Bill, 2017 | July 23, 2018 | 01:43:00 | 11 | 01:43:00 | Passed by LS |