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Parliament Diary

Budget Session – Day 6 : July 14th, 2014

Parliament met for the 6th sitting of the Budget Session today. The Telecom Regulatory Authority of India (Amendment) Bill, 2014 was passed in Lok Sabha today. The Bill had been promulgated as an Ordinance earlier in May.
The Bill amends the Telecom Regulatory Authority Act to allow its
previous chairman and members to take up other jobs in the central or
state governments two years after demitting office.

A discussion on the Railway Budget and a discussion and voting on the
Demands for Excess Grants of Railways for 2011 -12 were underway in Lok
Sabha at the time of sending this diary.

Rajya Sabha also undertook a discussion on the Railway Budget and also
passed The Andhra Pradesh Reorganisation (Amendment) Bill, 2014.The
Bill, which had been promulgated as an Ordinance in May 2014, was passed by Lok Sabha on Friday.

The Bill seeks to transfer of 136 villages, 211 hamlets and seven
mandals of Khammam district in Telangana to the successor state of
Andhra Pradesh. According to the Statement of Objects and Reasons of the Bill,
this transfer will “enable the successor State Government of Andhra
Pradesh to have flexibility in the identification of areas for
implementing the rehabilitation and resettlement aspect of the Polavaram
Multi-purpose National Irrigation Project, as well as to ensure
contiguity in the areas that form part of Andhra Pradesh and for
administrative convenience...”
 
Productivity Watch: In the first week of the Budget
Session, Lok Sabha worked for 62% of the total time they were supposed
to sit for, while Rajya Sabha worked for 66%.
Question hour was held for 50% of the scheduled time in Lok Sabha, and 35% in Rajya Sabha.

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