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Parliament Diary

Winter Session Adjourned

Winter Session-II: February 21, 2014

Both Houses of Parliament were adjourned Sine Die today. This marks the end of
the last Parliamentary Session of the 15th Lok Sabha. The Whistleblower
Protection Bill, 2014
and The Narcotic Drugs and Psychotropic
Substances (Amendment) Bill, 2014
were passed by Rajya Sabha today.
Both Bills had been passed by Lok Sabha previously. This brings the total count
of Bills passed during this Session to 12, of which five were Finance and
Appropriation Bills.  179 Bills have been passed in total during the 15th
Lok Sabha.

The 7 Legislative Bills passed are:

  1. The
    Street Vendors (Protection of Livelihood and Regulation of Street Vending)
    Bill, 2013
  2. The
    National Institutes of Technology, Science Education and Research
    (Amendment) Bill, 2013
  3. The
    Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2013
  4. The
    Rani Lakshmi Bai Central Agricultural University Bill, 2012
  5. The
    Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2011
  6. The
    Whistleblower Protection Bill, 2014
  7. The
    Andhra Pradesh Reorganisation Bill, 2014

 
10 Bills were introduced in this Session. They are:

  • The Rights of Persons with
    Disabilities Bill,
    2014                             
  • The Constitution (Scheduled
    Castes) Orders (Amendment) Bill, 2014
  • The Human Immunodeficiency
    Virus and Acquired Immune Deficiency Syndrome (Prevention and Control)
    Bill,
    2014                              
  • The Acquisition of Certain
    Area in Mumbai for Dr. Bhimrao Ambedkar Memorial Bill,
    2014            
     
  • The Andhra Pradesh
    Reorganisation Bill,
    2014                                
  • The Delhi High Court (Amendment) Bill,
    2014                                  
  • The Waqf Properties
    (Eviction of Unauthorised Occupants) Bill, 2014
  • The Delhi Hotels (Control
    of Accommodation) Repeal Bill, 2014     
  • The Tribunals, Appellate
    Tribunals and Other Authorities (Conditions of Service) Bill, 2014  
            
  • The Food Safety and
    Standards (Amendment) Bill,
    2014                            

Productivity
The extended Winter Session of Parliament started on the February 5,
2014. In the 12 sittings since then, Lok Sabha has lost 79% of scheduled time
to disruptions, while the Rajya Sabha has lost 73% of scheduled time to
disruptions. Both Houses together were productive for 24% of the total time.
Question Hour functioned for 11% of its scheduled time in Lok Sabha, with only
8 out of 220 listed Starred Questions were answered in Lok Sabha. Meanwhile, no
Questions were orally answered at all in Rajya Sabha.

The overall productivity of the 15th Lok Sabha was 61%.  A breakdown of
productivity from the 3rd to the current Lok Sabha can be
seen here
 and that of the different sessions of the 15th Lok
Sabha can be
seen here
. From 1952 to 1967, each of the three Lok Sabhas sat
for an average of 600 days and more than 3,700 hours. In comparison, the 15th
Lok Sabha -- from 2009 till 2013 -- has met for 357 days and 1,338 hours.
 

Comparison
of 14th and 15th (current) Lok Sabha 

 

 

 

 

 


14th Lok Sabha              
     

15th Lok Sabha

Bills passed in both Houses     

248

179

Bills
pending                              

37 in RS, 39 in LS   

60 in RS, 68 in LS

Time spent in Lok
Sabha              

1736 hours 

1338 Hours

Time spent on budget discussion  

300 hours

260 hours

Time wasted in
disruption                             

255 hours 24 mins

803 hours

Percentage of time
wasted                        

13%

39%

Questions (including short notice)  

198 hrs 22 mins  

125 hrs and 50 mins


Pending Bills
128 Bills are currently pending in Parliament. Of these, 60 are pending in
Rajya Sabha, while 68 are pending in Lok Sabha. All Lok Sabha Bills will now
lapse. The
highest number of lapsing Bills
are in the Ministry of Finance (12),
followed by Human Resource Development (10), Personnel, Public Grievances and
Pensions (8), Law and Justice (7) and Home Affairs (5).

Important Bills that will lapse are:

  • The Judicial Standards and
    Accountability Bill, 2010
  • The Mines and Minerals
    (Development and Regulation) Bill, 2011
  • The Electronic Delivery of
    Services Bill, 2011
  • The Micro Finance
    Institutions (Development and Regulation) Bill, 2012
  • The Small Industries
    Development Bank of India
    (Amendment) Bill, 2012
  • The Civil Aviation
    Authority of India
    Bill, 2013
  • The Coal Regulatory
    Authority Bill, 2013
  • The Prevention of Bribery
    of Foreign Public Officials and Officials of Public International Organisations
    Bill, 2011
  • The Direct Taxes Code Bill,
    2010
  • The Foreign Educational
    Institutions (Regulation of Entry and Operations) Bill, 2010
  • The National Accreditation
    Regulatory Authority for Higher Educational Institutions Bill, 2010
  • The Constitution (112th
    Amendment) Bill, 2009 (Reserves for women 50% of seats in municipalities)
  • The Constitution (110th
    Amendment) Bill, 2009 (Reserves for women 50% of seats in panchayat)
  • The Constitution (One
    Hundred and Fifteenth Amendment) Bill, 2011 (Goods and Services Tax Bill)
  • The Educational Tribunals
    Bill, 2010

For more information, check
out the PRS
Session Wrap
, Plan
vs. Performance
, and Legislative
Performance of Parliament during the 15th Lok Sabha
.

More Media Updates
Winter Session Adjourned
Winter Session-II, February 17-20, 2014
Winter Session-II, February 13, 2014
Winter Session-II, February 11, 2014
Winter Session-II, February 10, 2014
Winter Session-II, February 07, 2014
Winter Session-II, February 06, 2014
Winter Session-II, February 05, 2014
Parliament Session Alert: Winter Session-II

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