Parliament Diary

Lok Sabha today continued discussion on the situation arising out of intolerance in the country. Members across political parties participated in the debate.  The Home Minister replied at the end of the discussion.

Members of the Upper House participated in the ongoing debate of “Commitment to India’s Constitution”. The Prime Minister replied at the end of the debate. 

Both houses are yet to take up legislative business.

The Business Advisory Committee submitted their report in Lok Sabha today.

The Arbitration and Conciliation (Amendment) Bill and The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill have been listed for passing during the week.

The Arbitration and Conciliation (Amendment) Bill, replacing an Ordinance, aims to make the process of arbitration simpler and ensure timely disposal of cases.

The High Court and the Supreme Court Judges Bill seeks to ensure uniformity in pensions and other conditions of service of Supreme Court and High Court judges.

Further, business that was listed today may also be taken up during the week.

These include two bills in Lok Sabha:

And one in Rajya Sabha: