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Parliament Diary

Winter Session-II, February 10, 2014

PRS Parliament Diary
Winter Session-II: February 10, 2014

The fourth day of the extended Winter Session of Parliament saw the Lok Sabha and
Rajya Sabha continue to be interrupted by disruptions over Telangana and other
issues.

The Rajya Sabha bulletin on
Friday
had named ten Members for gross disorderly conduct in the
form of entering the Well of the House and persistent and wilful obstruction of
the proceedings of the House. However, disruptions continued today. When
Rajya Sabha met in the morning, Mr. Birendra Prasad Baishya, MP from Assam, raised the issue of the rape of a minor
Manipuri girl in New Delhi.
He was unable to finish speaking on the issue as the House continued to get
disrupted. Rajya Sabha met again at noon
and 2:00 pm
, but had to adjourn because of disruptions.

The Lok Sabha started with Question Hour in the morning, but the House
adjourned before Minister Veerappa Moily could finish answering a question on
the steps taken to clean rivers. Speaker Meira Kumar adjourned Lok Sabha for
the day when disruptions continued when the Lower House met again at noon.

Legislative Agenda for the day was as given below:

Lok Sabha
Bills for Consideration and Passing
1. Marriage
Laws (Amendment) Bill, 2013
 [as passed by Rajya
Sabha]
2. Regional
Centre for Biotechnology Bill, 2011

3. Narcotic
Drugs and Psychotropic Substances (Amendment)
Bill, 2011

4. Warehousing
Corporations (Amendment) Bill, 2011

5. Right
of Citizens for Time Bound Delivery of Goods and Services and of Their
Grievances Bill, 2011

6. The
Prevention of Bribery of Foreign Public Officials Bill, 2011
 
 
Rajya Sabha
Bills for Introduction
1. The Human Immunodeficiency Virus and Acquired Immune Deficiency
Syndrome (Prevention and Control) Bill, 2014
2. The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
 
Bills for Consideration and Passing
1. The
Street Vendors (Protection of Livelihood and Regulation of Street Vending)
Bill, 2013 (as passed by Lok Sabha)

2.  The Governors (Emoluments, Allowances
and Privileges) Amendment Bill, 2013 (as passed by Lok Sabha)

3. The
Rani Lakshmi Bai Central Agricultural University Bill, 2012

4. The
National Institutes of Technology, Science Education and Research (Amendment)
Bill, 2013

5. The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2013
6. The
Whistle Blowers Protection Bill, 2011 (as passed by Lok Sabha)

 
Note: The Right of Persons with Disabilities Bill, 2014 was introduced in Rajya
Sabha on Friday, February 7th, 2014.
 
For a complete list of the legislative agenda for the Winter Session-II, please
see the
PRS Session Alert.

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