india-map

FIND YOUR MP

Switch to Hindi (हिंदी)
  • MPs & MLAs
    Parliament States 2024 Elections
  • Legislatures
    Parliament
    Session Track Parliament Diary Parliament Committees Primer Vital Stats
    States
    Legislature Track Vital Stats
    Discussion Papers
  • Bills & Acts
    Bills Parliament Acts Parliament Bills States State Legislative Briefs Acts States
  • Budgets
    Parliament States Discussion Papers
  • Policy
    Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
  • LAMP
    About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Careers

FIND YOUR MP

Parliament States 2024 Elections
Session Track Parliament Diary Parliament Committees Primer Vital Stats
Legislature Track Vital Stats
Discussion Papers
Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States
Parliament States Discussion Papers
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Parliament & State Assembly

Parliament

  • Discussion Papers
  • Parliament Diary
  • Session Track
  • Parliamentry Committees
  • Primers

Archives

2023
  • April, 2023
  • March, 2023
  • February, 2023
  • January, 2023
2022
  • December, 2022
  • August, 2022
  • July, 2022
  • April, 2022
  • March, 2022
  • February, 2022
  • January, 2022
2021
  • December, 2021
  • November, 2021
  • August, 2021
  • July, 2021
  • March, 2021
  • February, 2021
  • January, 2021
2020
  • September, 2020
  • March, 2020
  • February, 2020
  • January, 2020
2019
  • December, 2019
  • November, 2019
  • August, 2019
  • July, 2019
  • June, 2019
  • February, 2019
  • January, 2019
2018
  • December, 2018
  • August, 2018
  • July, 2018
  • March, 2018
  • February, 2018
  • January, 2018
2017
  • December, 2017
  • August, 2017
  • July, 2017
  • April, 2017
  • March, 2017
  • February, 2017
  • January, 2017
2016
  • December, 2016
  • November, 2016
  • August, 2016
  • July, 2016
  • May, 2016
  • April, 2016
  • March, 2016
  • February, 2016
2015
  • December, 2015
  • November, 2015
  • August, 2015
  • July, 2015
  • May, 2015
  • April, 2015
  • March, 2015
  • February, 2015
2014
  • December, 2014
  • November, 2014
  • August, 2014
  • July, 2014
  • March, 2014
  • February, 2014
2013
  • December, 2013

Media Contact

Email: prsindia@prsindia.org

Tel: (011) 2323 4801

PRS Legislative Research 3rd Floor, Gandharva Mahavidyalaya, 212, Deen Dayal Upadhyaya Marg, New Delhi - 110002

Parliament Diary

Budget Session – Day 3 : July 9th, 2014

The Economic Survey 2013 - 14
was tabled in Parliament today.  There was also further discussion on
the issue of price rise in Lok Sabha today. In Rajya Sabha, a discussion
was raised on the deficient rainfall, prevailing drought conditions and
plight of farmers in various parts of the country.

The Question Hour in Lok Sabha was adjourned at 11:20 am today due to disruptions. When Lok Sabha met again at noon,
the issue of price rise was taken up again, with 23 MPs participating
in the debate on the issue. The debate on price rise continued until 6:00 pm. Lok Sabha then passed the The National Institute of Design Bill, which had been passed by Rajya Sabha on July 7th, 2014.
 
Inflation and price rise has been a major issue of debate in past
sessions of Parliament as well. During the 14th Lok Sabha (2004-2009),
the issue was debated on seven different occasions in the Lower House.
Price rise and inflation was further debated on nine different occasions
in the Lower House in the 15th Lok Sabha (2009-2014).
 
Discussions on price rise and inflation also witnessed widespread
participation in the 15th Lok Sabha. MPs from 26 political parties
discussed the issue for over 43 hours in Lok Sabha.  These debates saw a
total of 264 participants (not 264 MPs, as the same MPs participated on
different occasions).

 
Structured discussions on price rise are usually taken up under Rule 193
in Lok Sabha and Rule 176 in Rajya Sabha. Under these rules, a short
duration discussion can be initiated on any subject. However, these
rules do not provide for any formal voting in the House.

Subscribe for Parliament Diary

Click here for Subscription

Follow Us

Creative Commons License

PRS Legislative Research is licensed under a Creative Commons Attribution 4.0 International License

Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

  • About Us
  • Careers
Copyright © 2025    prsindia.org    All Rights Reserved.