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Parliament Diary

Winter Session-II, February 07, 2014

PRS Parliament Diary
Winter Session-II: February 7, 2014

The third day of the extended Winter Session of Parliament saw the Lok Sabha
and Rajya Sabha function for 15 minutes and 16 minutes respectively.
Disruptions continued over Telangana, the plight of Tamil fishermen and other
issues.

Lok Sabha was adjourned soon after the House met at 11:00. When the House
reconvened at noon,
Speaker Meira Kumar informed the House that she had received three notices of
Motion of No Confidence in the Council of Ministers from G.V. Harsha Kumar, M.
Venugopala Reddy and M. Raja Mohan Reddy. She stated that since the House was
not in order, she could not bring the notices before the House. The Lower House
was then adjourned until Monday,
February 10, 2014
.

In the Rajya Sabha, Vice President Hamid Ansari informed Members that the House
is “being forced to witness deviations from the decorum of the House by people
coming into the Well and shouting slogans. I wish to inform the Honourable
Members that this will precisely be reflected in the proceedings of the House.”
The Rajya Sabha still faced continuous disruptions and was also adjourned until
Monday, February
10, 2014
.

Legislative Agenda for the day was as given below:
Lok Sabha
For Consideration and Passing:

  1. Right of Citizens for Time
    Bound Delivery of Goods and Services and Redressal of Their Grievances
    Bill, 2011.
  2. Prevention of Bribery of
    Foreign Public Officials and Officials of Public International
    Organisations Bill, 2011.
  3. Regional Centre for
    Biotechnology Bill, 2011.
  4. Narcotic Drugs and
    Psychotropic Substances (Amendment) Bill, 2011.
  5. Marriage Laws (Amendment)
    Bill, 2013.

Rajya Sabha
For Introduction

  1. The Rights of Persons with
    Disabilities Bill, 2014.

For Consideration and Passing:

  1. The National Institutes of
    Technology, Science Education and Research (Amendment) Bill, 2013.
  2. The Rani Lakshmi Bai
    Central Agricultural University Bill, 2012.
  3. The Governors (Emoluments,
    Allowances and Privileges) Amendment Bill, 2013.
  4. The Street Vendors
    (Protection of Livelihood and Regulation of Street Vending) Bill, 2013.

 

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