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Plan vs. Performance Winter Session: November 25 to December 20, 2024 |
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This note lists the legislative business planned by Parliament and compares it with the actual performance during the Winter Session 2024.
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The Winter Session of Parliament was scheduled to be held from November 25, 2024 to December 20, 2024. During this period, Lok Sabha worked for 52% of its scheduled time and Rajya Sabha for 39%. Four Bills were introduced, and one Bill was passed by Parliament (excluding the Appropriation and Finance Bills). |
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Bills listed for introduction, consideration, and passing
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Short Title |
Lok Sabha |
Rajya Sabha |
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Transport |
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Introduced on 10 Dec 2024 |
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Introduced on 2 Dec 2024 |
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The Indian Ports Bill, 2024 |
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Law |
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The Punjab Courts (Amendment) Bill, 2024 |
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Education |
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The Rashtriya Sahkari Vishwavidyalaya Bill, 2024 |
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Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills listed for consideration and passing
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Short Title |
Lok Sabha |
Rajya Sabha |
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Transport |
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Introduced on 9 Aug 2024 |
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Introduced on 9 Aug 2024 |
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Introduced on 9 Aug 2024 |
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Introduced on 31 Jul 2024 |
Passed on 5 Dec 2024 |
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Minority Affairs / Home Affairs / Social Justice |
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Introduced on 8 Aug 2024 |
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Introduced on 8 Aug 2024 |
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Introduced on 5 Aug 2024 |
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Introduced on 1 Aug 2024 |
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Banking / Commerce and Industry |
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Introduced on 9 Aug 2024 |
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Introduced on 8 Aug 2024 |
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The Oilfields (Regulation and Development) Amendment Bill, 2024 |
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Introduced on 5 Aug 2024 |
Note: Blank cell indicates that the Bill was not introduced in or passed by that House.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Bills not listed for introduction but introduced and pending
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Short Title |
Lok Sabha |
Rajya Sabha |
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Home Affairs |
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The Constitution (One Hundred and Twenty-Ninth Amendment) Bill, 2024 |
Introduced on 17 Dec 2024 |
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Introduced on 17 Dec 2024 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Appropriation Bills not listed for introduction but introduced and passed
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Short Title |
Lok Sabha |
Rajya Sabha |
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Finance |
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The Appropriation (No. 3) Bill, 2024 |
Introduced on 17 Dec 2024 |
Deemed to be passed |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS
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