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Parliament Session Alert Winter Session: November 25, 2024 – December 20, 2024 |
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Highlights
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Bills listed for introduction, consideration and passing
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Short Title |
Key Objective |
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Ports and Shipping |
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The Merchant Shipping Bill, 2024 |
Seeks to provide for development of shipping and ensure compliance with obligation under international treaties |
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The Coastal Shipping Bill, 2024 |
Seeks to promote coastal trade and encourage the participation of Indian vessels for national security and commercial needs |
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The Indian Ports Bill, 2024 |
Seeks to provide for measures to secure conservation of ports, security and pollution control at ports in line with obligations under international treaties |
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Law |
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The Punjab Courts (Amendment) Bill, 2024 |
Seeks to amend the Punjab Courts Act, 1918, to enhance the pecuniary appellate jurisdiction of Delhi district courts from Rs 3 lakh to Rs 20 lakh |
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Education |
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The Rashtriya Sahkari Vishwavidyalaya Bill, 2024 |
To establish the Rashtriya Sahkari Vishwavidyalaya |
Bills listed for consideration and passing
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Short Title |
Key Objectives |
Introduced on |
Status |
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Minority Affairs / Home Affairs / Social Justice |
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Amends the Waqf Act, 1995, to allow for non-Muslims members in the Central Waqf Council and Waqf Boards, revoke the finality of Waqf Tribunal decisions, and grant Collectors the power to conduct surveys of waqf properties. |
8 Aug 2024 Lok Sabha |
Referred to Joint Parliamentary Committee |
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Repeals the Mussalman Wakf Act, 1923. |
8 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Provides for creation of Urban Disaster Management Authorities in cities and for formation of State Disaster Response Forces at the state level. |
1 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Reserves seats in the Goa Legislative Assembly for Scheduled Tribes. |
5 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Transport |
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Replaces the Aircraft Act, 1934, which regulates the civil aviation sector. Retains most of the provisions of the Act. |
31 July 2024 Lok Sabha |
Passed by Lok Sabha Pending in Rajya Sabha |
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Repeals the Indian Railway Board Act, 1905 and incorporates the provisions of the 1905 Act into the Railways Act, 1989. |
9 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Replaces the Indian Carriage of Goods by Sea Act, 1925, which provides for the rights and liabilities attached to goods transported via sea. Bill retains all provisions of the Act. |
9 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Replaces the Indian Bills of Lading Act, 1856, which provides for a legal framework for issuance of bills of lading, a document issued by a freight carrier to a shipper. Retains almost all the provisions of the Act. |
9 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Banking / Commerce and Industry |
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The Oilfields (Regulation and Development) Amendment Bill, 2024 |
Expands the definition of mineral oils, introduces petroleum leases, and decriminalises some offences. |
5 Aug 2024 Rajya Sabha |
Pending in Rajya Sabha |
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Replaces the Boilers Act, 1923, which provides for the regulation and safe operation of boilers. Bill retains all provisions of the Act. |
8 Aug 2024 Rajya Sabha |
Pending in Rajya Sabha |
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Amends different banking laws to alter the tenure of directors of co-operative banks, and expand provisions for the settlement of unclaimed amounts. |
9 Aug 2024 Lok Sabha |
Pending in Lok Sabha |
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Sources: Lok Sabha and Rajya Sabha Bulletins dated November 6 and November 20, 2024; PRS.
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