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Parliament Session Wrap Winter Session: November 25 to December 20, 2024 |
Government Bills passed by Parliament during the Winter Session
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Short Title |
Key Objectives |
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Replaces the Aircraft Act, 1934, which regulates the civil aviation sector. Retains most provisions of the Act. |
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The Appropriation (No.3) Bill, 2024** |
Authorises additional expenditure from the Consolidated Fund of India for the financial year 2024-25 |
* This Bill was introduced during Budget Session, 2024. **Passed by Lok Sabha as a Money Bill, deemed to be passed by Rajya Sabha.
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced during Winter Session and pending
|
Short Title |
Key Objectives |
Introduced on |
Status |
|
The Constitution (One Hundred and Twenty-Ninth Amendment) Bill, 2024 |
Amends the Constitution to allow elections to Lok Sabha and state Legislative Assemblies be held simultaneously. |
17 Dec 2024 Lok Sabha |
Referred to Joint Parliamentary Committee |
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Provides for simultaneous elections with Lok Sabha to the legislatures of Puducherry, Delhi, and Jammu and Kashmir. |
17 Dec 2024 Lok Sabha |
Referred to Joint Parliamentary Committee |
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Replaces the Merchant Shipping Act, 1958 to alter provisions related to ship registration, regulation of maritime training institutes, seafarer welfare, and pollution control. |
10 Dec 2024 Lok Sabha |
Pending in Lok Sabha |
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Seeks to regulate vessels engaged in trade within Indian coastal waters. |
2 Dec 2024 Lok Sabha |
Pending in Lok Sabha |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced in earlier sessions and pending in one House
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Short Title |
Introduced on |
Passed by Lok Sabha, pending in Rajya Sabha |
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9 Aug 2024 |
3 Dec 2024 |
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|
9 Aug 2024 |
11 Dec 2024 |
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1 Aug 2024 |
12 Dec 2024 |
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Short Title |
Introduced on |
Passed by Rajya Sabha, pending in Lok Sabha |
|
8 Aug 2024 |
4 Dec 2024 |
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The Oilfields (Regulation and Development) Amendment Bill, 2024 |
5 Aug 2024 |
3 Dec 2024 |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills introduced in earlier sessions and pending in both Houses
| INTRODUCED IN LOK SABHA | |||
|
Short Title |
Introduced on |
Status |
|
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9 Aug 2024 |
Pending in Lok Sabha |
||
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9 Aug 2024 |
Pending in Lok Sabha |
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8 Aug 2024 |
Pending in Lok Sabha |
||
|
8 Aug 2024 |
Referred to Joint Parliamentary Committee. Committee report by last day of Budget Session, 2025. |
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5 Aug 2024 |
Pending in Lok Sabha |
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| INTRODUCED IN RAJYA SABHA | |||
|
Short Title |
Introduced on |
Status |
|
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23 Mar 2020 |
Standing Committee Report on 21 Dec 2021 |
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The Registration of Marriage of Non-Resident Indian Bill, 2019 |
11 Feb 2019 |
Standing Committee Report on 13 Mar 2020 |
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6 Feb 2019 |
Standing Committee Report on 5 Mar 2020 |
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 |
9 Jan 2019 |
Not referred to Standing Committee |
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10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
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10 Dec 2013 |
Not referred to Standing Committee |
||
|
29 Aug 2013 |
Not referred to Standing Committee |
||
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8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
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6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
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The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
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The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
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4 May 2012 |
Not referred to Standing Committee |
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The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
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23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
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12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
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9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
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28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
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22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
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Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Status of Government Bills
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Bills pending before session |
30 |
|
Bills introduced during the session |
5 |
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Bills passed during the session |
2 |
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Bills withdrawn during the session |
0 |
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Bills pending at the end of the session |
33 |
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