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Parliament States
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Bill Categories

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  • Constitutional Amendments
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Constitutional Amendments

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022

Passed

The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022

Pending

The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022

Passed

The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022

Pending

The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022

Passed

The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022

Passed

The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022

Passed

The Constitution (One Hundred and Twenty-seventh Amendment) Bill, 2021

Passed

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2021

Passed

The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019

Passed

The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019

Lapsed

The Constitution (One Hundred and Twenty-fifth Amendment) Bill, 2019

Pending

The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019

Pending

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019

Passed

The Constitution (One Hundred and Twenty Fourth Amendment) Bill, 2019

Passed

The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017

Passed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2017

Passed

The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016

Lapsed

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016

Passed

The Constitution (122nd Amendment) (GST) Bill, 2014

Passed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014

Passed

The Constitution (121st Amendment) Bill, 2014

Passed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014

Passed

The Constitution (119th Amendment) Bill, 2013

Passed

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2013

Lapsed

The Constitution (120th Amendment) Bill, 2013

Lapsed

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2012

Passed

The Constitution (118th Amendment) Bill, 2012 (Insertion of new article 371J)

Passed

The Constitution (117th Amendment) Bill, 2012

Lapsed

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012

Lapsed

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950)

Passed

The Constitution (116th Amendment) Bill, 2011

Introduced-Negatived

The Constitution (Scheduled Tribe) Order (Amendment) Bill, 2011

Passed

The Constitution (115th Amendment) Bill 2011 (GST Bill)

Lapsed

The Constitution (114th Amendment) Bill, 2010

Lapsed

The Constitution (113th Amendment) Bill, 2010

Passed

The Constitution (111th Amendment) Bill, 2009

Passed

The Constitution (110th Amendment) Bill, 2009

Lapsed

The Constitution (112th Amendment) Bill, 2009 (Amendment of article 243T)

Lapsed

The Constitution (109th Amendment) Bill, 2009

Passed

Women's Reservation Bill [The Constitution (108th Amendment) Bill, 2008]

Lapsed

The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008

Passed

The Sixth Schedule to the Constitution (Amendment) Bill, 2007

Lapsed

The Constitution (107th Amendment) Bill, 2007

Lapsed

The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007

Passed

The Constitution (Scheduled Castes) Order Amendment Bill, 2006

Passed

The Constitution (103rd Amendment) Bill, 2004

Lapsed

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