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Women's Reservation Bill 2023 [The Constitution (One Hundred Twenty-Eighth Amendment) Bill, 2023]
Passed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2023
Passed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
The Constitution (One Hundred and Twenty-seventh Amendment) Bill, 2021
Passed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2021
Passed
The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019
Passed
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019
Lapsed
The Constitution (One Hundred and Twenty-fifth Amendment) Bill, 2019
Pending
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019
Pending
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019
Passed
The Constitution (One Hundred and Twenty Fourth Amendment) Bill, 2019
Passed
The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2017
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016
Lapsed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016
Passed
The Constitution (122nd Amendment) (GST) Bill, 2014
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The Constitution (121st Amendment) Bill, 2014
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The Constitution (119th Amendment) Bill, 2013
Passed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2013
Lapsed
The Constitution (120th Amendment) Bill, 2013
Lapsed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2012
Passed
The Constitution (118th Amendment) Bill, 2012 (Insertion of new article 371J)
Passed
The Constitution (117th Amendment) Bill, 2012
Lapsed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012
Lapsed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950)
Passed
The Constitution (116th Amendment) Bill, 2011
Introduced-Negatived
The Constitution (Scheduled Tribe) Order (Amendment) Bill, 2011
Passed
The Constitution (115th Amendment) Bill 2011 (GST Bill)
Lapsed
The Constitution (114th Amendment) Bill, 2010
Lapsed
The Constitution (113th Amendment) Bill, 2010
Passed
The Constitution (111th Amendment) Bill, 2009
Passed
The Constitution (110th Amendment) Bill, 2009
Lapsed
The Constitution (112th Amendment) Bill, 2009 (Amendment of article 243T)
Lapsed
The Constitution (109th Amendment) Bill, 2009
Passed
Women's Reservation Bill [The Constitution (108th Amendment) Bill, 2008]
Lapsed
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008
Passed
The Sixth Schedule to the Constitution (Amendment) Bill, 2007
Lapsed
The Constitution (107th Amendment) Bill, 2007
Lapsed
The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007
Passed
The Constitution (Scheduled Castes) Order Amendment Bill, 2006
Passed
The Constitution (103rd Amendment) Bill, 2004
Lapsed
The Constitution (Eighty-Fifth Amendment) Bill, 1999
Lapsed
The Constitution (Eighty-Fourth Amendment) Bill, 1998
Lapsed
The Constitution (Eighty-First Amendment) Bill, 1996
Lapsed
The Constitution (Seventy-Ninth Amendment) Bill, 1992
Pending