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Women's Reservation Bill 2023 [The Constitution (One Hundred Twenty-Eighth Amendment) Bill, 2023]
Passed
The Bharatiya Sakshya Bill, 2023
Pending
The Bharatiya Nagarik Suraksha Sanhita, 2023
Pending
The Bharatiya Nyaya Sanhita, 2023
Pending
The Integrated Goods and Services Tax (Amendment) Bill, 2023
Passed
The Central Goods and Services Tax (Amendment) Bill, 2023
Passed
The Post Office Bill, 2023
Pending
The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of Service and Term of Office) Bill, 2023
Pending
The Anusandhan National Research Foundation Bill, 2023
Passed
The Pharmacy (Amendment) Bill, 2023
Passed
The Digital Personal Data Protection Bill, 2023
Passed
The Advocates (Amendment) Bill, 2023
Pending
The Press and Registration of Periodicals Bill, 2023
Pending
The Government of National Capital Territory of Delhi (Amendment) Bill, 2023
Passed
The Indian Institutes of Management (Amendment) Bill, 2023
Passed
The Offshore Areas Mineral (Development and Regulation) Amendment Bill, 2023
Passed
The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023
Pending
The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023
Pending
The Mines and Minerals (Development and Regulation) Amendment Bill, 2023
Passed
The Jammu and Kashmir Reservation (Amendment) Bill, 2023
Pending
The Registration of Births and Deaths (Amendment) Bill, 2023
Passed
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2023
Pending
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2023
Passed
The National Nursing and Midwifery Commission Bill, 2023
Passed
The National Dental Commission Bill, 2023
Passed
The Cinematograph (Amendment) Bill, 2023
Passed
The Government of National Capital Territory of Delhi (Amendment) Ordinance, 2023
Replaced by an Act
The Coastal Aquaculture Authority (Amendment) Bill, 2023
Passed
The Forest (Conservation) Amendment Bill, 2023
Passed
The Inter-Services Organisations (Command, Control and Discipline) Bill, 2023
Passed
Amendments to IT Rules, 2021
Draft
Draft Digital Personal Data Protection Bill, 2022
Draft
Draft Indian Telecommunication Bill, 2022
Draft
The Jan Vishwas (Amendment of Provisions) Bill, 2022
Passed
The Repealing and Amending Bill, 2022
Pending
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
Passed
The Multi-State Co-operative Societies (Amendment) Bill, 2022
Passed
Criminal Procedure (Identification) Rules, 2022
Rules
The Electricity (Amendment) Bill, 2022
Pending
The Competition (Amendment) Bill, 2022
Passed
The New Delhi International Arbitration Centre (Amendment) Bill, 2022
Passed
The Energy Conservation (Amendment) Bill, 2022
Passed
The Central Universities (Amendment) Bill, 2022
Passed
The Family Courts (Amendment) Bill, 2022
Passed
The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022
Passed
The Indian Antarctic Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Second Amendment) Bill, 2022
Passed
The Criminal Procedure (Identification) Bill, 2022
Passed
The Delhi Municipal Corporation (Amendment) Bill, 2022
Passed
The Constitution (Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2022
Passed
The Prohibition of Child Marriage (Amendment) Bill, 2021
Pending
The Mediation Bill, 2021
Passed
The Election Laws (Amendment) Bill, 2021
Passed
The Chartered Accountants, the Cost and Works Accountants and the Company Secretaries (Amendment) Bill, 2021
Passed
The National Anti-Doping Bill, 2021
Passed
The Wild Life (Protection) Amendment Bill, 2021
Passed
The Biological Diversity (Amendment) Bill, 2021
Passed
Draft Rules under the Industrial Relations Code, 2020
Draft
The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2021
Passed
The Central Vigilance Commission (Amendment) Bill, 2021
Passed
The Delhi Special Police Establishment (Amendment) Bill, 2021
Passed
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2021
Passed
Draft Amendments to the Consumer Protection (E-Commerce) Rules, 2020
Draft
The Farm Laws Repeal Bill, 2021
Passed
The Delhi Special Police Establishment (Amendment) Ordinance, 2021
Negatived
The Central Vigilance Commission (Amendment) Ordinance, 2021
Negatived
The Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021
Negatived
The National Commission for Homoeopathy (Amendment) Bill, 2021
Passed
The Constitution (One Hundred and Twenty-seventh Amendment) Bill, 2021
Passed
The National Commission for Indian System of Medicine (Amendment) Bill, 2021
Passed
The Taxation Laws (Amendment) Bill, 2021
Passed
The Central Universities (Amendment) Bill, 2021
Passed
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2021
Passed
The Tribunals Reforms Bill, 2021
Passed
The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021
Passed
The Limited Liability Partnership (Amendment) Bill, 2021
Passed
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Bill, 2021
Passed
The General Insurance Business (Nationalisation) Amendment Bill, 2021
Passed
The Coconut Development Board (Amendment) Bill, 2021
Passed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2021
Passed
The Essential Defence Services Bill, 2021
Passed
The Inland Vessels Bill, 2021
Passed
The Essential Defence Services Ordinance, 2021
Negatived
The Model Tenancy Act, 2021
Model Act
The Homoeopathy Central Council (Amendment) Ordinance, 2021
Negatived
The Indian Medicine Central Council (Amendment) Ordinance, 2021
Negatived
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2021
Negatived
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021
Negatived
The Tribunals Reforms (Rationalisation and Conditions of Service) Ordinance, 2021
Negatived
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2021
Passed
The National Bank for Financing Infrastructure and Development (NBFID) Bill, 2021
Passed
The Insurance (Amendment) Bill, 2021
Passed
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2021
Passed
The Government of National Capital Territory of Delhi (Amendment) Bill, 2021
Passed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2021
Passed
The Marine Aids To Navigation Bill, 2021
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2021
Passed
The Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
Rules
The Tribunals Reforms (Rationalisation and Conditions of Service) Bill, 2021
Withdrawn
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2021
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2021
Passed
The Arbitration and Conciliation (Amendment) Bill, 2021
Passed
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2021
Passed
The Jammu and Kashmir Reorganisation (Amendment) Ordinance, 2021
Introduced-Negatived
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Ordinance, 2020
Introduced-Negatived
Draft Rules under Code on Social Security, 2020
Draft
The Arbitration and Conciliation (Amendment) Ordinance, 2020
Introduced-Negatived
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020
Lapsed
The Jammu and Kashmir Official Languages Bill, 2020
Passed
The Foreign Contribution (Regulation) Amendment Bill, 2020
Passed
The Code On Social Security, 2020
Passed
The Occupational Safety, Health And Working Conditions Code, 2020
Passed
The Industrial Relations Code, 2020
Passed
The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020
Passed
The National Commission for Allied and Healthcare Professions Bill, 2020
Passed
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2020
Passed
The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020
Passed
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020
Passed
The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Bill, 2020
Passed
The Salaries and Allowances of Ministers (Amendment) Bill, 2020
Passed
The Homoeopathy Central Council (Amendment) Bill, 2020
Passed
The Indian Medicine Central Council (Amendment) Bill, 2020
Passed
The Epidemic Diseases (Amendment) Bill, 2020
Passed
The Essential Commodities (Amendment) Bill, 2020
Passed
The Bilateral Netting of Qualified Financial Contracts Bill, 2020
Passed
The Banking Regulation (Amendment) Bill, 2020
Passed
The Assisted Reproductive Technology (Regulation) Bill, 2020
Passed
The Factoring Regulation (Amendment) Bill, 2020
Passed
The Banking Regulation (Amendment) Ordinance, 2020
Introduced-Negatived
The Essential Commodities (Amendment) Ordinance, 2020
Introduced-Negatived
The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Ordinance, 2020
Introduced-Negatived
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Ordinance, 2020
Introduced-Negatived
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2020
Introduced-Negatived
The Homoeopathy Central Council (Amendment) Ordinance, 2020
Introduced-Negatived
The Indian Medicine Central Council (Amendment) Ordinance, 2020
Introduced-Negatived
The Epidemic Diseases (Amendment) Ordinance, 2020
Introduced-Negatived
The Salaries and Allowances of Ministers (Amendment) Ordinance, 2020
Introduced-Negatived
The Salary, Allowances and Pension of Members of Parliament (Amendment) Ordinance, 2020
Introduced-Negatived
The Taxation and other Laws (Relaxation of Certain Provisions) Ordinance, 2020
Withdrawn
The Pesticide Management Bill, 2020
Pending
The National Forensic Sciences University Bill, 2020
Passed
The Rashtriya Raksha University Bill, 2020
Passed
The Companies (Amendment) Bill, 2020
Passed
The Major Port Authorities Bill, 2020
Passed
The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020
Passed
The Banking Regulation (Amendment) Bill, 2020
Withdrawn
The Mineral Laws (Amendment) Bill, 2020
Passed
The Medical Termination of Pregnancy (Amendment) Bill, 2020
Passed
The Institute of Teaching and Research in Ayurveda Bill, 2020
Passed
The Direct Tax Vivad se Vishwas Bill, 2020
Passed
The Aircraft (Amendment) Bill, 2020
Passed
The Mineral Laws (Amendment) Ordinance, 2020
Introduced-Negatived
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2019
Introduced-Negatived
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2019
Passed
The Central Sanskrit Universities Bill, 2019
Passed
The Code on Social Security, 2019
Withdrawn
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019
Pending
The Personal Data Protection Bill, 2019
Withdrawn
The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019
Passed
The Citizenship (Amendment) Bill, 2019
Passed
The Anti-Maritime Piracy Bill, 2019
Passed
The Arms (Amendment) Bill, 2019
Passed
The Industrial Relations Code, 2019
Withdrawn
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
Passed
The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019
Passed
The Special Protection Group (Amendment) Bill, 2019
Passed
The International Financial Services Centres Authority Bill, 2019
Passed
The Taxation Laws (Amendment) Bill, 2019
Passed
The Recycling of Ships Bill, 2019
Passed
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019
Passed
The Taxation Laws (Amendment) Ordinance, 2019
Introduced-Negatived
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Ordinance, 2019
Introduced-Negatived
Draft River Basin Management Bill, 2018
Draft
Draft Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) (Amendment) Bill, 2018
Draft
Draft The Cape Town Convention Bill, 2018
Draft
The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019
Withdrawn
The Supreme Court (Number of Judges) Amendment Bill, 2019
Passed
The Jammu and Kashmir Reorganisation Bill, 2019
Passed
The Chit Funds (Amendment) Bill, 2019
Passed
The National Institute of Design (Amendment) Bill, 2019
Passed
The Dam Safety Bill, 2019
Passed
The Repealing and Amending Bill, 2019
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2019
Pending
The Companies (Amendment) Bill, 2019
Passed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2019
Passed
The Code on Wages, 2019
Passed
The Occupational Safety, Health and Working Conditions Code, 2019
Withdrawn
The National Medical Commission Bill, 2019
Passed
The Right to Information (Amendment) Bill, 2019
Passed
The Banning of Unregulated Deposit Schemes Bill, 2019
Passed
The Transgender Persons (Protection of Rights) Bill, 2019
Passed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Passed
The Motor Vehicles (Amendment) Bill, 2019
Passed
The Arbitration and Conciliation (Amendment) Bill, 2019
Passed
The Surrogacy (Regulation) Bill, 2019
Passed
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
Passed
The Unlawful Activities (Prevention) Amendment Bill, 2019
Passed
The Consumer Protection Bill, 2019
Passed
The Jallianwala Bagh National Memorial (Amendment) Bill, 2019
Passed
The Protection of Human Rights (Amendment) Bill, 2019
Passed
The National Investigation Agency (Amendment) Bill, 2019
Passed
The Central Universities (Amendment) Bill, 2019
Passed
The DNA Technology (Use and Application) Regulation Bill, 2019
Withdrawn
The New Delhi International Arbitration Centre Bill, 2019
Passed
The Central Educational Institutions (Reservation in Teachers' Cadre) Bill, 2019
Passed
The Indian Medical Council (Amendment) Bill, 2019
Passed
The Dentists (Amendment) Bill, 2019
Passed
The Special Economic Zones (Amendment) Bill, 2019
Passed
The Aadhaar and Other Laws (Amendment) Bill, 2019
Passed
The Jammu and Kashmir Reservation (Amendment) Bill, 2019
Passed
The Muslim Women (Protection of Rights on Marriage) Bill, 2019
Passed
The Homoeopathy Central Council (Amendment) Bill, 2019
Passed
The Central Education Institutions Reservation in Teachers Ordinance, 2019
Introduced-Negatived
The Aadhaar and other Laws (Amendment) Ordinance, 2019
Introduced-Negatived
The New Delhi International Arbitration Centre Ordinance, 2019
Introduced-Negatived
The Special Economic Zones (Amendment) Ordinance, 2019
Introduced-Negatived
The Homeopathy Central Council (Amendment) Ordinance, 2019
Introduced-Negatived
The Jammu and Kashmir Reservation (Amendment) Ordinance, 2019
Introduced-Negatived
The Companies (Second Amendment) Ordinance, 2019
Withdrawn
The Indian Medical Council (Second Amendment) Ordinance, 2019
Introduced-Negatived
The Muslim Women (Protection of Rights on Marriage) Second Ordinance, 2019
Introduced-Negatived
The Banning of Unregulated Deposit Schemes Ordinance, 2019
Withdrawn
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019
Passed
The International Financial Services Centres Authority Bill, 2019
Withdrawn
The Cinematograph (Amendment) Bill, 2019
Withdrawn
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019
Lapsed
The Registration of Marriage of Non-Resident Indian Bill, 2019
Pending
The Constitution (One Hundred and Twenty-fifth Amendment) Bill, 2019
Pending
The Indian Medical Council (Amendment) Ordinance, 2019
Lapsed
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2019
Lapsed
The Companies (Amendment) Ordinance, 2019
Lapsed
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019
Pending
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019
Passed
The Trade Unions (Amendment) Bill, 2019
Lapsed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Lapsed
The Constitution (One Hundred and Twenty Fourth Amendment) Bill, 2019
Passed
The National Commission for Homoeopathy Bill, 2019
Passed
The National Commission for Indian System of Medicine Bill, 2019
Passed
The Aadhaar and Other Laws (Amendment) Bill, 2018
Lapsed
The Allied and Healthcare Professions Bill, 2018
Withdrawn
The Jallianwala Bagh National Memorial (Amendment) Bill, 2018
Lapsed
The Companies (Amendment) Bill, 2018
Lapsed
The National Institute of Design (Amendment) Bill, 2018
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2018
Lapsed
The Central Universities (Amendment) Bill, 2018
Lapsed
The Indian Medical Council (Amendment) Bill, 2018
Lapsed
The Dam Safety Bill, 2018
Lapsed
The Companies (Amendment) Ordinance, 2018
Withdrawn
The Indian Medical Council (Amendment) Ordinance, 2018
Withdrawn
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2018
Withdrawn
The Personal Laws (Amendment) Bill, 2018
Passed
The Protection of Human Rights (Amendment) Bill, 2018
Lapsed
The DNA Technology (Use and Application) Regulation Bill, 2018
Lapsed
The Goods and Services Tax (Compensation to States) Amendment Bill, 2018
Passed
The Union Territory Goods and Services Tax (Amendment) Bill, 2018
Passed
The Integrated Goods and Services Tax (Amendment) Bill, 2018
Passed
The Central Goods and Services Tax (Amendment) Bill, 2018
Passed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018
Lapsed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018
Passed
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018
Lapsed
The Homoeopathy Central Council (Amendment) Bill, 2018
Passed
The Criminal Law (Amendment) Bill, 2018
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018
Passed
The National Sports University Bill, 2018
Passed
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018
Passed
The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Amendment) Bill, 2018
Passed
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018
Lapsed
The Banning of Unregulated Deposit Schemes Bill, 2018
Lapsed
The Arbitration and Conciliation (Amendment) Bill, 2018
Lapsed
The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018
Lapsed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2018
Introduced-Negatived
The National Sports University Ordinance, 2018
Introduced-Negatived
The Homoeopathy Central Council (Amendment) Ordinance, 2018
Withdrawn
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018
Introduced-Negatived
The Criminal Law (Amendment) Ordinance, 2018
Withdrawn
The Fugitive Economic Offenders Bill, 2018
Passed
The Chit Funds (Amendment) Bill, 2018
Lapsed
The Fugitive Economic Offenders Ordinance, 2018
Introduced-Negatived
The Consumer Protection Bill, 2018
Lapsed
The New Delhi International Arbitration Centre Bill, 2018
Lapsed
The Negotiable Instruments (Amendment) Bill, 2017
Passed
The National Medical Commission Bill, 2017
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
Lapsed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2017
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017
Passed
The Specific Relief (Amendment) Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Amendment Bill, 2017
Passed
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017
Passed
The Representation of the People (Amendment) Bill, 2017
Lapsed
The Indian Forest (Amendment) Bill, 2017
Passed
The Payment of Gratuity (Amendment) Bill, 2017
Passed
The Dentists (Amendment) Bill, 2017
Lapsed
The National Council for Teacher Education (Amendment) Bill, 2017
Passed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2017
Withdrawn
The Indian Forest (Amendment) Ordinance, 2017
Withdrawn
The Goods and Services Tax (Compensation to States) Ordinance, 2017
Withdrawn
The Repealing and Amending (Second) Bill, 2017
Passed
The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017
Passed
The Financial Resolution and Deposit Insurance Bill, 2017
Withdrawn
The Code on Wages, 2017
Lapsed
The National Sports University Bill, 2017
Withdrawn
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Bill, 2017
Passed
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017
Lapsed
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Banking Regulation (Amendment) Bill, 2017
Passed
The Central Road Fund (Amendment) Bill, 2017
Lapsed
The State Banks (Repeal and Amendment) Bill, 2017
Passed
The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017
Lapsed
The Indian Institute of Petroleum and Energy Bill, 2017
Passed
The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017
Passed
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Ordinance, 2017
Withdrawn
The Banking Regulation (Amendment) Ordinance, 2017
Withdrawn
The Indian Institutes of Information Technology (Public-Private Partnership) Bill, 2017
Passed
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2017
Passed
The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017
Passed
The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017
Passed
The National Commission for Backward Classes (Repeal) Bill, 2017
Passed
The Taxation Laws (Amendment) Bill, 2017
Passed
The Central Goods and Services Tax Bill, 2017
Passed
The Integrated Goods and Services Tax Bill, 2017
Passed
The Union Territory Goods and Services Tax Bill, 2017
Passed
The Indian Institutes of Information Technology (Amendment) Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Bill, 2017
Passed
The Collection of Statistics (Amendment) Bill, 2017
Passed
The Footwear Design and Development Institute Bill, 2017
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2017
Lapsed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2017
Passed
The Repealing and Amending Bill, 2017
Passed
The Indian Institutes of Management Bill, 2017
Passed
The Payment of Wages (Amendment) Bill, 2017
Passed
The Specified Bank Notes (Cessation of Liabilities) Bill, 2017
Passed
The Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Withdrawn
The Enemy Property (Amendment and Validation) Fifth Ordinance, 2016
Lapsed
The Merchant Shipping Bill, 2016
Lapsed
The Major Port Authorities Bill, 2016
Lapsed
The Payment of Wages (Amendment) Bill, 2016
Withdrawn
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016
Lapsed
The National Institutes of Technology, Science Education and Research (Second Amendment) Bill, 2016
Passed
The Taxation Laws (Second Amendment) Bill, 2016
Passed
The Admiralty (Jurisdiction and Settlement of Maritime Claims) Bill, 2016
Passed
The Surrogacy (Regulation) Bill, 2016
Lapsed
The Enemy Property (Amendment and Validation) Fourth Ordinance, 2016
Withdrawn
The Maternity Benefit (Amendment) Bill, 2016
Passed
The Taxation Laws (Amendment) Bill, 2016
Passed
The Factories (Amendment) Bill, 2016
Lapsed
The Motor Vehicles (Amendment) Bill, 2016
Lapsed
The Employee's Compensation (Amendment) Bill, 2016
Passed
The Central Agricultural University (Amendment) Bill, 2016
Passed
The Transgender Persons (Protection of Rights) Bill, 2016
Lapsed
The Lokpal and Lokayuktas (Amendment) Bill, 2016
Passed
The Indian Medical Council (Amendment) Bill, 2016
Passed
The Institutes of Technology (Amendment) Bill, 2016
Passed
The High Courts (Alteration of Names) Bill, 2016
Lapsed
The Citizenship (Amendment) Bill, 2016
Lapsed
The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2016
Passed
The Dentists (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Third Ordinance, 2016
Withdrawn
The Indian Medical Council (Amendment) Ordinance, 2016
Lapsed
The Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Second Ordinance, 2016
Lapsed
The Companies (Amendment) Bill, 2016
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2016
Passed
The Regional Centre for Biotechnology Bill, 2016
Passed
The Sikh Gurdwaras (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Bill, 2016
Passed
The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Bill, 2016
Passed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016
Passed
The Election Laws (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Ordinance, 2016
Passed
The Insolvency and Bankruptcy Code, 2015
Passed
The Sugar Cess (Amendment) Bill, 2015
Passed
The Atomic Energy (Amendment) Bill, 2015
Passed
The Industries (Development and Regulation) Amendment Bill, 2015
Passed
The Payment of Bonus (Amendment) Bill, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Passed
The Arbitration and Conciliation (Amendment) Bill, 2015
Passed
The Arbitration and Conciliation (Amendment) Ordinance, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
Passed
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015
Passed
The Indian Trusts (Amendment) Bill, 2015
Passed
The Merchant Shipping (Amendment) Bill, 2015
Withdrawn
The Consumer Protection Bill, 2015
Withdrawn
The Bureau of Indian Standards Bill, 2015
Passed
The Carriage by Air (Amendment) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Bill, 2015
Passed
The Repealing and Amending (Fourth) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Ordinance, 2015
Lapsed
The Repealing and Amending (Third) Bill, 2015
Withdrawn
The Benami Transactions (Prohibition) (Amendment) Bill, 2015
Passed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Second Amendment) Bill, 2015
Lapsed
The Whistle Blowers Protection (Amendment) Bill, 2015
Lapsed
The Compensatory Afforestation Fund Bill, 2015
Passed
The Negotiable Instruments (Amendment) Bill, 2015
Withdrawn
The Homoeopathy Central Council (Amendment) Bill, 2015
Withdrawn
The National Waterways Bill, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Withdrawn
The Appropriation Acts (Repeal) Bill, 2015
Passed
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015
Withdrawn
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015
Lapsed
The Undisclosed Foreign Income and Assets (Imposition of Tax) Bill, 2015
Passed
The Warehousing Corporations (Amendment) Bill, 2015
Passed
The Insurance Laws (Amendment) Bill, 2015
Passed
The Coal Mines (Special Provision) Bill, 2015
Passed
The Motor Vehicles (Amendment) Bill, 2015
Passed
The Andhra Pradesh Reorganisation (Amendment) Bill, 2015
Passed
The Citizenship (Amendment) Bill, 2015
Passed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Bill, 2015
Lapsed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2015
Passed
The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Withdrawn
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2014
Lapsed
The Citizenship (Amendment) Bill, 2014
Withdrawn
The Electricity (Amendment) Bill, 2014
Lapsed
The Constitution (122nd Amendment) (GST) Bill, 2014
Passed
The Regional Rural Banks (Amendment) Bill, 2014
Passed
The Lokpal and Lokayuktas and other related Law (Amendment) Bill, 2014
Lapsed
The Anti-Hijacking Bill, 2014
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Amendment Bill, 2014
Passed
The Motor Vehicles (Amendment) Bill, 2014
Withdrawn
The Motor Vehicles (Amendment) Ordinance, 2015
Withdrawn
The Companies (Amendment) Bill, 2014
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2014
Passed
The Coal Mines (Special Provisions) Bill, 2014
Withdrawn
The Coal Mines (Special Provisions) Second Ordinance, 2014
Withdrawn
The Payment and Settlement Systems (Amendment) Bill, 2014
Passed
The Repealing and Amending (Second) Bill, 2014
Passed
The School of Planning and Architecture Bill, 2014
Passed
The Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Bill, 2014
Passed
The Delhi Special Police Establishment (Amendment) Bill, 2014
Passed
The Central Universities (Amendment) Bill, 2014
Passed
The Juvenile Justice (Care and Protection of Children) Bill, 2014
Passed
The Indian Institutes of Information Technology Bill, 2014
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The National Judicial Appointments Commission Bill, 2014
Passed
The Repealing and Amending Bill, 2014
Passed
The Constitution (121st Amendment) Bill, 2014
Passed
The Factories (Amendment) Bill, 2014
Lapsed
The Apprentices (Amendment) Bill, 2014
Passed
The Railways (Amendment) Bill, 2014
Withdrawn
The Securities Laws (Amendment) Bill, 2014
Passed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014
Passed
The Telecom Regulatory Authority of India (Amendment) Bill, 2014
Passed
The Andhra Pradesh Reorganisation (Amendment) Bill, 2014
Passed
The Tribunals, Appellate Tribunals and Other Authorities (Conditions of Service) Bill, 2014
Withdrawn
The Food Safety and Standards (Amendment) Bill, 2014
Withdrawn
The Delhi Hotels (Control of Accommodation) Repeal Bill, 2014
Withdrawn
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014
Pending
The Delhi High Court (Amendment) Bill, 2014
Passed
The Andhra Pradesh Reorganisation Bill, 2014 (Telangana)
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The Acquisition of Certain Area in Mumbai for Dr. Bhimrao Ambedkar Memorial Bill, 2014
Lapsed
The Human Immunodeficiency Virus And Acquired Immune Deficiency Syndrome (Prevention And Control) Bill, 2014
Passed
The Right of Persons with Disabilities Bill, 2014
Passed
The Constitution (119th Amendment) Bill, 2013
Passed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2013
Lapsed
The Coal Regulatory Authority Bill, 2013
Lapsed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2013
Lapsed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (3rd) Bill, 2013
Pending
The Assam Legislative Council Bill, 2013
Pending
The Representation of the People (Second Amendment and Validation) Bill, 2013
Withdrawn
The Delhi Rent (Repeal) Bill, 2013
Pending
The Constitution (120th Amendment) Bill, 2013
Lapsed
The Drugs and Cosmetics (Amendment) Bill, 2013
Withdrawn
The Judicial Appointments Commission Bill, 2013
Withdrawn
The Nalanda University (Amendment) Bill, 2013
Withdrawn
The Representation of the People (Amendment and Validation) Bill, 2013
Passed
The Civil Aviation Authority of India Bill, 2013
Lapsed
The Indira Gandhi National University for Women Bill, 2013
Lapsed
The Rajiv Gandhi National Aviation University Bill, 2013
Passed
The Indian Medical Council (Amendment) Bill, 2013
Withdrawn
The Mental Health Care Bill, 2013
Passed
The Merchant Shipping (Second Amendment) Bill, 2013
Passed
The Prevention of Corruption (Amendment) Bill, 2013
Passed
The Real Estate (Regulation and Development) Bill, 2013
Passed
The Securities and Exchange Board of India (Amendment) Bill, 2013
Passed
The Securities Laws (Amendment) Bill, 2013
Lapsed
The Right to Information (Amendment) Bill, 2013
Lapsed
The Parliament (Prevention of Disqualification) Amendment Bill, 2013
Passed
The Registration (Amendment) Bill, 2013
Pending
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (Second) Bill, 2013
Withdrawn
The National Food Security Bill, 2013
Passed
The Rajasthan Legislative Council Bill, 2013
Pending
The Wild Life Protection (Amendment) Bill, 2013
Withdrawn
The National Food Security Ordinance, 2013
Lapsed
The Indian Medical Council (Amendment) Ordinance, 2013
Lapsed
The National Bank for Agriculture and Rural Development (Amendment) Bill, 2013
Lapsed
The Biotechnology Regulatory Authority of India Bill, 2013
Lapsed
The Regional Rural Banks (Amendment) Bill, 2013
Lapsed
The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013
Pending
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2013
Lapsed
The Criminal Law (Amendment) Bill, 2013
Passed
The Indian Medical Council (Amendment) Bill, 2013
Withdrawn
The Merchant Shipping (Amendment) Bill, 2013
Passed
The Indian Institutes of Information Technology Bill, 2013
Lapsed
The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013
Pending
The North Eastern Council (Amendment) Bill, 2013
Withdrawn
The Agricultural Biosecurity Bill, 2013
Lapsed
The National Institute of Design Bill, 2013
Passed
The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2013
Passed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies Bill, 2013
Withdrawn
The Securities and Exchange Board of India (Amendment) Bill, 2013
Withdrawn
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2012
Passed
The Indecent Representation of Women (Prohibition) Amendment Bill, 2012
Withdrawn
The Competition (Amendment) Bill, 2012
Lapsed
The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2012
Passed
The Criminal Law (Amendment) Bill, 2012
Withdrawn
The Child Labour (Prohibition and Regulation) Amendment Bill, 2012
Passed
The Central Universities (Amendment) Bill, 2012
Lapsed
The Coal Mines (Conservation and Development) Amendment Bill, 2012
Lapsed
The Constitution (118th Amendment) Bill, 2012 (Insertion of new article 371J)
Passed
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Amendment Rules, 2012
Rules
The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Bill, 2012
Passed
The Constitution (117th Amendment) Bill, 2012
Lapsed
The Prohibition of Employment as Manual Scavengers and their Rehabilitation Bill, 2012
Passed
The All-India Institute of Medical Sciences (Amendment) Bill, 2012
Passed
The Armed Forces Tribunal (Amendment) Bill, 2012
Withdrawn
The Micro Finance Institutions (Development and Regulation) Bill, 2012
Lapsed
The Small Industries Development Bank of India (Amendment) Bill, 2012
Lapsed
The Rani Lakshmi Bai Central Agricultural University Bill, 2012
Passed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012
Lapsed
The Universities for Research and Innovation Bill, 2012
Lapsed
The National Co-operative Development Corporation (Amendment) Bill, 2012
Lapsed
The Public Procurement Bill, 2012
Lapsed
The Registration of Births and Deaths (Amendment) Bill, 2012
Lapsed
The Anand Marriage (Amendment) Bill, 2012
Passed
The Tamil Nadu Legislative Council (Repeal) Bill, 2012
Pending
The Bureau of Indian Standards (Amendment) Bill, 2012
Lapsed
The Indian Medical Council (Amendment) Bill, 2012
Passed
The National Housing Bank (Amendment) Bill, 2012
Lapsed
The Administrative Tribunals (Amendment) Bill, 2012
Lapsed
The North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Bill, 2012
Passed
The Piracy Bill, 2012
Lapsed
The Indian Forest (Amendment) Bill, 2012
Withdrawn
The Unlawful Activities (Prevention) Amendment Bill, 2011
Passed
The Higher Education and Research Bill, 2011
Withdrawn
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950)
Passed
The Prevention of Money Laundering (Amendment) Bill, 2011
Passed
The Electronic Delivery of Services Bill, 2011
Lapsed
The National Commission for Human Resources for Health Bill, 2011
Withdrawn
The National Food Security Bill, 2011
Withdrawn
The Lokpal and Lokayuktas Bill, 2011
Passed
The Constitution (116th Amendment) Bill, 2011
Introduced-Negatived
The Rajiv Gandhi National Institute of Youth Development Bill, 2011
Passed
The Right of Citizens for Time Bound Delivery of Goods and Services and Redressal of their Grievances Bill, 2011 (Citizens Charter)
Lapsed
The Regional Centre for Biotechnology Bill, 2011
Lapsed
The National Highways Authority of India (Amendment) Bill, 2011
Passed
The Consumer Protection (Amendment) Bill, 2011
Lapsed
The Press and Registration of Books and Publications Bill, 2011
Lapsed
The Cable Television Networks (Regulation) Second Amendment Bill, 2011
Lapsed
The Companies Bill, 2011
Passed
The Mines and Minerals (Development and Regulation) Bill, 2011
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2011
Passed
The Arms (Amendment) Bill, 2011
Lapsed
The Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Bill, 2011
Passed
The Export-Import Bank of India (Amendment) Bill, 2011
Passed
The Citizenship (Amendment) Bill, 2011
Lapsed
The Warehousing Corporations (Amendment) Bill, 2011
Lapsed
The Constitution (Scheduled Tribe) Order (Amendment) Bill, 2011
Passed
The North-Eastern Areas (Reorganisation) Amendment Bill, 2011
Passed
The Cable Television Networks (Regulation) Amendment Bill, 2011
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2011
Lapsed
The Civil Liability for Nuclear Damage Rules 2011
Rules
The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2011
Passed
The Nuclear Safety Regulatory Authority Bill 2011
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Bill, 2013
Passed
The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Passed
The National Academic Depository Bill, 2011
Lapsed
The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011
Pending
The Benami Transactions (Prohibition) Bill, 2011
Lapsed
The Administrators-General (Amendment) Bill, 2011
Passed
The Border Security Force (Amendment) Bill, 2011
Withdrawn
The Damodar Valley Corporation (Amendment) Bill, 2011
Passed
The Customs (Amendment and Validation) Bill, 2011
Passed
The Indian Institute of Information Technology, Design and Manufacturing Kancheepuram Bill, 2011
Lapsed
The Lok Pal Bill, 2011
Withdrawn
The Indian Medical Council (Amendment) Bill, 2011
Passed
The Information Technology Rules, 2011
Rules
The Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations Bill, 2011
Lapsed
The Pension Fund Regulatory and Development Authority Bill, 2011
Passed
The Regulation of Factor (Assignment of Receivables) Bill, 2011
Passed
The Protection of Children from Sexual Offences Bill, 2011
Passed
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment Bill, 2011
Passed
The Mines (Amendment) Bill, 2011
Pending
The Banking Laws (Amendment) Bill, 2011
Passed
The Constitution (115th Amendment) Bill 2011 (GST Bill)
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2011
Passed
The Protection of Women Against Sexual Harassment at Work Place Bill, 2010
Passed
The National Institute of Mental Health and Neuro-Sciences, Bangalore Bill, 2010
Passed
The Forward Contracts (Regulation) Amendment Bill, 2010
Lapsed
The National Identification Authority of India Bill, 2010
Withdrawn
The Judicial Standards and Accountability Bill, 2010
Lapsed
The State Bank of India (Subsidiary Banks) Amendment Bill, 2010
Passed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2010
Passed
The Enemy Property (Amendment and Validation) Second Amendment Bill, 2010
Lapsed
The Multi-State Co-operative Societies (Amendment) Bill, 2010
Lapsed
Overview: Legislative Proposals in Higher Education
Lapsed
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010
Passed
The Architects (Amendment) Bill, 2010
Withdrawn
The Direct Taxes Code Bill, 2010
Lapsed
The Dam Safety Bill, 2010
Lapsed
The Institutes of Technology (Amendment) Bill, 2010
Passed
The Whistle Blowers Protection Bill, 2011
Passed
The Salary, Allowances and Pensions of Members of Parliament (Amendment) Bill, 2010
Passed
The Arms (Amendment) Bill, 2010
Lapsed
The Constitution (114th Amendment) Bill, 2010
Lapsed
The Representation of the People (Amendment) Bill, 2010
Passed
The Anti-Hijacking (Amendment) Bill, 2010
Withdrawn
The Repatriation of Prisoners (Amendment) Bill, 2010
Passed
The Jharkhand Panchayat Raj (Amendment) Bill, 2010
Passed
The Nalanda University Bill, 2010
Passed
The Essential Commodities (Amendment) Bill, 2010
Passed
The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2010
Passed
The Indian Medical Council (Amendment) Bill, 2010
Passed
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry (Amendment) Bill, 2010
Passed
The Marriage Laws (Amendment) Bill, 2010
Lapsed
The New Delhi Municipal Council (Amendment) Bill, 2010
Passed
The Enemy Property (Amendment and Validation) Bill, 2010
Withdrawn
The Academy of Scientific and Innovative Research Bill, 2010
Passed
The Securities and Insurance Laws (Amendment and Validation) Bill, 2010
Passed
The Civil Liability for Nuclear Damage Bill 2010
Passed
The Indian Medicine Central Council (Amendment) Bill, 2010
Passed
The Tamil Nadu Legislative Council Bill, 2010
Passed
The National Road Safety and Traffic Management Board Bill, 2010
Lapsed
The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and University Bill, 2010
Lapsed
The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010
Lapsed
The Educational Tribunals Bill, 2010
Lapsed
The National Accreditation Regulatory Authority for Higher Educational Institutions Bill, 2010
Lapsed
The Cost and Works Accountants (Amendment) Bill, 2010
Passed
The Chartered Accountants (Amendment) Bill, 2010
Passed
The Company Secretaries (Amendment) Bill, 2010
Passed
The Wakf (Amendment) Bill, 2010
Passed
The Prevention of Torture Bill, 2010
Lapsed
The Personal Laws (Amendment) Bill, 2010
Passed
The Payment of Gratuity (Amendment) Bill, 2010
Passed
The Copyright (Amendment) Bill 2010
Passed
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2010
Passed
The National Council for Teacher Education (Amendment) Bill, 2010
Passed
The Chemical Weapons Convention (Amendment) Bill, 2010
Passed
The National Institutes of Technology (Amendment) Bill, 2010
Passed
The Clinical Establishments (Registration and Regulation) Bill, 2010
Passed
The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Bill, 2010
Passed
The Code of Criminal Procedure (Amendment) Bill, 2010
Passed
The Orissa (Alteration of Name) Bill, 2010
Passed
The Constitution (113th Amendment) Bill, 2010
Passed
The Ancient Monuments and Archaeological Sites and Remains Amendment and Validation Bill 2010
Passed
The Energy Conservation (Amendment) Bill, 2010
Passed
The State Bank of India (Amendment) Bill, 2010
Passed
The Transplantation of Human Organs (Amendment) Bill, 2009
Passed
The State Bank of India (Subsidiary Banks) Amendment Bill, 2009
Passed
The Coinage Bill, 2009
Passed
The Salaries & Allowances of Ministers (Amendment) Bill, 2009
Passed
The Commercial Division of High Courts Bill, 2009
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2009
Passed
The Competition (Amendment) Bill, 2009
Passed
The Jharkhand Contingency Fund (Amendment) Bill, 2009
Passed
The Trade Marks (Amendment) Bill, 2009
Passed
The Essential Commodities (Amendment and Validation) Bill, 2009
Passed
The Payment of Gratuity (Amendment) Bill, 2009
Passed
The State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiaries Banks) Amendment Bill, 2009
Passed
The Constitution (111th Amendment) Bill, 2009
Passed
The Constitution (110th Amendment) Bill, 2009
Lapsed
The National Rural Employment Guarantee (Amendment) Bill, 2009
Passed
The Foreign Trade (Development and Regulation) Amendment Bill, 2009
Passed
The Central Universities (Amendment) Bill, 2009
Passed
The Constitution (112th Amendment) Bill, 2009 (Amendment of article 243T)
Lapsed
The Civil Defence (Amendment) Bill, 2009
Passed
The National Commission For Minority Educational Institutions (Amendment) Bill, 2009
Passed
The Workmen’s Compensation (Amendment) Bill, 2009
Passed
The Land Ports Authority of India Bill, 2009
Passed
The Employees' State Insurance (Amendment) Bill, 2009
Passed
The Metro Railways (Amendment) Bill, 2009
Passed
The Securities and Exchange Board of India (Amendment) Bill, 2009
Withdrawn
The Companies Bill, 2009
Withdrawn
The Indian Trusts (Amendment) Bill, 2009
Lapsed
The Indian Trusts (Amendment) Bill, 2009
Lapsed
The Life Insurance Corporation (Amendment) Bill, 2009
Passed
The National Green Tribunal Bill, 2009
Passed
The Constitution (109th Amendment) Bill, 2009
Passed
The Rubber (Amendment) Bill, 2009
Passed
The National Commission for Heritage Sites Bill, 2009
Withdrawn
The Industrial Disputes (Amendment) Bill, 2009
Passed
The State Bank of India (Subsidiary Banks Laws) Amendment Bill, 2009
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2009
Passed
The National Commission for Minority Educational Institutions (Amendment) Bill, 2009
Lapsed
The National Highways Authority of India (Amendment) Bill, 2008
Lapsed
The Life Insurance Corporation (Amendment) Bill, 2008
Lapsed
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2008
Passed
The Scheduled Castes and Scheduled Tribes (Reservation in Posts and Services) Bill, 2008
Lapsed
The Insurance Laws (Amendment) Bill, 2008
Withdrawn
The Agricultural and Processed Food Products Export Development Authority (Amendment) Bill, 2008
Passed
The Prevention of Corruption (Amendment) Bill, 2008
Lapsed
The South Asian University Bill, 2008
Passed
The Central Industrial Security Force (Amendment) Bill, 2008
Passed
The Land Ports Authority of India Bill, 2008
Lapsed
The Railway Property (Unlawful Possession) Amendment Bill, 2008
Passed
The National Investigation Agency Bill, 2008
Passed
The Unlawful Activities (Prevention) Amendment Bill, 2008
Passed
The Telecom Regulatory Authority of India (Amendment) Bill, 2008
Pending
The Right to Education Bill, 2008
Passed
The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008
Withdrawn
The Companies Bill, 2008
Lapsed
The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2008
Passed
The Legal Metrology Bill, 2008
Passed
The Post Graduate Institute of Medical Education and Research, Chandigarh (Amendment) Bill, 2008
Passed
The President’s Emoluments and Pension (Amendment) Bill, 2008
Passed
The Salaries and Allowances of Officers of Parliament (Amendment) Bill, 2008
Passed
The Representation of the People (Second Amendment) Bill, 2008
Passed
The Vice-President’s Pension (Amendment) Bill, 2008
Passed
The Science and Engineering Research Board Bill, 2008
Passed
The Central Universities Bill, 2008
Withdrawn
The Limited Liability Partnership Bill, 2008
Passed
The Gram Nyayalayas Bill, 2008
Passed
The Plantations Labour (Amendment) Bill, 2008
Passed
The Employees’ State Insurance (Amendment) Bill, 2008
Lapsed
The Pesticide Management Bill, 2008
Withdrawn
The Railways (Second Amendment) Bill, 2008
Lapsed
The Workmen’s Compensation (Amendment) Bill, 2008
Lapsed
The Prevention of Money Laundering (Amendment) Bill, 2008
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill 2008
Passed
Women's Reservation Bill [The Constitution (108th Amendment) Bill, 2008]
Lapsed
The Compensatory Afforestation Fund Bill, 2008
Lapsed
The Supreme Court (Number of Judges) Amendment Bill, 2008
Passed
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008
Passed
The Forward Contracts (Regulation) Amendment Bill, 2008
Lapsed
The Central Universities Laws (Amendment) Bill, 2008
Passed
The Sugar Development Fund (Amendment) Bill, 2008
Passed
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
Passed
The Representation of the People (Amendment) Bill, 2008
Passed
The Food Safety and Standards (Amendment) Bill, 2008
Passed
The Delimitation (Amendment) Bill, 2008
Passed
The Railways (Amendment) Bill, 2008
Passed
The Authority for Advance Rulings on Central Taxes Bill, 2007
Lapsed
The Rehabilitation and Resettlement Bill, 2007
Lapsed
The Land Acquisition (Amendment) Bill, 2007
Lapsed
The Paramedical and Physiotherapy Central Councils Bill, 2007
Lapsed
The Sixth Schedule to the Constitution (Amendment) Bill, 2007
Lapsed
The Constitution (107th Amendment) Bill, 2007
Lapsed
The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007
Passed
The Payment of Gratuity (Amendment) Bill, 2007
Lapsed
The NEPA Limited (Disinvestment of Ownership) Bill, 2007
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007
Passed
The Payment of Bonus (Amendment) Bill, 2007
Passed
The Unorganised Sector Workers’ Social Security Bill, 2007
Passed
The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007
Passed
The Airports Economic Regulatory Authority of India Bill, 2007
Passed
The Clinical Establishments (Registration and Regulation) Bill, 2007
Lapsed
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007
Lapsed
The Trade Marks (Amendment) Bill, 2007
Lapsed
The Indira Gandhi National Tribal University Bill, 2007
Passed
The Drugs and Cosmetics (Amendment) Bill, 2007
Withdrawn
The All-India Institute of Medical Sciences and the Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007
Passed
The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Amendment Bill, 2007
Passed
The State Bank of India (Amendment) Bill, 2007
Passed
The Private Detective Agencies (Regulation) Bill, 2007
Withdrawn
The Collection of Statistics Bill, 2007
Passed
The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007
Passed
The Motor Vehicles (Amendment) Bill, 2007
Lapsed
The Gram Nyayalayas Bill, 2007
Withdrawn
The Maternity Benefit (Amendment) Bill, 2007
Passed
The Damodar Valley Corporation (Amendment) Bill, 2007
Lapsed
The Carriage by Air (Amendment) Bill, 2007
Passed
The Seaman's Provident Fund (Amendment) Bill, 2007
Withdrawn
The Maintenance and Welfare of Parents and Senior Citizens Bill, 2007
Passed
The Micro Financial Sector (Development and Regulation) Bill, 2007
Lapsed
The Indian Maritime University Bill, 2007
Passed
The Mizoram University (Amendment) Bill, 2007
Passed
The Taxation Laws (Amendment) Bill, 2007
Passed
The Banking Regulation (Amendment) Bill, 2007
Passed
The National Rural Employment Guarantee (Extension To Jammu and Kashmir) Bill, 2007
Passed
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2007
Passed
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007
Passed
The National Tax Tribunal (Amendment) Bill, 2007
Passed
The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007
Passed
The Cable Television Networks (Regulation) Amendment Bill, 2006
Passed
The Judges (Inquiry) Bill, 2006
Lapsed
The Central Road Fund (Amendment) Bill, 2006
Passed
The Foreign Contribution (Regulation) Bill, 2006
Passed
The State Bank of India (Amendment) Bill, 2006
Lapsed
The Securities Contracts (Regulation) Amendment Bill, 2006
Passed
The Limited Liability Partnership Bill, 2006
Withdrawn
The Information Technology (Amendment) Bill, 2006
Passed
The National Waterway (Kakinada-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad-Vijayawada Stretch of River Krishna) Bill, 2006
Passed
The National Waterway (Talcher-Dhamra Stretch of Rivers Geonkhali-Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Bill, 2006
Passed
The Central Educational Institutions (Reservation in Admission) Bill, 2006
Passed
The Code of Criminal Procedure (Amendment) Bill, 2006
Passed
The Aircraft (Amendment) Bill, 2006
Passed
The Constitution (Scheduled Castes) Order Amendment Bill, 2006
Passed
The Sashastra Seema Bal Bill, 2006
Passed
The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Bill, 2006
Passed
The Payment and Settlement Systems Bill, 2006
Passed
The National Institute of Technology Bill, 2006
Passed
The National Jute Board Bill, 2006
Passed
The Constitution (One Hundred and Sixth Amendment) Bill, 2006
Lapsed
The Immoral Traffic (Prevention) Amendment Bill, 2006
Lapsed
The State Bank of India (Subsidiary Bank Laws) Amendment Bill, 2006
Passed
The Indian Telegraph (Amendment) Bill, 2006
Passed
The Apprentices (Amendment) Bill, 2007
Passed
Draft Indian Post Office (Amendment) Bill, 2006
Draft
The Forward Contracts (Regulation) Amendment Bill, 2006
Withdrawn
The Central Institute of English and Foreign Language University Bill, 2006
Passed
The Administrative Tribunals (Amendment) Bill, 2006
Withdrawn
The Drugs (Control) Repeal Bill, 2006
Lapsed
The Competition Amendment Bill, 2006
Passed
The Representation of the People (Amendment) Bill, 2006
Withdrawn
The Electricity (Amendment) Bill, 2005
Passed
The Petroleum and Natural Gas Regulatory Board Bill, 2005
Passed
The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005
Passed
The Armed Forces Tribunal Bill, 2005
Passed
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Bill, 2005
Passed
The Inland Vessels (Amendment) Bill, 2005
Passed
The Carriage by Road Bill, 2005
Passed
The Warehousing (Development and Regulation) Bill, 2005
Passed
The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
Withdrawn
The Right to Education Bill, 2005
Draft
The Food Safety and Standards Bill, 2005
Passed
The Indian Medical Council (Amendment) Bill, 2005
Withdrawn
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
Withdrawn
The Factories (Amendment) Bill, 2005
Lapsed
The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
Pending
The Banking Regulation (Amendment) Bill, 2005
Lapsed
The Small and Medium Enterprises Development Bill, 2005
Passed
The Admiralty Bill, 2005
Lapsed
The Drugs and Cosmetics (Amendment) Bill, 2005
Passed
The Indian Medicine Central Council (Amendment) Bill, 2005
Withdrawn
The Homoeopathy Central Council (Amendment) Bill, 2005
Withdrawn
The Pension Fund Regulatory and Development Authority Bill, 2005
Lapsed
The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005
Withdrawn
The National Commission for Minorities (Repeal) Bill, 2004
Lapsed
The Constitution (103rd Amendment) Bill, 2004
Lapsed
The Merchant Shipping (Amendment) Bill, 2004
Passed
The Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004
Withdrawn
The Seeds Bill, 2004
Pending
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
Pending
The Foreign Trade (Development and Regulation) Amendment Bill, 2001
Withdrawn
The Coal Mines (Nationalisation) Amendment Bill, 2000
Withdrawn
The Constitution (Eighty-Fifth Amendment) Bill, 1999
Lapsed
The Lotteries (Prohibition) Bill, 1999
Withdrawn
The Constitution (Eighty-Fourth Amendment) Bill, 1998
Lapsed
The Delhi Rent (Amendment) Bill, 1997
Pending
The Constitution (Eighty-First Amendment) Bill, 1996
Lapsed
The Indian Boilers (Amendment) Bill, 1994
Passed
The Constitution (Seventy-Ninth Amendment) Bill, 1992
Pending
Draft Rules under Occupational Safety, Health and Working Conditions Code, 2020
Draft
Draft Model Act and Rules on Conclusive Land Titling
Draft
Overview of Labour Law Reforms
Draft Aids to Navigation Bill, 2020
Draft
Draft Rules under Consumer Protection Act, 2019
Draft
Draft Inland Vessels Bill, 2020
Draft
Draft Transgender Persons (Protection of Rights) Rules, 2020
Draft
Draft Electricity (Amendment) Bill, 2020
Draft
Draft Rules under Code on Wages, 2019
Draft
Draft Registration of Press and Periodicals Bill, 2019
Draft
Draft Seeds Bill, 2019
Draft
Draft The Healthcare Service Personnel and Clinical Establishments (Prohibition of violence and damage to property) Bill, 2019
Draft
Draft Employees' Provident Funds and Miscellaneous Provisions (Amendment) Bill, 2019
Draft
Draft Banning of Cryptocurrency & Regulation of Official Digital Currency Bill, 2019
Draft
Draft Information Technology [Intermediaries Guidelines (Amendment) Rules] 2018
Draft
Draft Amendments to the Companies Act, 2013
Draft
Draft Electricity Bill, 2018
Draft
Draft Personal Data Protection Bill, 2018
Draft
The Draft Higher Education Commission of India (Repeal of University Grants Commission Act, 1956) Bill, 2018
Draft
Draft Labour Code on Occupational Safety, Health and Working Conditions, 2018
Draft
Draft Labour Code on Social Security, 2018
Draft
Draft Space Activities Bill, 2017
Draft
The Contract Labour (Regulation and Abolition) Amendment Bill, 2017
Draft
Draft Labour Code on Social Security & Welfare, 2017
Draft
Draft Pesticide Management Bill, 2017
Draft
Draft IGST Law 2016
Draft
Revised Draft Model GST Law 2016
Draft
Draft GST (Compensation to the States for Loss of Revenue) Bill, 2016
Draft
Draft Banning of Unregulated Deposit Schemes and Protection of Depositors’ Interests Bill, 2016
Draft
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The Draft Direct Taxes Code Bill, 2009
Draft
The Central Universities Bill, 2009
Passed
The Lok Pal Bill, 2011
Draft
Earlier Lok Pal Bills
The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Draft
The Jan Lok Pal Bill, 2011
Draft
The Metro Railways (Amendment) Bill, 2009
Passed
