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The Banking Laws (Amendment) Bill, 2024
Pending
The Railways (Amendment) Bill, 2024
Pending
The Boilers Bill, 2024
Pending
The Telecommunications Bill, 2023
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2023
Passed
The Central Goods and Services Tax (Second Amendment) Bill, 2023
Passed
The Provisional Collection of Taxes Bill, 2023
Passed
The Integrated Goods and Services Tax (Amendment) Bill, 2023
Passed
The Central Goods and Services Tax (Amendment) Bill, 2023
Passed
The Post Office Bill, 2023
Passed
The Press and Registration of Periodicals Bill, 2023
Passed
The Cinematograph (Amendment) Bill, 2023
Passed
The Jan Vishwas (Amendment of Provisions) Bill, 2022
Passed
The Competition (Amendment) Bill, 2022
Passed
The Chartered Accountants, the Cost and Works Accountants and the Company Secretaries (Amendment) Bill, 2021
Passed
The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2021
Passed
The Taxation Laws (Amendment) Bill, 2021
Passed
The Tribunals Reforms Bill, 2021
Passed
The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021
Passed
The Limited Liability Partnership (Amendment) Bill, 2021
Passed
The General Insurance Business (Nationalisation) Amendment Bill, 2021
Passed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2021
Passed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021
Replaced by an Act
The National Bank for Financing Infrastructure and Development (NBFID) Bill, 2021
Passed
The Tribunals Reforms (Rationalisation and Conditions of Service) Bill, 2021
Withdrawn
Overview of Labour Law Reforms
Draft
The Foreign Contribution (Regulation) Amendment Bill, 2020
Passed
The Code On Social Security, 2020
Passed
The Occupational Safety, Health And Working Conditions Code, 2020
Passed
The Industrial Relations Code, 2020
Passed
The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020
Passed
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2020
Passed
The Bilateral Netting of Qualified Financial Contracts Bill, 2020
Passed
The Banking Regulation (Amendment) Bill, 2020
Passed
The Factoring Regulation (Amendment) Bill, 2020
Passed
The Banking Regulation (Amendment) Ordinance, 2020
Replaced by an Act
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2020
Replaced by an Act
The Taxation and other Laws (Relaxation of Certain Provisions) Ordinance, 2020
Replaced by an Act
The Companies (Amendment) Bill, 2020
Passed
The Banking Regulation (Amendment) Bill, 2020
Withdrawn
The Direct Tax Vivad se Vishwas Bill, 2020
Passed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2019
Negatived
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2019
Passed
The Code on Social Security, 2019
Withdrawn
The Industrial Relations Code, 2019
Withdrawn
The International Financial Services Centres Authority Bill, 2019
Passed
The Taxation Laws (Amendment) Bill, 2019
Passed
The Taxation Laws (Amendment) Ordinance, 2019
Replaced by an Act
The Chit Funds (Amendment) Bill, 2019
Passed
The National Institute of Design (Amendment) Bill, 2019
Passed
The Companies (Amendment) Bill, 2019
Passed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2019
Passed
The Code on Wages, 2019
Passed
The Occupational Safety, Health and Working Conditions Code, 2019
Withdrawn
The Banning of Unregulated Deposit Schemes Bill, 2019
Passed
The Companies (Second Amendment) Ordinance, 2019
Replaced by an Act
The Banning of Unregulated Deposit Schemes Ordinance, 2019
Replaced by an Act
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019
Passed
The International Financial Services Centres Authority Bill, 2019
Withdrawn
The Cinematograph (Amendment) Bill, 2019
Withdrawn
The Companies (Amendment) Ordinance, 2019
Lapsed
The Trade Unions (Amendment) Bill, 2019
Lapsed
The Companies (Amendment) Bill, 2018
Lapsed
The National Institute of Design (Amendment) Bill, 2018
Lapsed
The Companies (Amendment) Ordinance, 2018
Withdrawn
The Goods and Services Tax (Compensation to States) Amendment Bill, 2018
Passed
The Union Territory Goods and Services Tax (Amendment) Bill, 2018
Passed
The Integrated Goods and Services Tax (Amendment) Bill, 2018
Passed
The Central Goods and Services Tax (Amendment) Bill, 2018
Passed
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018
Lapsed
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018
Passed
The Banning of Unregulated Deposit Schemes Bill, 2018
Lapsed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2018
Replaced by an Act
The Fugitive Economic Offenders Bill, 2018
Passed
The Chit Funds (Amendment) Bill, 2018
Lapsed
The Negotiable Instruments (Amendment) Bill, 2017
Passed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Amendment Bill, 2017
Passed
The Payment of Gratuity (Amendment) Bill, 2017
Passed
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2017
Replaced by an Act
The Goods and Services Tax (Compensation to States) Ordinance, 2017
Replaced by an Act
The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017
Passed
The Financial Resolution and Deposit Insurance Bill, 2017
Withdrawn
The Code on Wages, 2017
Lapsed
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Bill, 2017
Passed
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Banking Regulation (Amendment) Bill, 2017
Passed
The State Banks (Repeal and Amendment) Bill, 2017
Passed
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Replaced by an Act
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Replaced by an Act
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Ordinance, 2017
Replaced by an Act
The Banking Regulation (Amendment) Ordinance, 2017
Replaced by an Act
The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017
Passed
The Taxation Laws (Amendment) Bill, 2017
Passed
The Central Goods and Services Tax Bill, 2017
Passed
The Integrated Goods and Services Tax Bill, 2017
Passed
The Union Territory Goods and Services Tax Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Bill, 2017
Passed
The Footwear Design and Development Institute Bill, 2017
Passed
The Payment of Wages (Amendment) Bill, 2017
Passed
The Specified Bank Notes (Cessation of Liabilities) Bill, 2017
Passed
The Payment of Wages (Amendment) Bill, 2016
Withdrawn
The Taxation Laws (Second Amendment) Bill, 2016
Passed
The Maternity Benefit (Amendment) Bill, 2016
Passed
The Taxation Laws (Amendment) Bill, 2016
Passed
The Factories (Amendment) Bill, 2016
Lapsed
The Employee's Compensation (Amendment) Bill, 2016
Passed
The Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Bill, 2016
Passed
The Companies (Amendment) Bill, 2016
Passed
The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Bill, 2016
Passed
The Insolvency and Bankruptcy Code, 2015
Passed
The Industries (Development and Regulation) Amendment Bill, 2015
Passed
The Payment of Bonus (Amendment) Bill, 2015
Passed
The Indian Trusts (Amendment) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Bill, 2015
Passed
The Benami Transactions (Prohibition) (Amendment) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Bill, 2015
Withdrawn
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015
Withdrawn
The Undisclosed Foreign Income and Assets (Imposition of Tax) Bill, 2015
Passed
The Insurance Laws (Amendment) Bill, 2015
Passed
The Regional Rural Banks (Amendment) Bill, 2014
Passed
The Companies (Amendment) Bill, 2014
Passed
The Payment and Settlement Systems (Amendment) Bill, 2014
Passed
The Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Bill, 2014
Passed
The Factories (Amendment) Bill, 2014
Lapsed
The Apprentices (Amendment) Bill, 2014
Passed
The Securities Laws (Amendment) Bill, 2014
Passed
The Acquisition of Certain Area in Mumbai for Dr. Bhimrao Ambedkar Memorial Bill, 2014
Lapsed
The Securities and Exchange Board of India (Amendment) Bill, 2013
Passed
The Securities Laws (Amendment) Bill, 2013
Lapsed
The National Bank for Agriculture and Rural Development (Amendment) Bill, 2013
Lapsed
The Regional Rural Banks (Amendment) Bill, 2013
Lapsed
The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013
Pending
The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013
Pending
The National Institute of Design Bill, 2013
Passed
The Securities and Exchange Board of India (Amendment) Bill, 2013
Withdrawn
The Competition (Amendment) Bill, 2012
Lapsed
The Child Labour (Prohibition and Regulation) Amendment Bill, 2012
Passed
The Micro Finance Institutions (Development and Regulation) Bill, 2012
Lapsed
The Small Industries Development Bank of India (Amendment) Bill, 2012
Lapsed
The Public Procurement Bill, 2012
Lapsed
The National Housing Bank (Amendment) Bill, 2012
Lapsed
The Prevention of Money Laundering (Amendment) Bill, 2011
Passed
The Companies Bill, 2011
Passed
The Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Bill, 2011
Passed
The Export-Import Bank of India (Amendment) Bill, 2011
Passed
The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2011
Passed
The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011
Pending
The Benami Transactions (Prohibition) Bill, 2011
Lapsed
The Customs (Amendment and Validation) Bill, 2011
Passed
The Pension Fund Regulatory and Development Authority Bill, 2011
Passed
The Regulation of Factor (Assignment of Receivables) Bill, 2011
Passed
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment Bill, 2011
Passed
The Mines (Amendment) Bill, 2011
Pending
The Banking Laws (Amendment) Bill, 2011
Passed
The State Bank of India (Subsidiary Banks) Amendment Bill, 2010
Passed
The Direct Taxes Code Bill, 2010
Lapsed
The Securities and Insurance Laws (Amendment and Validation) Bill, 2010
Passed
The Cost and Works Accountants (Amendment) Bill, 2010
Passed
The Chartered Accountants (Amendment) Bill, 2010
Passed
The Payment of Gratuity (Amendment) Bill, 2010
Passed
The State Bank of India (Amendment) Bill, 2010
Passed
The State Bank of India (Subsidiary Banks) Amendment Bill, 2009
Passed
The Coinage Bill, 2009
Passed
The Salaries & Allowances of Ministers (Amendment) Bill, 2009
Passed
The Competition (Amendment) Bill, 2009
Passed
The Jharkhand Contingency Fund (Amendment) Bill, 2009
Passed
The Trade Marks (Amendment) Bill, 2009
Passed
The Payment of Gratuity (Amendment) Bill, 2009
Passed
The State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiaries Banks) Amendment Bill, 2009
Passed
The Foreign Trade (Development and Regulation) Amendment Bill, 2009
Passed
The Workmen’s Compensation (Amendment) Bill, 2009
Passed
The Employees' State Insurance (Amendment) Bill, 2009
Passed
The Securities and Exchange Board of India (Amendment) Bill, 2009
Withdrawn
The Companies Bill, 2009
Withdrawn
The Indian Trusts (Amendment) Bill, 2009
Lapsed
The Indian Trusts (Amendment) Bill, 2009
Lapsed
The Life Insurance Corporation (Amendment) Bill, 2009
Passed
The Rubber (Amendment) Bill, 2009
Passed
The Industrial Disputes (Amendment) Bill, 2009
Passed
The State Bank of India (Subsidiary Banks Laws) Amendment Bill, 2009
Lapsed
The Life Insurance Corporation (Amendment) Bill, 2008
Lapsed
The Insurance Laws (Amendment) Bill, 2008
Withdrawn
The Agricultural and Processed Food Products Export Development Authority (Amendment) Bill, 2008
Passed
The Companies Bill, 2008
Lapsed
The Salaries and Allowances of Officers of Parliament (Amendment) Bill, 2008
Passed
The Limited Liability Partnership Bill, 2008
Passed
The Plantations Labour (Amendment) Bill, 2008
Passed
The Employees’ State Insurance (Amendment) Bill, 2008
Lapsed
The Workmen’s Compensation (Amendment) Bill, 2008
Lapsed
The Prevention of Money Laundering (Amendment) Bill, 2008
Passed
The Authority for Advance Rulings on Central Taxes Bill, 2007
Lapsed
The Paramedical and Physiotherapy Central Councils Bill, 2007
Lapsed
The Payment of Gratuity (Amendment) Bill, 2007
Lapsed
The NEPA Limited (Disinvestment of Ownership) Bill, 2007
Lapsed
The Payment of Bonus (Amendment) Bill, 2007
Passed
The Unorganised Sector Workers’ Social Security Bill, 2007
Passed
The Clinical Establishments (Registration and Regulation) Bill, 2007
Lapsed
The Trade Marks (Amendment) Bill, 2007
Lapsed
The Indira Gandhi National Tribal University Bill, 2007
Passed
The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Amendment Bill, 2007
Passed
The State Bank of India (Amendment) Bill, 2007
Passed
The Collection of Statistics Bill, 2007
Passed
The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007
Passed
The Micro Financial Sector (Development and Regulation) Bill, 2007
Lapsed
The Mizoram University (Amendment) Bill, 2007
Passed
The Taxation Laws (Amendment) Bill, 2007
Passed
The Banking Regulation (Amendment) Bill, 2007
Passed
The State Bank of India (Amendment) Bill, 2006
Lapsed
The Securities Contracts (Regulation) Amendment Bill, 2006
Passed
The Limited Liability Partnership Bill, 2006
Withdrawn
The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Bill, 2006
Passed
The Payment and Settlement Systems Bill, 2006
Passed
The National Institute of Technology Bill, 2006
Passed
The National Jute Board Bill, 2006
Passed
The Immoral Traffic (Prevention) Amendment Bill, 2006
Lapsed
The State Bank of India (Subsidiary Bank Laws) Amendment Bill, 2006
Passed
The Apprentices (Amendment) Bill, 2007
Passed
The Competition Amendment Bill, 2006
Passed
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
Withdrawn
The Factories (Amendment) Bill, 2005
Lapsed
The Banking Regulation (Amendment) Bill, 2005
Lapsed
The Small and Medium Enterprises Development Bill, 2005
Passed
The Pension Fund Regulatory and Development Authority Bill, 2005
Lapsed
The Foreign Trade (Development and Regulation) Amendment Bill, 2001
Withdrawn
The Indian Boilers (Amendment) Bill, 1994
Passed
Draft Employees' Provident Funds and Miscellaneous Provisions (Amendment) Bill, 2019
Draft
Draft Banning of Cryptocurrency & Regulation of Official Digital Currency Bill, 2019
Draft
Draft Amendments to the Companies Act, 2013
Draft
Draft Labour Code on Occupational Safety, Health and Working Conditions, 2018
Draft
Draft Labour Code on Social Security, 2018
Draft
The Contract Labour (Regulation and Abolition) Amendment Bill, 2017
Draft
Draft Labour Code on Social Security & Welfare, 2017
Draft
Draft IGST Law 2016
Draft
Revised Draft Model GST Law 2016
Draft
Draft GST (Compensation to the States for Loss of Revenue) Bill, 2016
Draft
Draft Banning of Unregulated Deposit Schemes and Protection of Depositors’ Interests Bill, 2016
Draft
The Draft Direct Taxes Code Bill, 2009
Draft
