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The Merchant Shipping Bill, 2024
Pending
The Coastal Shipping Bill, 2024
Pending
The Bills of Lading Bill, 2024
Pending
The Carriage of Goods by Sea Bill, 2024
Pending
The Oilfields (Regulation and Development) Amendment Bill, 2024
Pending
The Disaster Management (Amendment) Bill, 2024
Pending
The Water (Prevention and Control of Pollution) Amendment Bill, 2024
Passed
The Offshore Areas Mineral (Development and Regulation) Amendment Bill, 2023
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2023
Passed
The Coastal Aquaculture Authority (Amendment) Bill, 2023
Passed
The Forest (Conservation) Amendment Bill, 2023
Passed
Draft Digital Personal Data Protection Bill, 2022
Draft
Draft Indian Telecommunication Bill, 2022
Draft
The Electricity (Amendment) Bill, 2022
Lapsed
The Energy Conservation (Amendment) Bill, 2022
Passed
The Wild Life (Protection) Amendment Bill, 2021
Passed
The Biological Diversity (Amendment) Bill, 2021
Passed
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Bill, 2021
Passed
The Inland Vessels Bill, 2021
Passed
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2021
Replaced by an Act
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2021
Passed
The Government of National Capital Territory of Delhi (Amendment) Bill, 2021
Passed
The Marine Aids To Navigation Bill, 2021
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2021
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2021
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Ordinance, 2020
Replaced by an Act
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020
Repromulgated
The Major Port Authorities Bill, 2020
Passed
The Mineral Laws (Amendment) Bill, 2020
Passed
The Aircraft (Amendment) Bill, 2020
Passed
The Mineral Laws (Amendment) Ordinance, 2020
Replaced by an Act
The Recycling of Ships Bill, 2019
Passed
Draft River Basin Management Bill, 2018
Draft
Draft The Cape Town Convention Bill, 2018
Draft
The Dam Safety Bill, 2019
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2019
Lapsed
The Motor Vehicles (Amendment) Bill, 2019
Passed
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
Passed
The Dam Safety Bill, 2018
Lapsed
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017
Passed
The Indian Forest (Amendment) Bill, 2017
Passed
The Indian Forest (Amendment) Ordinance, 2017
Replaced by an Act
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017
Lapsed
The Central Road Fund (Amendment) Bill, 2017
Lapsed
The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017
Lapsed
The Indian Institute of Petroleum and Energy Bill, 2017
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2017
Lapsed
The Merchant Shipping Bill, 2016
Lapsed
The Major Port Authorities Bill, 2016
Lapsed
The Admiralty (Jurisdiction and Settlement of Maritime Claims) Bill, 2016
Passed
The Motor Vehicles (Amendment) Bill, 2016
Lapsed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2016
Passed
The Atomic Energy (Amendment) Bill, 2015
Passed
The Merchant Shipping (Amendment) Bill, 2015
Withdrawn
The Carriage by Air (Amendment) Bill, 2015
Passed
The Compensatory Afforestation Fund Bill, 2015
Passed
The National Waterways Bill, 2015
Passed
The Coal Mines (Special Provision) Bill, 2015
Passed
The Motor Vehicles (Amendment) Bill, 2015
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill, 2015
Passed
The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Replaced by an Act
The Electricity (Amendment) Bill, 2014
Lapsed
The Anti-Hijacking Bill, 2014
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Amendment Bill, 2014
Passed
The Motor Vehicles (Amendment) Bill, 2014
Withdrawn
The Motor Vehicles (Amendment) Ordinance, 2015
Replaced by an Act
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2014
Passed
The Coal Mines (Special Provisions) Bill, 2014
Withdrawn
The Coal Mines (Special Provisions) Second Ordinance, 2014
Replaced by an Act
The Railways (Amendment) Bill, 2014
Withdrawn
The Telecom Regulatory Authority of India (Amendment) Bill, 2014
Passed
The Delhi Hotels (Control of Accommodation) Repeal Bill, 2014
Withdrawn
The Coal Regulatory Authority Bill, 2013
Lapsed
The Delhi Rent (Repeal) Bill, 2013
Pending
The Civil Aviation Authority of India Bill, 2013
Lapsed
The Rajiv Gandhi National Aviation University Bill, 2013
Passed
The Merchant Shipping (Second Amendment) Bill, 2013
Passed
The Real Estate (Regulation and Development) Bill, 2013
Passed
The Wild Life Protection (Amendment) Bill, 2013
Withdrawn
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2013
Lapsed
The Merchant Shipping (Amendment) Bill, 2013
Passed
The Coal Mines (Conservation and Development) Amendment Bill, 2012
Lapsed
The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Bill, 2012
Passed
The Indian Forest (Amendment) Bill, 2012
Withdrawn
The Electronic Delivery of Services Bill, 2011
Lapsed
The National Highways Authority of India (Amendment) Bill, 2011
Passed
The Press and Registration of Books and Publications Bill, 2011
Lapsed
The Cable Television Networks (Regulation) Second Amendment Bill, 2011
Lapsed
The Mines and Minerals (Development and Regulation) Bill, 2011
Lapsed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2011
Passed
The Cable Television Networks (Regulation) Amendment Bill, 2011
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2011
Lapsed
The Damodar Valley Corporation (Amendment) Bill, 2011
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2011
Passed
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010
Passed
The Dam Safety Bill, 2010
Lapsed
The Anti-Hijacking (Amendment) Bill, 2010
Withdrawn
The National Road Safety and Traffic Management Board Bill, 2010
Lapsed
The Chemical Weapons Convention (Amendment) Bill, 2010
Passed
The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Bill, 2010
Passed
The Energy Conservation (Amendment) Bill, 2010
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2009
Passed
The Metro Railways (Amendment) Bill, 2009
Passed
The National Green Tribunal Bill, 2009
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2009
Passed
The National Highways Authority of India (Amendment) Bill, 2008
Lapsed
The Railway Property (Unlawful Possession) Amendment Bill, 2008
Passed
The Telecom Regulatory Authority of India (Amendment) Bill, 2008
Withdrawn
The Science and Engineering Research Board Bill, 2008
Passed
The Railways (Second Amendment) Bill, 2008
Lapsed
The Mines and Minerals (Development and Regulation) Amendment Bill 2008
Passed
The Compensatory Afforestation Fund Bill, 2008
Lapsed
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
Passed
The Railways (Amendment) Bill, 2008
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007
Passed
The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007
Passed
The Airports Economic Regulatory Authority of India Bill, 2007
Passed
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007
Lapsed
The Motor Vehicles (Amendment) Bill, 2007
Lapsed
The Damodar Valley Corporation (Amendment) Bill, 2007
Lapsed
The Carriage by Air (Amendment) Bill, 2007
Passed
The Seaman's Provident Fund (Amendment) Bill, 2007
Withdrawn
The Indian Maritime University Bill, 2007
Passed
The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007
Passed
The Cable Television Networks (Regulation) Amendment Bill, 2006
Passed
The Central Road Fund (Amendment) Bill, 2006
Passed
The Information Technology (Amendment) Bill, 2006
Passed
The National Waterway (Kakinada-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad-Vijayawada Stretch of River Krishna) Bill, 2006
Passed
The National Waterway (Talcher-Dhamra Stretch of Rivers Geonkhali-Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Bill, 2006
Passed
The Aircraft (Amendment) Bill, 2006
Passed
The Indian Telegraph (Amendment) Bill, 2006
Passed
The Electricity (Amendment) Bill, 2005
Passed
The Petroleum and Natural Gas Regulatory Board Bill, 2005
Passed
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Bill, 2005
Passed
The Inland Vessels (Amendment) Bill, 2005
Passed
The Carriage by Road Bill, 2005
Passed
The Admiralty Bill, 2005
Lapsed
The Merchant Shipping (Amendment) Bill, 2004
Passed
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
Pending
The Coal Mines (Nationalisation) Amendment Bill, 2000
Withdrawn
The Delhi Rent (Amendment) Bill, 1997
Pending
Draft Inland Vessels Bill, 2020
Draft
Draft Electricity (Amendment) Bill, 2020
Draft
Draft Registration of Press and Periodicals Bill, 2019
Draft
Draft Electricity Bill, 2018
Draft
Draft Space Activities Bill, 2017
Draft
The Metro Railways (Amendment) Bill, 2009
Passed
