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The Bharatiya Sakshya Bill, 2023
Pending
The Bharatiya Nagarik Suraksha Sanhita, 2023
Pending
The Bharatiya Nyaya Sanhita, 2023
Pending
The Chief Election Commissioner and Other Election Commissioners (Appointment, Conditions of Service and Term of Office) Bill, 2023
Pending
The Digital Personal Data Protection Bill, 2023
Passed
The Advocates (Amendment) Bill, 2023
Pending
The Government of National Capital Territory of Delhi (Amendment) Bill, 2023
Passed
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2023
Pending
The Government of National Capital Territory of Delhi (Amendment) Ordinance, 2023
Replaced by an Act
The Inter-Services Organisations (Command, Control and Discipline) Bill, 2023
Passed
The Repealing and Amending Bill, 2022
Pending
The Multi-State Co-operative Societies (Amendment) Bill, 2022
Passed
The New Delhi International Arbitration Centre (Amendment) Bill, 2022
Passed
The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Amendment Bill, 2022
Passed
The Indian Antarctic Bill, 2022
Passed
The Criminal Procedure (Identification) Bill, 2022
Passed
The Delhi Municipal Corporation (Amendment) Bill, 2022
Passed
The Mediation Bill, 2021
Passed
The Election Laws (Amendment) Bill, 2021
Passed
The National Anti-Doping Bill, 2021
Passed
The Central Vigilance Commission (Amendment) Bill, 2021
Passed
The Delhi Special Police Establishment (Amendment) Bill, 2021
Passed
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2021
Passed
The Delhi Special Police Establishment (Amendment) Ordinance, 2021
Negatived
The Central Vigilance Commission (Amendment) Ordinance, 2021
Negatived
The Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021
Negatived
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2021
Passed
The Essential Defence Services Bill, 2021
Passed
The Essential Defence Services Ordinance, 2021
Negatived
The Model Tenancy Act, 2021
Model Act
The Tribunals Reforms (Rationalisation and Conditions of Service) Ordinance, 2021
Negatived
The Insurance (Amendment) Bill, 2021
Passed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2021
Passed
The Arbitration and Conciliation (Amendment) Bill, 2021
Passed
The Jammu and Kashmir Reorganisation (Amendment) Bill, 2021
Passed
The Jammu and Kashmir Reorganisation (Amendment) Ordinance, 2021
Introduced-Negatived
The Arbitration and Conciliation (Amendment) Ordinance, 2020
Introduced-Negatived
The Jammu and Kashmir Official Languages Bill, 2020
Passed
The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020
Passed
The Salaries and Allowances of Ministers (Amendment) Bill, 2020
Passed
The Salaries and Allowances of Ministers (Amendment) Ordinance, 2020
Introduced-Negatived
The Salary, Allowances and Pension of Members of Parliament (Amendment) Ordinance, 2020
Introduced-Negatived
The National Forensic Sciences University Bill, 2020
Passed
The Rashtriya Raksha University Bill, 2020
Passed
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019
Pending
The Personal Data Protection Bill, 2019
Withdrawn
The Citizenship (Amendment) Bill, 2019
Passed
The Anti-Maritime Piracy Bill, 2019
Passed
The Arms (Amendment) Bill, 2019
Passed
The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
Passed
The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019
Passed
The Special Protection Group (Amendment) Bill, 2019
Passed
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Ordinance, 2019
Introduced-Negatived
The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019
Withdrawn
The Supreme Court (Number of Judges) Amendment Bill, 2019
Passed
The Jammu and Kashmir Reorganisation Bill, 2019
Passed
The Repealing and Amending Bill, 2019
Passed
The Right to Information (Amendment) Bill, 2019
Passed
The Arbitration and Conciliation (Amendment) Bill, 2019
Passed
The Unlawful Activities (Prevention) Amendment Bill, 2019
Passed
The Consumer Protection Bill, 2019
Passed
The Protection of Human Rights (Amendment) Bill, 2019
Passed
The National Investigation Agency (Amendment) Bill, 2019
Passed
The DNA Technology (Use and Application) Regulation Bill, 2019
Withdrawn
The New Delhi International Arbitration Centre Bill, 2019
Passed
The Special Economic Zones (Amendment) Bill, 2019
Passed
The Aadhaar and Other Laws (Amendment) Bill, 2019
Passed
The Jammu and Kashmir Reservation (Amendment) Bill, 2019
Passed
The Muslim Women (Protection of Rights on Marriage) Bill, 2019
Passed
The Aadhaar and other Laws (Amendment) Ordinance, 2019
Introduced-Negatived
The New Delhi International Arbitration Centre Ordinance, 2019
Introduced-Negatived
The Special Economic Zones (Amendment) Ordinance, 2019
Introduced-Negatived
The Homeopathy Central Council (Amendment) Ordinance, 2019
Introduced-Negatived
The Jammu and Kashmir Reservation (Amendment) Ordinance, 2019
Introduced-Negatived
The Muslim Women (Protection of Rights on Marriage) Second Ordinance, 2019
Introduced-Negatived
The Registration of Marriage of Non-Resident Indian Bill, 2019
Pending
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2019
Lapsed
The Aadhaar and Other Laws (Amendment) Bill, 2018
Lapsed
The Jallianwala Bagh National Memorial (Amendment) Bill, 2018
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2018
Lapsed
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2018
Withdrawn
The Personal Laws (Amendment) Bill, 2018
Passed
The DNA Technology (Use and Application) Regulation Bill, 2018
Lapsed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018
Lapsed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018
Passed
The Criminal Law (Amendment) Bill, 2018
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018
Passed
The Arbitration and Conciliation (Amendment) Bill, 2018
Lapsed
The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018
Lapsed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018
Introduced-Negatived
The Criminal Law (Amendment) Ordinance, 2018
Withdrawn
The Fugitive Economic Offenders Ordinance, 2018
Introduced-Negatived
The Consumer Protection Bill, 2018
Lapsed
The New Delhi International Arbitration Centre Bill, 2018
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
Lapsed
The Specific Relief (Amendment) Bill, 2017
Passed
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017
Passed
The Representation of the People (Amendment) Bill, 2017
Lapsed
The Repealing and Amending (Second) Bill, 2017
Passed
The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017
Passed
The Collection of Statistics (Amendment) Bill, 2017
Passed
The Repealing and Amending Bill, 2017
Passed
The Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Withdrawn
The Enemy Property (Amendment and Validation) Fifth Ordinance, 2016
Lapsed
The Enemy Property (Amendment and Validation) Fourth Ordinance, 2016
Withdrawn
The Lokpal and Lokayuktas (Amendment) Bill, 2016
Passed
The High Courts (Alteration of Names) Bill, 2016
Lapsed
The Citizenship (Amendment) Bill, 2016
Lapsed
The Enemy Property (Amendment and Validation) Third Ordinance, 2016
Withdrawn
The Indian Medical Council (Amendment) Ordinance, 2016
Lapsed
The Enemy Property (Amendment and Validation) Second Ordinance, 2016
Lapsed
The Sikh Gurdwaras (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Bill, 2016
Passed
The Election Laws (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Ordinance, 2016
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Passed
The Arbitration and Conciliation (Amendment) Bill, 2015
Passed
The Arbitration and Conciliation (Amendment) Ordinance, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
Passed
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015
Passed
The Repealing and Amending (Fourth) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Ordinance, 2015
Lapsed
The Repealing and Amending (Third) Bill, 2015
Withdrawn
The Whistle Blowers Protection (Amendment) Bill, 2015
Lapsed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Withdrawn
The Appropriation Acts (Repeal) Bill, 2015
Passed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015
Lapsed
The Andhra Pradesh Reorganisation (Amendment) Bill, 2015
Passed
The Citizenship (Amendment) Bill, 2015
Passed
The Citizenship (Amendment) Bill, 2014
Withdrawn
The Lokpal and Lokayuktas and other related Law (Amendment) Bill, 2014
Lapsed
The Repealing and Amending (Second) Bill, 2014
Passed
The Delhi Special Police Establishment (Amendment) Bill, 2014
Passed
The National Judicial Appointments Commission Bill, 2014
Passed
The Repealing and Amending Bill, 2014
Passed
The Andhra Pradesh Reorganisation (Amendment) Bill, 2014
Passed
The Tribunals, Appellate Tribunals and Other Authorities (Conditions of Service) Bill, 2014
Withdrawn
The Delhi High Court (Amendment) Bill, 2014
Passed
The Andhra Pradesh Reorganisation Bill, 2014 (Telangana)
Passed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (3rd) Bill, 2013
Pending
The Assam Legislative Council Bill, 2013
Pending
The Representation of the People (Second Amendment and Validation) Bill, 2013
Withdrawn
The Judicial Appointments Commission Bill, 2013
Withdrawn
The Nalanda University (Amendment) Bill, 2013
Withdrawn
The Representation of the People (Amendment and Validation) Bill, 2013
Passed
The Prevention of Corruption (Amendment) Bill, 2013
Passed
The Right to Information (Amendment) Bill, 2013
Lapsed
The Parliament (Prevention of Disqualification) Amendment Bill, 2013
Passed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (Second) Bill, 2013
Withdrawn
The Rajasthan Legislative Council Bill, 2013
Pending
The Criminal Law (Amendment) Bill, 2013
Passed
The North Eastern Council (Amendment) Bill, 2013
Withdrawn
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies Bill, 2013
Withdrawn
The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2012
Passed
The Criminal Law (Amendment) Bill, 2012
Withdrawn
The Armed Forces Tribunal (Amendment) Bill, 2012
Withdrawn
The Registration of Births and Deaths (Amendment) Bill, 2012
Lapsed
The Anand Marriage (Amendment) Bill, 2012
Passed
The Tamil Nadu Legislative Council (Repeal) Bill, 2012
Pending
The Administrative Tribunals (Amendment) Bill, 2012
Lapsed
The North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Bill, 2012
Passed
The Piracy Bill, 2012
Lapsed
The Unlawful Activities (Prevention) Amendment Bill, 2011
Passed
The Lokpal and Lokayuktas Bill, 2011
Passed
The Right of Citizens for Time Bound Delivery of Goods and Services and Redressal of their Grievances Bill, 2011 (Citizens Charter)
Lapsed
The Consumer Protection (Amendment) Bill, 2011
Lapsed
The Arms (Amendment) Bill, 2011
Lapsed
The Citizenship (Amendment) Bill, 2011
Lapsed
The North-Eastern Areas (Reorganisation) Amendment Bill, 2011
Passed
The Nuclear Safety Regulatory Authority Bill 2011
Lapsed
The Administrators-General (Amendment) Bill, 2011
Passed
The Border Security Force (Amendment) Bill, 2011
Withdrawn
The Lok Pal Bill, 2011
Withdrawn
The Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations Bill, 2011
Lapsed
The National Identification Authority of India Bill, 2010
Withdrawn
The Judicial Standards and Accountability Bill, 2010
Lapsed
The Enemy Property (Amendment and Validation) Second Amendment Bill, 2010
Lapsed
The Whistle Blowers Protection Bill, 2011
Passed
The Salary, Allowances and Pensions of Members of Parliament (Amendment) Bill, 2010
Passed
The Arms (Amendment) Bill, 2010
Lapsed
The Representation of the People (Amendment) Bill, 2010
Passed
The Repatriation of Prisoners (Amendment) Bill, 2010
Passed
The Nalanda University Bill, 2010
Passed
The Marriage Laws (Amendment) Bill, 2010
Lapsed
The New Delhi Municipal Council (Amendment) Bill, 2010
Passed
The Enemy Property (Amendment and Validation) Bill, 2010
Withdrawn
The Tamil Nadu Legislative Council Bill, 2010
Passed
The Company Secretaries (Amendment) Bill, 2010
Passed
The Prevention of Torture Bill, 2010
Lapsed
The Personal Laws (Amendment) Bill, 2010
Passed
The Code of Criminal Procedure (Amendment) Bill, 2010
Passed
The Orissa (Alteration of Name) Bill, 2010
Passed
The Commercial Division of High Courts Bill, 2009
Lapsed
The Civil Defence (Amendment) Bill, 2009
Passed
The Land Ports Authority of India Bill, 2009
Passed
The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2008
Passed
The Scheduled Castes and Scheduled Tribes (Reservation in Posts and Services) Bill, 2008
Lapsed
The Prevention of Corruption (Amendment) Bill, 2008
Lapsed
The South Asian University Bill, 2008
Passed
The Central Industrial Security Force (Amendment) Bill, 2008
Passed
The Land Ports Authority of India Bill, 2008
Lapsed
The National Investigation Agency Bill, 2008
Passed
The Unlawful Activities (Prevention) Amendment Bill, 2008
Passed
The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2008
Passed
The President’s Emoluments and Pension (Amendment) Bill, 2008
Passed
The Representation of the People (Second Amendment) Bill, 2008
Passed
The Vice-President’s Pension (Amendment) Bill, 2008
Passed
The Gram Nyayalayas Bill, 2008
Passed
The Supreme Court (Number of Judges) Amendment Bill, 2008
Passed
The Representation of the People (Amendment) Bill, 2008
Passed
The Delimitation (Amendment) Bill, 2008
Passed
The Private Detective Agencies (Regulation) Bill, 2007
Withdrawn
The Gram Nyayalayas Bill, 2007
Withdrawn
The Maintenance and Welfare of Parents and Senior Citizens Bill, 2007
Passed
The National Tax Tribunal (Amendment) Bill, 2007
Passed
The Judges (Inquiry) Bill, 2006
Lapsed
The Foreign Contribution (Regulation) Bill, 2006
Passed
The Code of Criminal Procedure (Amendment) Bill, 2006
Passed
The Sashastra Seema Bal Bill, 2006
Passed
Draft Indian Post Office (Amendment) Bill, 2006
Draft
The Administrative Tribunals (Amendment) Bill, 2006
Withdrawn
The Representation of the People (Amendment) Bill, 2006
Withdrawn
The Armed Forces Tribunal Bill, 2005
Passed
The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
Withdrawn
The National Commission for Minorities (Repeal) Bill, 2004
Lapsed
The Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004
Withdrawn
The Lotteries (Prohibition) Bill, 1999
Withdrawn
Draft Aids to Navigation Bill, 2020
Draft
Draft Personal Data Protection Bill, 2018
Draft
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The Jan Lok Pal Bill, 2011
Draft
