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Displaying 1 - 6 of 6

The Draft Land Titling Bill, 2011

Vivake - June 23, 2011
The Department of Land Resources in the Ministry of Rural Development has released a draft version of The Land Titling Bill, 2011 on its website. This draft is a major revision of the original draft Bill released in 2010. Public comments on this draft are invited before June 24, 2011. A copy of the ...
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NATGRID: Should Parliament have a role?

Anirudh - June 20, 2011
The Union government’s Cabinet Committee on Security recently gave clearance to the Home Ministry’s NATGRID project.  The project aims to allow investigation and law enforcement agencies to access real-time information from data stored with agencies such as the Income Tax Department...
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Standing Committee's recommendations on the Whistleblower's Bill

Kaushiki - June 17, 2011
The government is considering a number of measures to tackle corruption such as the formation of the office of the Lokpal or Ombudsman to investigate corruption cases, the Judicial Standards and Accountability Bill, 2010 that requires judges to declare their assets, lays down enforceable standards o...
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NAC's Draft Food Security Bill: A Hit or Miss?

Kaushiki - June 13, 2011
On June 3, 2011, the National Advisory Council (NAC) posted the draft of the National Food Security Bill on its website and has asked for public feed back on the Bill by June 12, 2011. Key Features of the Draft National Food Security Bill, 2011 -         ...
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The NAC Communal Violence Bill: Prevention of Communal and Targeted Violence

Anirudh - June 9, 2011
The National Advisory Committee has recently come out with a Communal Violence Bill.  The Bill is intended to prevent acts of violence, or incitement to violence directed at people by virtue of their membership to any “group”.  An existing Bill titled the “Communal Violen...
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FAQ: Why is land acquisition so controversial?

M R Madhavan - June 1, 2011
The government's acquisition of land for projects has been facing protests across the country, the violence in Uttar Pradesh being only the latest. What is Land Acquisition? Land acquisition is the process by which the government forcibly acquires private property for public purpose with...
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