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Displaying 1 - 3 of 3

Assam’s new cattle preservation law

Shubham Dutt - August 20, 2021
Last week, the Assam Legislative Assembly passed the Assam Cattle Preservation Bill, 2021.  The Bill seeks to regulate the slaughter and transportation of cattle and the sale of beef.   It replaces the Assam Cattle Preservation Act, 1950, which only provided for restrictions on c...
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Challenges emanating from the AERA (Amendment) Bill, 2021

Aditya Kumar - August 6, 2021
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2021 was passed by Parliament on August 4, 2021.  It amends the Airports Economic Regulatory Authority of India Act, 2008.  This Bill was introduced in Lok Sabha during the budget session this year in March 202...
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The Tribunals Reforms Bill, 2021, in the context of the recent Supreme Court judgement

Aditya Kumar - August 2, 2021
The Tribunals Reforms Bill, 2021 was introduced in Lok Sabha today.  It seeks to dissolve certain existing appellate bodies and transfer their functions (such as adjudication of appeals) to existing judicial bodies (mainly high courts) (see Table 1).  It also amends&nbs...
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