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Displaying 1 - 5 of 5

What impacts petroleum prices?

Vatsal Khullar - April 25, 2018
Over the last few days, the retail prices of petrol and diesel have touched an all-time high.  In Delhi, petrol was selling at 74.6/litre on April 25, 2018, while diesel was at 66/litre. Petroleum products are used as raw materials in various sectors and industries such as tra...
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Explainer: Removal of Judges from Office

Roshni Sinha - April 20, 2018
Today, some Members of Parliament initiated proceedings for the removal of the current Chief Justice of India by submitting a notice to the Chairman of Rajya Sabha.  A judge may be removed from office through a motion adopted by Parliament on grounds of ‘proven misbehaviour or incapacity&...
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Central Transfers to States: Role of the Finance Commission

Gayatri Mann - April 11, 2018
In November 2017, the 15th Finance Commission (Chair: Mr N. K. Singh) was constituted to give recommendations on the transfer of resources from the centre to states for the five year period between 2020-25.  In recent times, there has been some discussion around the role and mand...
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Healthcare Financing: Who is paying?

Nivedita Rao - April 6, 2018
The Union Cabinet recently approved the launch of the National Health Protection Mission which was announced during Budget 2018-19.   The Mission aims to provide a cover of five lakh rupees per family per year to about 10.7 crore families belonging to poor and vulnerabl...
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Status of Drinking Water and Sanitation in rural India

Roopal Suhag - April 2, 2018
In Budget Session 2018, Rajya Sabha has planned to examine the working of four ministries.  The Ministry of Drinking Water and Sanitation is one of the ministries listed for discussion.  In this post, we look at the key schemes being implemented by the Ministry and their status. What ar...
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