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Displaying 1 - 2 of 2

EU bans imports of Alphonso mangoes: Is India's biosecurity mechanism rigorous enough?

Sakshi - April 29, 2014
Recent news reports indicate that the European Union (EU) has banned imports of Alphonso mangoes and four vegetables from India due to the presence of harmful pests and a lack of certification before export.  The ban will be effective between May 1, 2014 and December 2015.  It has been sug...
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Ordinances promulgated during different Lok Sabhas

Shreya - April 21, 2014
Recently, the President repromulgated the Securities Laws (Amendment) Ordinance, 2014, which expands the Securities and Exchange Board Act’s (SEBI) powers related to search and seizure and permits SEBI to enter into consent settlements.  The President also promulgated the Scheduled Castes...
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