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Displaying 1 - 3 of 3

Decoding the Code on Wages

Vinayak Krishnan - November 27, 2017
Presently, there are around 40 state and central laws regulating different aspects of labour, such as resolution of industrial disputes, working conditions in factories, and wage and bonus payments.  Over the years, some experts have recommended that these laws should be consolidated for easier...
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Role of Parliament in holding the government accountable

Vatsal Khullar - November 22, 2017
Parliament sessions are usually held thrice a year: once in February for the Budget Session, once around July or August for the Monsoon Session, and once in November for the Winter Session.  This year, the government is yet to announce the dates for the Winter Session.  While there has bee...
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Doing Business in India

Vatsal Khullar - November 1, 2017
‘Ease of doing business’ refers to the regulatory environment in a country to set up and operate a business.  Every year, the World Bank compares the business environment in 190 countries in its Ease of Doing Business Report.  In its report released yesterday, India’s ran...
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