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Displaying 1 - 3 of 3

The Recent Assembly Polls - Implications for Rajya Sabha and Presidential elections

Rohit - May 30, 2011
By Rohit and Jhalak Some Rajya Sabha seats will be contested over the next year.  The Presidential elections are also scheduled to be held in 2012.  The recent assembly elections has implications for both these elections.  The Presidential elections will depend on the s...
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Declaration of Assets: New rules for bureaucrats

Rohit - May 20, 2011
By Rohit and Aakanksha In February this year, Bihar made it mandatory for its employees to declare their assets.  The new guidelines prescribe that departmental proceedings would be initiated against those who fail to submit these details.  Information filed by employees is now being displ...
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Govt. gives itself the master key to access sensitive personal information

Chakshu Roy - May 9, 2011
The government has given itself the “master key” to access major consumer databases maintained by companies in different sectors. Under new regulations made under the Information Technology Act, government can ask companies to share sensitive personal information about their customers. S...
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