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Displaying 1 - 4 of 4

Explained: Role of Governor in Public Universities

Rajat Asthana - June 13, 2022
On June 13, 2022, the West Bengal government passed a Bill to replace the Governor with the Chief Minister, as the Chancellor of 31 state public universities (such as Calcutta University, Jadavpur University).  As per the All India Survey on Higher Education (2019-20), state publ...
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Explained: Draft amendments to the IT Rules 2021

Omir Kumar - June 9, 2022
On June 6, 2022, the Ministry of Electronics and Information Technology released the draft amendments to the Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021 (IT Rules, 2021) for public feedback.  The IT Rules were notified on February 25, 202...
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How India will elect its next President

Itika Singh , Mridhula Raghavan - June 7, 2022
Mr. Ramnath Kovind completes his tenure as President in July.  With the Election Commission of India expected to notify the election dates this week, we look at how India will elect its next President.   As the Head of the State, the President is a key part of Parliament.  The...
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CAG Observations on Uttar Pradesh Finances in 2020-21

Tushar Chakrabarty - June 3, 2022
Early this week, the Comptroller and Auditor General (CAG) of India tabled a report on the finances of Uttar Pradesh for the financial year 2020-21.  A few days prior to that, on May 26, the budget for Uttar Pradesh for 2022-23 was presented, along with which the final audited expendi...
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