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Displaying 1 - 5 of 5
States and State Legislatures

Assam Government’s Response to COVID-19

Akhil N.R. - May 6, 2020
As of May 5, Assam has 43 confirmed cases of COVID-19.  Of these, 32 have been cured, and 1 person has died.  In this blog, we summarise some key decisions taken by the Government of Assam until May 5 for containing the spread of the pandemic in the state. Movement Restrictions F...
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States and State Legislatures

Telangana Government’s Response to COVID-19

Akhil N.R. - May 1, 2020
As of April 30, Telangana has 1,012 confirmed cases of COVID-19 (9th highest in the country).  Of these, 367 have been cured, and 26 have died.  In this blog, we summarise some of the key decisions taken by the Government of Telangana for containing the spread of COVID-19 in the state and ...
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States and State Legislatures

Odisha Government’s Response to COVID-19

Akhil N.R. - April 29, 2020
As of April 28, Odisha has 118 cases of COVID-19.  Of these, 37 have been cured, and 1 person has died.  In this blog, we summarise some of the key decisions taken by the Government of Odisha until April 28 for containing the spread of COVID-19 in the state.   Before the lockdow...
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States and State Legislatures

Delhi Government’s Response to COVID-19 (till April 23, 2020)

Akhil N.R. - April 24, 2020
As of April 23, Delhi has 2,248 cases of COVID-19.  After Maharashtra and Gujarat, Delhi has the highest number of cases in the country.  On March 22, when the number of cases rose to 29, the Delhi government announced lockdown in the state until March 31, to contain the spread of COVID-19...
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Legislation

Maharashtra Government’s Response to COVID-19 (till April 20, 2020)

Akhil N.R. - April 21, 2020
With 4,203 confirmed cases of COVID-19, Maharashtra has the highest number of cases in the country as of April 20, 2020.  Of these, 507 have been cured, and 223 have died.  In this blog, we summarise some of the key decisions taken by the Government of Maharashtra for containing the spread...
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