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Displaying 1 - 6 of 6
Policy

CAG Performance Audit on the Allocation of Coal Blocks

Karan - August 17, 2012
The Comptroller and Auditor General (CAG) released a Performance Audit of Allocation of Coal Blocks and Augmentation of Coal Production, on August 17, 2012.  Some of the main findings and recommendations of the report are highlighted below: There were no criteria for allocating coal block...
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Policy

Debt restructuring plan for power distribution companies

Karan - July 27, 2012
Reports suggest that a debt restructuring plan is being prepared for power distribution companies (discoms) in seven states - Uttar Pradesh, Punjab, Rajasthan, Haryana, Andhra Pradesh, Tamil Nadu and Madhya Pradesh.  According to some estimates, the combined outstanding debt for discoms is Rs 2...
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Policy

Petrol price hiked by over Rs 7 per litre

Karan - May 24, 2012
Government owned Oil Marketing Companies (OMCs) raised the price of petrol by Rs 6.28 per litre on May 23, 2012.  After the inclusion of local taxes, this price hike amounts to an increase of Rs 7.54 per litre in Delhi.  India met 76 per cent of its total petroleum requirement in 2011...
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Policy

Power producers refuse to sign supply agreements with Coal India

Karan - May 22, 2012
There has been no resolution so far to the issue of assured fuel supply from Coal India Limited (CIL) to power producers.  According to reports, while CIL released a model supply agreement in April 2012, so far only around 13 Fuel Supply Agreements (FSAs) have been signed.  Originally arou...
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Parliament

President’s Addresses to Parliament since the beginning of UPA II

Karan - March 12, 2012
The President addressed the Parliament after the 2009 Lok Sabha Elections on 4th June 2009.  She also addressed Parliament on 22nd February 2010, as well as on 21st February 2011.  The tables below highlight some items from the agenda of the central government as outlined in these speeches...
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Parliament

Summary of the President's Address to Parliament, 2012

Karan - March 12, 2012
The President addressed the Parliament on 12 March 2012.  Below are some items from the agenda of the central government as outlined in the speech. Legislation A Bill to eliminate manual scavenging and insanitary latrines shall be introduced in Parliament. New legislation is being consi...
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