india-map

FIND YOUR MP

Switch to Hindi (हिंदी)
  • MPs & MLAs
    Parliament States 2024 Elections
  • Legislatures
    Parliament
    Session Track Parliament Diary Parliament Committees Primer Vital Stats
    States
    Legislature Track Vital Stats
    Discussion Papers
  • Bills & Acts
    Bills Parliament Acts Parliament Bills States State Legislative Briefs Acts States
  • Budgets
    Parliament States Discussion Papers
  • Policy
    Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
  • LAMP
    About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • Careers

FIND YOUR MP

Parliament States 2024 Elections
Session Track Parliament Diary Parliament Committees Primer Vital Stats
Legislature Track Vital Stats
Discussion Papers
Bills Parliament Acts Parliament Bills States State Legislative briefs Acts States
Parliament States Discussion Papers
Discussion Papers Science & Technology Policy Monthly Policy Reviews Annual Policy Reviews Committee Reports President Address Vital Stats COVID-19
About the LAMP Fellowship How to Apply Life at LAMP Videos Meet our Fellows Get in touch
  • The PRS Blog

Category

  • all
  • Constitution
  • Legislation
  • Parliament
  • Policy
  • States and State Legislatures
  • 7th central pay commission
  • Insolvency
  • Bankruptcy
  • National Companies Law Tribunal
  • Legislation Related
  • Judiciary related stuff
  • financial expenditure
  • Debt Recovery Tribunal
  • creditors
  • Constitution related stuff
  • central government employees
  • Budget session
  • Uncategorized
  • salaries
  • registered professionals
  • Policy related stuff
  • pensions
  • Parliament related stuff
  • Miscellaneous
  • Judiciary

Archives

2024
  • May, 2024
2023
  • August, 2023
  • April, 2023
2022
  • December, 2022
  • November, 2022
  • October, 2022
  • August, 2022
  • June, 2022
  • May, 2022
  • March, 2022
2021
  • November, 2021
  • October, 2021
  • September, 2021
  • August, 2021
  • June, 2021
2020
  • December, 2020
  • September, 2020
  • August, 2020
  • June, 2020
  • May, 2020
  • April, 2020
  • February, 2020
2019
  • December, 2019
  • October, 2019
  • September, 2019
  • August, 2019
  • July, 2019
  • May, 2019
  • April, 2019
  • March, 2019
  • February, 2019
2018
  • December, 2018
  • November, 2018
  • September, 2018
  • August, 2018
  • July, 2018
  • May, 2018
  • April, 2018
  • March, 2018
  • February, 2018
  • January, 2018
2017
  • December, 2017
  • November, 2017
  • October, 2017
  • September, 2017
  • August, 2017
  • June, 2017
  • May, 2017
  • March, 2017
  • February, 2017
2016
  • October, 2016
  • September, 2016
  • August, 2016
  • July, 2016
  • June, 2016
  • May, 2016
2015
  • December, 2015
  • October, 2015
  • May, 2015
  • March, 2015
  • January, 2015
2014
  • November, 2014
  • October, 2014
  • June, 2014
  • May, 2014
  • April, 2014
2013
  • September, 2013
  • August, 2013
  • July, 2013
  • June, 2013
  • May, 2013
  • April, 2013
  • March, 2013
  • February, 2013
  • January, 2013
2012
  • December, 2012
  • November, 2012
  • October, 2012
  • September, 2012
  • August, 2012
  • July, 2012
  • June, 2012
  • May, 2012
  • April, 2012
  • March, 2012
  • February, 2012
  • January, 2012
2011
  • December, 2011
  • November, 2011
  • October, 2011
  • September, 2011
  • August, 2011
  • July, 2011
  • June, 2011
  • May, 2011
  • April, 2011
  • March, 2011
  • January, 2011
2010
  • December, 2010
  • November, 2010
  • October, 2010
  • September, 2010
  • August, 2010
  • July, 2010
  • June, 2010
  • May, 2010
  • April, 2010
  • March, 2010
  • February, 2010
Displaying 1 - 2 of 2
Legislation

The Importance of Parliamentary Committees

Sanat Kanwar - September 19, 2019
Last week, the Departmentally Related Standing Committees were reconstituted for the first year of the 17th Lok Sabha.  In this context, we discuss the functioning and role of Standing Committees. The visible part of Parliament’s work takes place on the floor of the House. ...
Read more
Parliament

Monsoon Session 2018: What to Expect

Sanat Kanwar - July 17, 2018
The Monsoon Session of Parliament begins tomorrow and will continue till August 10, 2018.  It is scheduled to have 18 sittings during this period.  This post outlines what is in store in the upcoming session. The session has a packed legislative agenda.  Presently, there are 6...
Read more

Follow Us

Creative Commons License

PRS Legislative Research is licensed under a Creative Commons Attribution 4.0 International License

Disclaimer: This data is being furnished to you for your information. PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that this information is accurate or complete. PRS is an independent, not-for-profit group. This data has been collated without regard to the objectives or opinions of those who may receive it.

  • About Us
  • Careers
Copyright © 2025    prsindia.org    All Rights Reserved.