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Displaying 1 - 3 of 3
Legislation

Road to Raisina: How the President of India will be elected

Trina Roy - June 20, 2017
Yesterday, the BJP announced its candidate for the upcoming election of the President, which is scheduled to be held on July 17.  In light of this, we take a look at the manner in which the election to the office of the President is conducted, given his role and relevance in the Constitutional ...
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Parliament

Rajya Sabha extends sitting hours, changes timing of Question Hour

Trina Roy - November 14, 2014
Recently the Chairman of Rajya Sabha issued a direction to extend the sitting hours and change the timing of Question Hour in the Upper House. Beginning with the Winter Session, which starts on November 24, Rajya Sabha will meet from 11 am to 6 pm, an hour more than its typical sitting hours. Questi...
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Parliament

Rajya Sabha extends sitting hours, changes timing of Question Hour

Trina Roy - November 14, 2014
Recently the Chairman of Rajya Sabha issued a direction to extend the sitting hours and change the timing of Question Hour in the Upper House. Beginning with the Winter Session, which starts on November 24, Rajya Sabha will meet from 11 am to 6 pm, an hour more than its typical sitting hours. Questi...
Read more

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