Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2024-25) pertaining to the Department of Pharmaceuticals.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2024-25) pertaining to the Department of Chemicals and Petrochemicals.

Briefing by the representatives of the Department of Fertilizers on the subject Matters pertaining to disinvestment of fertilizer PSUs - A review.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2024-25) pertaining to the Department of Fertilizers.

Consideration of Memorandum No. 1 regarding selection of subjects for detailed examination by the Committee during the year 2024-25 and to chalk out future course of action of the Committee.

Consideration and adoption of the Draft Reports on (i) ‘Promotion of Medical Device Industry’ relating to the Department of Pharmaceuticals; (ii) Action Taken Report on 41st Report on ‘Demands for Grants (2023-24)’ relating to the Department of Chemicals and Petrochemicals; and (iii) Action Taken Report on 43rd Report on ‘Planning for fertilizers production and Import Policy on fertilizers including GST and Import Duty thereon’ relating to the Department of Fertilizers.

i. Consideration and Adoption of the draft Reports. ii. Briefing by the representatives of the Department of Chemicals and Petrochemicals on the subject ‘Factors impacting Dye-stuffs and dye intermediates industry’.

(i) Consideration and Adoption of the draft Reports. (ii) Evidence of the representatives of Department of Pharmaceuticals on the subject ‘Establishing uninterrupted growth of the Pharmaceutical Industry while ensuring quality control and safety standards’.

i. Consideration and Adoption of the draft Reports. ii. Briefing by the representatives of the Department of Chemicals and Petrochemicals on the subject ‘Setting up of Plastic Waste Management Centres’.

Further evidence of the representatives of the Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers on the subject ‘Promotion of Medical Device Industry’.

Briefing by the representatives of the Department of Fertilizers, Ministry of Chemicals and Fertilizers on the subject ‘Matters pertaining to disinvestment of fertilizer PSUs - A review’.

Consideration of Memorandum No. 1 with regard to selection of subjects for examination during the term 2023-24 and to chalk out future course of action.

Consideration and Adoption of the Draft Reports on following subjects: (i) “Planning for Fertilizers production and Import Policy on fertilizers including GST and import duty thereon”, (ii) “Fertilizer Subsidy Policy and Pricing matters including need to continue Urea Subsidy Scheme”.

Briefing by the representatives of the Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers on the subject ‘Self-sufficiency in production and availability of Active Pharmaceutical ingredients (API) through various initiatives including Production Linked Incentive Scheme (PLI)’.

Oral evidence of the representatives of the Department of Chemicals and Petrochemicals, Ministry of Chemicals and Fertilizers on the subject, ‘Insecticides & Pesticides-Promotion and development including safe usage-licensing regime for insecticides’.

Oral evidence of the representatives of the Department of Chemicals and Petrochemicals, Ministry of Chemicals and Fertilizers on the subject, Insecticides & Pesticides-Promotion and development including safe usage-licensing regime.

Briefing by the representatives of the Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers on the subject ‘Establishing uninterrupted growth of the Pharmaceutical Industry while ensuring quality control and safety standards’.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2023-24) pertaining to the Department of Pharmaceuticals.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2023-24) pertaining to the Department of Chemicals and Petrochemicals.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants (2023-24) pertaining to the Department of Fertilizers.

Briefing by the representatives of the Department of Chemicals and Petrochemicals, Ministry of Chemicals and Fertilizers on the subject ‘Insecticides & Pesticides – promotion and development including safe usage - licensing regime for insecticides’

Briefing by the representatives of the Department of Fertilizers, Ministry of Chemicals and Fertilizers on the subjects:- (i) Planning for fertilizers production and Import Policy on fertilizers including GST and import duty thereon (Further Briefing). (ii) Fertilizer Subsidy Policy and Pricing matters including need to continue Urea Subsidy Scheme.

Briefing by the representatives of the Department of Fertilizers, Ministry of Chemicals and Fertilizers on the subject, ‘Planning for fertilizers production and Import Policy on fertilizers including GST and import duty thereon’.

Oral evidence of the representatives of the Department of Pharmaceuticals, Ministry of Chemicals and Fertilizers and Medical Device Manufacturers on the subject, ‘Promotion of Medical Device Industry’.

Re-consideration of Memorandum No. 1 regarding selection of Subjects for examination by the Committee during the year 2022-23 and to chalk out future course of action.

Re-consideration of Memorandum No. 1 on Selection of Subjects for examination by the Committee during the year 2022-23 and to chalk out future course of action.

Consideration of Memorandum No. 1 regarding selection of subjects for detailed examination by the Committee during the year 2022-23 and to chalk out future course of action of the Committee.

(i) Consideration and adoption of draft Action Taken Reports of the Committee. (ii) Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Fertilizers), the representatives of the Ministry of Civil Aviation (with reference to agricultural drones) and prominent environmentalists as well as farmers on ‘Nano-fertilizers for sustainable crop production and maintaining soil health’.

Oral evidence of the representatives of the Department of Fertilizers and discussion with the representatives of major Research institutes engaged in conducting field trials on Nano-fertilizers for examination of the subject ‘Nano-fertilizers for sustainable crop production and maintaining soil health’.

(i)Briefing by the representatives of the Department of Fertilizers on the subject ‘Nano-fertilizers for sustainable crop production and maintaining soil health’, (ii)Discussion with the representatives of Department of Fertilizers on the topical issue ‘Availability and Price volatility of fertilizers in the context of present international situation’.

Consideration and adoption of the following Draft Reports: (i)Availability of Medicines and Medical Devices for COVID Management (Department of Pharmaceuticals), (ii)Demands for Grants 2022-23(Department of Fertilizers), (iii)Demands for Grants 2022-23(Department of Chemicals and Petrochemicals) and (iv)Demands for Grants 2022-23 (Department of Pharmaceuticals).

Oral evidence of the representatives of the Ministry of Chemicals & Fertilizers (Department of Pharmaceuticals) on Demands for Grants 2022-23.

Oral evidence of the representatives of the Ministry of Chemicals & Fertilizers (Department of Chemicals and Petrochemicals) on Demands for Grants 2022-23.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Fertilizers) on Demands for Grants 2022-23.

Briefing by the representatives of the Department of Fertilizers on the subject ‘Nano-fertilizers for sustainable crop production and maintaining soil health’.

Briefing by the representatives of the Department of Pharmaceuticals on the subject ‘Promotion of Medical Device Industry’

Briefing by the representatives of the Department of Fertilizers on the subject ‘Nano-fertilizers for sustainable crop production and maintaining soil health’.

(1) Consideration of Memorandum No. 1 regarding selection of subjects for detailed examination by the Committee during the year 2021-22 and to chalk out future course of action in connection with the examination of subjects during the year. (2) Consideration and adoption of the following Draft Action Taken Reports (ATRs) pertaining to the Ministry of Chemicals and Fertilizers:- i. ATR on the recommendations/observations of the Committee contained in their Eighteenth Report on “Revival of Closed and Sick Fertilizers units” (Department of Fertilizers). ii. ATR on the recommendations/observations of the Committee contained in their Twentieth Report on “Demands for Grants (2021-22)” (Department of Fertilizers). iii. ATR on the recommendations/observations of the Committee contained in their Nineteenth Report on “Demands for Grants (2021-22)” (Department of Chemicals and Petrochemicals). iv. ATR on the recommendations/observations of the Committee contained in their Sixteenth Report on ‘Demand and Availability of Petrochemicals including Imports and Exports’ (Department of Chemicals and Petrochemicals). v. ATR on the recommendations/observations of the Committee contained in their Twenty First Report on Demands for Grants (2021-22) (Department of Pharmaceuticals; vi. ATR on the recommendations/observations of the Committee contained in their Seventeenth Report on “Review of Pradhan Mantri Bhartiya Janaushadhi Pariyojana (PMBJP)” (Department of Pharmaceuticals).

Consideration of Memorandum No. 1 regarding selection of subjects for detailed examination by the Committee during the year 2021-22 and to chalk out future course of action in connection with the examination of subjects during the year.

Consideration and adoption of Draft Report on “The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2021.”

Briefing by the representatives of the Department of Fertilizers on the subject Fertilizer prices and availability of DAP

1. Selection of following additional subjects for consideration and examination by the Committee (i) Availability of Medicines and Medical devices for COVID management. (ii) Fertilizer prices and availability of DAP. 2. Briefing by the representatives of the Department of Pharmaceuticals on National Institute of Pharmaceutical Education and Research Amendment Bill 2021. 3. Briefing by the representatives of the Department of Pharmaceuticals on the subject Availability of Medicines and Medical devices for COVID Management.

1. Selection of following additional subjects for consideration and examination by the Committee (i) Availability of Medicines and Medical devices for COVID management. (ii) Fertilizer prices and availability of DAP. 2. Briefing by the representatives of the Department of Pharmaceuticals on National Institute of Pharmaceutical Education and Research Amendment Bill 2021. 3. Briefing by the representatives of the Department of Pharmaceuticals on the subject Availability of Medicines and Medical devices for COVID Management.

1. Consideration and adoption of the Draft Reports on the following subjects -(i) Demand and availability of Petrochemicals including imports and exports;(ii)Revival of closed and sick fertilizers units; and (iii) Review of Pradhan Mantri Bhartiya Janaushadi Pariyojana (PMBJP). 2. Oral evidence of the representatives of the Ministry of Chemicals & Fertilizers on Demands for Grants 2021-22 pertaining to the Department of Chemicals and Petrochemicals. 3. Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers on Demands for Grants 2021-22 pertaining to the Department of Fertilizers. 4. Oral evidence of the representatives of the Ministry of Chemicals & Fertilizers on Demands for Grants 2021-22 pertaining to the Department of Pharmaceuticals.

1. Consideration and adoption of the Draft Reports on the following subjects:- (i) Demand and availability of Petrochemicals including imports and exports; (ii) Revival of closed and sick fertilizers units; and (iii) Review of Pradhan Mantri Bhartiya Janaushadi Pariyojana(PMBJP). 2. Oral evidence of the representatives of the M/o Chemicals & Fertilizers (Dept. of Chemicals and Petrochemicals) and other concerned Ministries/Departments/organizations on the subject, ‘Insecticides – promotion and development including safe usage – licensing regime for insecticides’. 3. Oral evidence of the representatives of the M/o Chemicals & Fertilizers (Dept. of Pharmaceuticals) and other concerned Ministries/Departments/organizations on the subject ‘Status of COVID-19 vaccine production in India’.

1. Consideration and adoption of the Draft Reports on the following subjects:- (i) Revival of closed and sick fertilizer units; (ii) Demand and Availability of Petrochemicals including imports and exports; and (iii) Review of Pradhan Mantri Bhartiya Janaushadi Pariyojana(PMBJP). 2. Oral evidence of the representatives of the M/o Chemicals & Fertilizers (Dept. of Pharmaceuticals) and other concerned Ministries/Deptt./organizations on the subject, ‘Status of COVID-19 vaccine production in India’. 3. Oral evidence of the representatives of the M/o Chemicals & Fertilizers (Dept. of Fertilizers) and other concerned Ministries/Deptt./organizations on the subject ‘Excessive use of fertilizers, its effect on soil/environment/ health and slow growth of use of organic fertilizers’.

To Consider Memorandum No. 1 regarding selection of subjects for examination by the Committee during the year 2020-21 and consideration and adoption of seven draft Action Taken Reports of three Departments of the Ministry of Chemicals and Fertilizers.

1. Consideration and adoption of draft ATRs pertaining to Ministry of Chemicals and Fertilizers. 2. Oral evidence of the representatives of the M/o Chemicals and Fertilizers, Dept. of Fertilizers on the subject Revival of Closed and Sick Fetilizers Units. 3. Oral evidence of the representatives of the M/o Chemicals and Fertilizers, Dept. of Pharmaceuticals on the subject review of Pradhan Mantri Bhartiya Janaushadi Pariyojana (PMBJP).

Consideration and Adoption of draft three reports on Demands for Grants 2019-20 viz Department of Chemicals and Petrochemicals, Department of Fertilizers and Department of Pharmaceuticals.

Consideration and adoption of draft Action Taken Report on the subject "Pricing of Drugs with Special Reference to Drugs (Prices Control) Order, 2013". Oral evidence of the representatives of the Ministry of Chemicals & Fertilizers (Department of Fertilizers) on the subject "Study of System of Fertilizer Subsidy".

To take oral evidence of representatives of Department of Fertilizers on Demands for Grants 2019-20.

To take oral evidence of representatives of Department of Chemicals and Petrochemicals on Demands for Grants 2019-20.

To take oral evidence of representatives of Department of Pharmaceuticals on Demands for Grants 2019-20.

To Consider Memorandum No. 1 regarding selection of subjects for examination by the Committee during the year 2019-20.

consideration and adoption of draft report on subject Prices of Drugs with special reference to Drug Price Control Order 2013 and Draft Action Taken Report on subject Promotion and Co-ordination of Basic Applied and other Research in areas related to Pharmaceutical Sector both pertaining to Department of Pharmaceuticals.

Briefing by the representatives of the Department of Chemicals and Petrochemicals on the subject Demand and Availability of Petrochemicals including imports and exports. 

Consideration And Adoption Of Draft Reports Of Ministry Of Chemicals And Fertilizers 

Consideration and Adoption of Draft Reports of Ministry of Chemicals and Fertilizers.

Consideration and Adoption of Draft Reports of Ministry of Chemicals and Fertilizers.

Briefing by the representatives of the Ministry of Chemicals and Fertilizes, Department of Pharmaceuticals on the Subject Pricing of Drugs with Special Reference to Drug (Price Control) Order 2013.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals) and Ministry of Petroleum and Natural Gas on the subject "Assam Gas Cracker Project".

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals) alongwith the representatives of NIPER, Kolkata; NIPER, Hazipur; NIPER, Ahmedabad and NIPER, Guwahati in connection with examination of the subject " Promotion and Coordination of basic, applied and other research in areas related to the Pharmaceuticals Sector".

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals) alongwith the representatives of NIPER, Kolkata; NIPER, Hazipur; NIPER, Ahmedabad and NIPER, Guwahati in connection with examination of the subject " Promotion and Coordination of basic, applied and other research in areas related to the Pharmaceuticals Sector".  

Consideration and Adoption of Draft Report on the Subject Impletation of New Urea Policy 2015 of Department of Fertilizers

Oral evidence of the representatives of the Department of Pharmaceuticals (Ministry of Chemicals and Fertilizers), Department of Expenditure (Ministry of Finance), Department of Commerce (Ministry of Commerce and Industry) and Niti Aayog in connection with examination of the subject "Promotion and co-ordination of Basic Applied Research in area related to Pharmaceutical sector" with special reference to budgetary allocation to NIPER for R&D activities and issues pertaining to Patents.

Briefing by the Representatives of the Ministry of Chemicals and Fertilizes, Department of Fertilizers on the Subject Implementation of New Urea Policy 2015

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals) in connection with examination of Demands for Grants 2017-18 

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals) in connection with examination of Demands for Grants 2017-18 

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Fertilizers) in connection with examination of Demands for Grants 2017-18

Briefing by the Representatives of the Ministry of Chemicals and Fertilizes, Department of Chemicals and Petrochemicals on the Subject Revival of Sick PSUS in Chemicals and Petrochemicals Sector 

Consideration and Adoption of the Draft Action Taken Reports of Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals)

Consideration and Adoption of the Action Taker Report of Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals) on DFG 2016-17.

Oral Evidence of the Representatives of the Ministry of Chemicals and Fertilizers (Department of Fertilizers) in Connection with Examination of Subject Implementation of Policy on Promotion of City Compost

To Consider Memorandum No. 1 Regarding Selection of Subjects for Examination by the Committee during the year 2016-17.

Oral evidence of the representatives of the Ministry of Chemicals and Fertilizers (Department of Pharmaceuticals) on the subject Cluster Development Programme for Pharma Sector (CDP-PS)

Oral Evidence on The Subject " Functioning Of Autonomous Institutions - Central Institute Of Plastics Engineering Technology (Cipet) And Institute Of Pesticides Formulation And Technology (Ipft) With Special Reference To Cipet

Briefing by the Representatives of the Ministry of Chemicals and Fertilizes, Department of Chemicals and Petrochemicals on the Subject Petroleum, Chemicals and Petrochemicals Investment Regions PCPIRS with Special Reference to Andhra Pradesh and Tamil Nadu PCPIR

Briefing by the Representatives of the Ministry of Chemicals and Fertilizes, Department of Chemicals and Petrochemicals on the Subject Petroleum, Chemicals and Petrochemicals Investment Regions PCPIRs 

Consideration And Adoption Of The Action Taken Reports Of Ministry Of Chemicals And Fertilizers 

Consideration and Adoption fo the Action Taken Reports of Ministry of Chemicals and Fertilizers 

To Consider Memorandum No. 1 Regarding Selection of Subjects for Examination by the Committee During the Year 2015 16 and Future Programme of the Committee. 

Oral Evidence of the Officials of Department of Fertilizers 

i) Consideration of Memorandum No.2 regarding Jan Aushadhi Scheme and 
ii) Oral Evidence of the Officials of Department of Pharmaceuticals 

Oral Evidence of the Officials of Department of Chemicals and Petrochemicals 

Consideration of Memorandum No.1 and Future programme of the Committee