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| Sr. No. | Member Name | Members from |
|---|---|---|
| 1 |
Anil Baluni
|
Lok Sabha |
| 2 |
Anil Yeshwant Desai
|
Lok Sabha |
| 3 |
Anurag Singh Thakur
|
Lok Sabha |
| 4 |
Baijayant Panda
|
Lok Sabha |
| 5 |
Balashowry Vallabhaneni
|
Lok Sabha |
| 6 |
Bansuri Swaraj
|
Lok Sabha |
| 7 |
Bhartruhari Mahtab
|
Lok Sabha |
| 8 |
C.M. Ramesh
|
Lok Sabha |
| 9 |
Chandan Chauhan
|
Lok Sabha |
| 10 |
Chhotelal
|
Lok Sabha |
| 11 |
Dharmendra Yadav
|
Lok Sabha |
| 12 |
Ganti Harish Madhur
|
Lok Sabha |
| 13 |
K.Radhakrishnan
|
Lok Sabha |
| 14 |
Kalyan Banerjee
|
Lok Sabha |
| 15 |
Manish Tewari
|
Lok Sabha |
| 16 |
P P Chaudhary
|
Lok Sabha |
| 17 |
Parshottambhai Rupala
|
Lok Sabha |
| 18 |
Priyanka Gandhi Vadra
|
Lok Sabha |
| 19 |
Sambit Patra
|
Lok Sabha |
| 20 |
Sanjay Jaiswal
|
Lok Sabha |
| 21 |
T.M. Selvaganapathi
|
Lok Sabha |
| 22 |
Shambhavi
|
Lok Sabha |
| 23 |
Shrikant Eknath Shinde
|
Lok Sabha |
| 24 |
Sukhdeo Bhagat
|
Lok Sabha |
| 25 |
Supriya Sule
|
Lok Sabha |
| 26 |
Vishnu Datt Sharma
|
Lok Sabha |
| 27 |
Vishnu Dayal Ram
|
Lok Sabha |
| 28 |
Bhubaneswar Kalita
|
Rajya Sabha |
| 29 |
Ghanshyam Tiwari
|
Rajya Sabha |
| 30 |
K. Laxman
|
Rajya Sabha |
| 31 |
Kavita
|
Rajya Sabha |
| 32 |
Manas Ranjan Bhunia
|
Rajya Sabha |
| 33 |
Mukul Balkrishna Wasnik
|
Rajya Sabha |
| 34 |
P. Wilson
|
Rajya Sabha |
| 35 |
Randeep Singh Surjewala
|
Rajya Sabha |
| 36 |
Saket Gokhale
|
Rajya Sabha |
| 37 |
Sanjay Kumar Jha
|
Rajya Sabha |
| 38 |
Sanjay Singh
|
Rajya Sabha |
| Date | Name Of Committee | Agenda |
|---|---|---|
| 2025-12-17 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with Shri Sanjeev Sanyal, Member of Economic Advisory Council to the Prime Minister (EAC-PM) and Chancellor, Gokhale Institute of Politics and Economics, Pune; Smt. Gita Gopinath, First Deputy Managing Director of the International Monetary Fund; and Interaction with Shri Justice Bhushan Ramkrishna Gavai, former Chief Justice of India on the said Bills. |
| 2025-12-10 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with Shri Kapil Sibal, Hon’ble Member Rajya Sabha and Senior Advocate, Supreme Court of India and Briefing by representatives of the Election Commission of India on the said Bills. |
| 2025-12-04 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Briefing by representatives of the 23rd Law Commission of India and Election Commission of India on the Bills referred to JCCAB. |
| 2025-09-24 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with Economists |
| 2025-08-19 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal and constitutional expert. |
| 2025-07-11 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with Legal Experts |
| 2025-04-22 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with Legal experts. |
| 2025-04-02 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal and constitutional experts. |
| 2025-03-25 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal and constitutional experts. |
| 2025-03-17 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal and constitutional experts. |
| 2025-03-11 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal and constitutional experts |
| 2025-02-25 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
Interaction with legal experts. |
| 2025-01-31 | Joint Committee on The Constitution (One Hundred and Twenty–Ninth Amendment) Bill, 2024 and The Union Territories Laws (Amendment) Bill, 2024 |
To discuss the procedure and modalities for examination of the Amendment Bills. |