To hear the Home Secretary and other Senior officers on the functioning of the Ministry of Home Affairs.

To decide the future course of action of the Committee and selection of subjects for detailed examination.

To hear the views of Ministry of Home Affairs on the subject ‘Functioning of Union Territories’.

To hear the views of Ministry of Home Affairs on the subject ‘Functioning of Union Territories’.

To consider and adopt the following draft Reports : (i) Draft 249th Report of DRSC on Home Affairs on Action Taken by the Government on the recommendations/observations contained in the Two Hundred Forty-Second Report of the Committee on Demands for Grants (2023-24) of the Ministry of Home Affairs; and (ii) Draft 250th Report of DRSC on Home Affairs on Action Taken by the Government on the recommendations/observations contained in the Two Hundred Forty-Third Report of the Committee on Demands for Grants (2023-24) of the Ministry of Development of North Eastern Region.

To consider and adopt the following draft Reports: (i) Draft 246th Report on 'The Bharatiya Nyaya Sanhita, 2023'; (ii) Draft 247th Report on ' The Bharatiya Nagarik Suraksha Sanhita, 2023'; and (iii) Draft 248th Report on 'The Bharatiya Sakshya Bill, 2023'.

To consider and adopt the following draft Reports: (i) Draft 246th Report on 'The Bharatiya Nyaya Sanhita, 2023'; (ii) Draft 247th Report on ' The Bharatiya Nagarik Suraksha Sanhita, 2023'; and (iii) Draft 248th Report on 'The Bharatiya Sakshya Bill, 2023'.

Clause-by-clause consideration of the Bills.

Clause-by-clause consideration of the Bills.

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill, 2023.

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill, 2023.

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill,

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill, 2023.

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill, 2023

To hear the views of domain experts on the examination of three bills, Bharatiya Nyaya Sanhita, 2023; the Bharatiya Nagarik Suraksha Sanhita, 2023; and the Bharatiya Sakshya Bill, 2023.

Presentation by the Home Secretary on 'The Bharatiya Nyaya Sanhita, 2023'; The Bharatiya Nagarik Suraksha Sanhita, 2023'; and 'The Bharatiya Sakshya Bill, 2023'.

Presentation by the Home Secretary on 'The Bharatiya Nyaya Sanhita, 2023'; The Bharatiya Nagarik Suraksha Sanhita, 2023'; and 'The Bharatiya Sakshya Bill, 2023'.

To consider and adopt the draft 245th Report of the Committee on the subject 'Prison - Conditions, Infrastructure and Reforms’ and Presentation by the Home Secretary on 'The Bharatiya Nyaya Sanhita, 2023'; The Bharatiya Nagarik Suraksha Sanhita, 2023'; and 'The Bharatiya Sakshya Bill, 2023'.

To hear the views of State Governments of Bihar, Chhattisgarh and Rajasthan on the subject ‘Prison - Conditions, Infrastructure and Reforms’.

To hear the views of State Governments of Assam, Odisha and West Bengal on the subject ‘Prison - Conditions, Infrastructure and Reforms’.

To hear the views of State Governments of Madhya Pradesh, Gujarat and Uttar Pradesh on the subject ‘Prison - Conditions, Infrastructure and Reforms’.

To consider and adopt draft 242nd, 243rd and 244th Reports of the Committee.

Consideration and examination of Demands for Grants (2023-24) of the Ministries of Home Affairs and Development of North Eastern Region :- Presentation of Secretary, Ministry of DoNER on Demands for Grants (2023-2024) of Ministry of DoNER followed by discussion thereon.

Consideration and examination of Demands for Grants (2023-24) of the Ministries of Home Affairs and Development of North Eastern Region :- (i)Presentation of the Home Secretary on Demands for Grants (2023-24) of the Ministry of Home Affairs pertaining to Delhi Police, UTs of Delhi, Puducherry, Dadra & Nagar Haveli and Daman & Diu followed by discussion thereon. (ii)Presentation of the Home Secretary on Demands for Grants (2023-24) of the Ministry of Home Affairs pertaining to UTs of Jammu & Kashmir, Ladakh, Lakshadweep, Chandigarh, Andaman & Nicobar Islands followed by discussion thereon.

Consideration and examination of Demands for Grants (2023-24) of the Ministries of Home Affairs and Development of North Eastern Region :- (i)Presentation of the Home Secretary on Demands for Grants (2023-24) of Ministry of Home Affairs, followed by discussion thereon. (ii)Presentation of the Home Secretary on Demands for Grants (2023-24) of the Ministry of Home Affairs pertaining to Central Armed Police Forces (CAPFs) and Central Police Organisations (CPOs), followed by discussion thereon.

To hear the views of the Ministry of Home Affairs and Central Reserve Police Force (CRPF) on the ‘Functioning of CRPF’ under the subject ‘Challenges to Internal Security and India’s Preparedness’

To hear the views of Ministry of Home Affairs and Central Industrial Security Force (CISF) on ‘Functioning of CISF’ under the subject ‘Challenges to Internal Security and India’s Preparedness'.

To hear the views of Ministry of Home Affairs and Sashastra Seema Bal (SSB) on the functioning of SSB under the subject ‘Border Management'.

To hear the views of Ministry of Home Affairs and Sashastra Seema Bal (SSB) on the functioning of SSB under the subject ‘Border Management'.

To hear the views of the Secretary, Ministry of Development of North Eastern Region on the functioning of the Ministry.

To decide the future program of the Committee.

To hear the views of Ministry of Home Affairs and Border Security Force on the functioning of BSF under the subject ‘Functioning of CAPFs in the context of National Security'.

To hear the views of domain experts and the Ministry of Home Affairs on the subject ‘Prison- Conditions, Infrastructure and Reforms’

To approve the initiation of discussion on issues of Centre-State relations including cooperative federalism.

To hear the views of Ministry of Home Affairs on the subject ‘Functioning of ITBP-With Special Reference to Line of Actual Control (LAC)’

to hear the views of Ministry of Home Affairs on the subject ‘Functioning of Assam Rifles’

to hear the views of Ministry of Home Affairs on the subject ‘Prison- Condition, Infrastructure and Reforms’

to hear the views of Ministry of Home Affairs on the subject ‘Prison- Condition, Infrastructure and Reforms’.

To consider and adopt the Draft 238th and 239th Reports of DRSC on Home Affairs.

Presentation of Secretary, Ministry of DoNER on Demands for Grants (2022-2023) of Ministry of DoNER followed by discussions thereon.

Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs pertaining to Delhi Police, UTs of Delhi, Jammu Kashmir and Ladakh, followed by discussions thereon.

Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs pertaining to UTs of Puducherry, Dadra Nagar Haveli and Daman Diu, Lakshadweep, Chandigarh, Andaman Nicobar, followed by discussions thereon.

Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs, followed by discussions thereon.

Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs, followed by discussions thereon.

Presentation of Home Secretary on Demands for Grants (2022-23) of Ministry of Home Affairs pertaining to Central Armed Police Forces (CAPFs) and Central Police Organisations (CPOs), followed by discussions thereon.

To consider and adopt Draft 235th and 236th Reports of the Committee

To hear the views of State Governments of Haryana and West Bengal on the subject ‘Police - Training, Modernization and Reforms’.

To hear the views of State Governments of Haryana and Punjab on the subject ‘Police - Training, Modernization and Reforms’.

To hear the views of Delhi Police and Bureau of Police Research & Development (BPR&D) on the subject ‘Police - Training, Modernization and Reforms’

To decide the future program of the Committee.

To consider and adopt the draft 233rd Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Thirtieth Report on 'Atrocities and Crimes against Women and Children’and draft 234th Report of the Committee on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Thirty Second Report on Demands for Grants (2021-22) of the Ministry of Development of North Eastern Region.

To hear the views of State Governments of Gujarat, Odisha and Uttar Pradesh on the subject ‘Police - Training, Modernization and Reforms’.

To hear the views of State Governments of Gujarat, Odisha and Uttar Pradesh on the subject ‘Police - Training, Modernization and Reforms’

To hear the views of State Governments of Madhya Pradesh, Rajasthan, Tamil Nadu and Telangana on the subject ‘Police - Training, Modernization and Reforms’.

To hear the views of Ministry of Home Affairs on the subject 'Socio-economic fallout of the COVID-19 pandemic’s second wave'.

To hear the views of Ministry of Home Affairs on the subject ‘Police -Training, Modernization and Reforms’.

To hear the views of Ministry of Home Affairs on the subject ‘Police -Training, Modernization and Reforms’

To consider and adopt draft 230th Report on Atrocities and Crimes against Women and Children; draft 231st and 232nd Reports on DFGs (2021-22) of MHA and DoNER respectively.

Presentation of Secretary, Ministry of DoNER on Demands for Grants (2021-2022) of Ministry of DoNER followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs pertaining to Union Territories (UTs) of A N Islands, Dadra Nagar Haveli and Daman Diu, Jammu Kashmir and Ladakh, followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs pertaining to Union Territories (UTs) of Chandigarh, Delhi, Lakshadweep and Puducherry followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2021-2022) of Ministry of Home Affairs, CAPFs and Delhi Police followed by discussion thereon.

To hear the views of Ministry of Home Affairs on the issues pertaining to Cyber Crimes involving women and children and also the State Governments of Haryana and West Bengal on the subject ‘Atrocities and Crimes against Women & Children’.

To hear the views of representatives of State Governments of Rajasthan and Uttar Pradesh on the subject Atrocities and Crimes against Women Children.

To further consider the subject ‘Atrocities and Crimes against Women’.

To further consider the subject ‘Atrocities and Crimes against Women’.

To further consider the subject ‘Atrocities and Crimes against Women’.

to further consider the subject ‘Atrocities and Crimes against Women’.

to have a briefing by Director General, ITBP on the "Review of Functioning, Training and Infrastructure of ITBP"

To hear the views of the Ministry of Home Affairs on the subject Atrocities and Crime against Women.

To hear the views of the Ministry of Home Affairs on the subject ‘Atrocities and Crime against Women’.

To decide future program of the Committee.

To consider and adopt the following draft Reports: - (i) Draft 226th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Fourth Report on Demands for Grants (2020-21) of the Ministry of Home Affairs; (ii) Draft 227th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Fifth Report on Demands for Grants (2020-21) of the Ministry of Development of North Eastern Region; (iii) Draft 228th Report on Action Taken by Government on the Recommendations/ Observations contained in the Two Hundred Twenty Second Report on the Management of Worsening Traffic Situation in Delhi; and (iv) Draft 229th Report on Management of Covid-19 Pandemic and Related Issues.

To have a briefing by the Home Secretary on the 'Management of Covid-19 pandemic and coordination with State Governments, phased unlocking, resumption of economic activities, inter-state movement of people and goods and state of preparedness'.

To consider and adopt draft 223rd Report on the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019, draft 224th Report on the Demands for Grants (2020-21) of the Ministry of Home Affairs and draft 225th Report on the Demands for Grants (2020-21) of the Ministry of Development of North Eastern Region.

Presentation of Secretary, Ministry of DoNER on Demands for Grants (2020-2021) of Ministry of DoNER followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2020-2021) of Ministry of Home Affairs pertaining to Union Territories (UTs) followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2020-2021) of Ministry of Home Affairs pertaining to Central Armed Police Forces and Delhi Police followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2020-2021) of Ministry of Home Affairs followed by discussion thereon.

To have a briefing by the Home Secretary along with Delhi Police and other stakeholders/organizations on the 'Rising Crime in Delhi and National Capital Region'.

To have a briefing by Border Guarding Central Armed Police Forces (CAPFs) namely Assam Rifles (AR), Border Security Force (BSF), Indo Tibetan Border Police (ITBP) and Sashastra Seema Bal (SSB) on their functioning.

To have a briefing by the Home Secretary on the situation in North Eastern Region

To consider and adopt draft 220th, 221st and 222nd Reports of the Committee.

To have a briefing by the Home Secretary on the situation in Union Territories of Jammu Kashmir and Ladakh.

To hear the representatives of Autonomous Territorial/District Councils alongwith representatives of Governments of Assam, Meghalaya, Mizoram and Tripura and other stakeholders on 'the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019'.

To further consider the 'Management of Worsening Traffic Situation in Delhi’.

Updation on ‘Management of Worsening Traffic Situation in Delhi’ by representatives of Ministry of Home Affairs, Govt. of NCT of Delhi and other allied agencies.

At 11.00 a.m. - Presentation by D.Gs of CRPF, CISF and NSG on their functioning. At 12.30 p.m. - To hear the Chief Secretaries of Assam, Meghalaya, Mizoram and Tripura on the Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019.

At 11.00 a.m. - (i) Introductory Meeting and to decide the future program of the Committee; (ii) Briefing by Home Secretary on the functioning of the Ministry of Home Affairs; (iii) Presentation by Home Secretary on ‘The Constitution (One Hundred and Twenty-Fifth Amendment) Bill, 2019’ At 2.00 p.m.-Briefing by the Secretary, Ministry of Development of North Eastern Region on the functioning of the Ministry.

to meet a 9-Member delegation led by Senior LT. Gen. Vo Trong Viet, Chairman of the National Assembly Committee on Defence and Security of Vietnam.

to consider and adopt the draft 220th Report of the Committee and to meet Vietnamese delegation.

to consider and adopt the draft Two Hundred Twentieth Report (in English and Hindi) on the 'Status of Implementation of Provisions of the Andhra Pradesh Reorganisation Act, 2014'

To consider and adopt certain draft Reports of the Committee.

(i) to further hear the views of the representatives of the Ministry of Home Affairs and Delhi Police on the subject 'Worsening traffic management in Delhi'; and (ii) to consider and adopt the draft 216th report on 'Action Taken by Government on the Recommendations/Observations contained in the Two Hundred Eleventh Report on The Cyclone Ockhi - Its Impact on Fishermen and Damage Caused by it’.

(i) to select the subjects for examination and Report by the Committee; (ii) consider and adopt the Draft 214th and 215th Reports, and (iii) to consider and finalise study visit to Andaman Nicobar Islands in connection with the examination of Administration of UTs.

To (i) hear the views of the representatives of the Ministry of Home Affairs and Delhi Police on the subject 'Worsening traffic management in Delhi'; (ii) consider and adopt the Draft 214th Report of the Committee on 'Working Conditions in Border Guarding Forces (AR, SSB, ITBP and BSF)' and Draft 215th Report of the Committee on 'Working Conditions in Non-Border Guarding Central Armed Police Forces (CISF, CRPF and NSG)'; and (iii) decide the future program of the Committee. 

To hear the views of the representatives of Ministry of Home Affairs and Ministry of Finance on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'.

Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 4.00 P.M. on Friday, the 10th August, 2018 in Room No. ‘62’, First Floor, Parliament House, New Delhi to hear the views of the representatives of the State Government of Telangana on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'. Representatives of the Ministry of Home Affairs will also be present in the said meeting.

Members are informed that the next meeting of the Department-related Parliamentary Standing Committee on Home Affairs will be held at 3.30 P.M. on Friday, the 27th July, 2018 in Room No. ‘62’, First Floor, Parliament House, New Delhi to hear the views of the representatives of the State Government of Andhra Pradesh on the subject 'Status of Implementation of Provisions of the Andhra Pradesh Reorganization Act, 2014'. Representatives of the Ministry of Home Affairs will also be present in the said meeting. 

To hear the views of the representatives of Ministry of Home Affairs on the subject Satus of Implementation of Provisions of the Andhra Pradesh Reorganisation Act, 2014.

To hear the views of the representatives of Ministry of Home Affairs on working conditions in Border Security Force, Central Industrial Security Force and Central Reserve Police Force under the subject Central Armed Police Forces/Organisations.

To hear the views of the representatives of Ministry of Home Affairs on working conditions in CRPF, ITBP and NSG under the subject Central Armed Police Forces/Organisations. The Committee is also to consider the draft 212th and 213th Report.

Consideration and adoption of draft 209th Report on the Demands for Grants (2018-19) of the Ministry of Home Affairs 

Presentation of the Home Secretary on Demands for Grants (2018-19) pertaining to Union Territories (UTs) followed by discussion thereon. 

Presentation of the Home Secretary on Demands for Grants (2018-19) pertaining to Union Territories (UTs) followed by discussion thereon. 

Presentation of the Home Secretary on Demands for Grants (2018-19) pertaining to (i) Ministry of Home Affairs and (ii) Central Para-Military Forces and Delhi Police followed by discussiion thereon.

Presentation of the Secretary, Ministry of DoNER on Demands for Grants (2018-19) of Ministry of DoNER followed by discussion thereon.

Consideration and adoption of draft Report Nos. 205, 206, 207 and 208 of Committee on Home Affairs.

Hearing of the views of the representatives of Ministry of Home Affairs on the subject Central Armed Police Forces/Organisations with special focus on working conditions in Assam Rifles and Sashastra Seema Bal

To hear the views of MHA and UT Administration of Lakshadweep on the Action Taken Notes received from the MHA on the recommendations contained in the Committees 204th Report on Administration and Development of Union Territory of Lakshadweep.

To hear the views of the Ministry of Home Affairs on the impact of Cyclone Ockhi including damage caused by it and the missing fishermen due to the cyclone.

To further hear the views of the Ministry of Home Affairs on the Security Situation in the North Eastern States of India 

Hearing the Presentation of the Home Secretary on the Security Situation in the North Eastern States of India 

For transacting business pertaining to the examination of the subject National Security and Privacy Concerns relating to Aadhaar as decided in the meeting held on 28th August, 2017 by the previous Committee.

Discussion of the subject National Security and Privacy concerns related to Aadhaar in the light of communication dated 2nd August, 2017 sent to the MHA and UIDAI and the reply by the Ministry of Home Affairs thereto dated 11th August, 2017

To further hear the views of Ministry of Home Affairs on the subject National Security and Privacy concerns related to Aadhaar

Hearing of the views of the Ministry of Home Affairs on the subject National Security and Privacy concerns related to Aadhaar.

Consideration and adoption of draft 204th Report on Administration and Development of Union Territory of Lakshadweep

To consider and adopt the draft 203rd Report on Border Security: Capacity Building and Institution

To consider and adopt draft 202nd Report on the Demands for Grants (2017-18) of the Ministry of DoNER

To consider and adopt draft 201st Report on the Demands for Grants (2017-18) of the Ministry of Home Affairs

Presentation of Secretary, Ministry of DoNER on Demands for Grants (2017-18) of Ministry of DoNER followed by discussion thereon.

11.00 A.M. : Presentation of Home Secretary on Demands for Grants (2017-18) of Ministry of Home Affairs pertaining to Central Para-Military Forces and Delhi Police followed by discussion thereon. AT 2.00 PM: Presentation of Home Secretary on Demands for Grants (2017-18) of Ministry of Home Affairs pertaining to Union Territories (UTs) followed by discussion thereon.

Presentation of Home Secretary on Demands for Grants (2017-18) of Ministry of Home Affairs followed by discussion thereon

Agenda of the meeting will be intimated in due course

To hear the presentation of representatives of the Ministry of Home Affairs on the Administration and Development of Union Territory of Lakshadweep

To hear the presentation of representatives of the Ministry of Home Affairs on the Administration and Development of UT of Lakshadweep.

Hear the views of Home Secretary on the recent terror attack on an army base in nagrota, jammu & Kashmir as part of examination of the subject Border Security: Capacity Building and Institutions.

To hold internal discussion on the subject Border Security: Capacity Building and Institutions.

To further hear the views of the Home Secretary on the subject Border Security: Capacity Building and Institutions

To hear the views of the representatives of Ministry of Home Affairs on the subject Border Security: Capacity Building and Institutions.

To decide the future course of action

To hear the Home Secretary on overview of Internal Security in the Country

To hear the Home Secretary on overview of Internal Security in the Country

Agenda will be circulated in due course.

Hear the Home Secretary on the subject Problems being faced by Refugees from erstwhile East Pakistan and Now Bangladesh settled in various states in the Eastern Part of the Country

DRPSC on Home Affairs will assemble at 10.30 am on Tuesday, the 14th June, 2016 in Committee Room A, GF, PHA ND and will proceed for the local visit at around 10.45 am from Parliament House Annexe to the CRPF Camps at Andheria Modh, Vasant Kunj and Kalkaji, New Delhi

To seek further clarifications from the Home Secretary on the issues raised by the Members during the meeting of the Committee held on 25th May 2016 on the subject Modernisation of Police Forces

To hear the Home Secretary on the subject Modernisation of Police Forces and to proceed to IGI Airport, New Delhi for local study visit to assess the working conditions of CISF Personnel

To consider and adopt draft 196th Report on Demands for Grants (2016-17) of the Ministry of DoNER

AT 11.00 a.m.: In Committee Room A, PHA : Presentation of Home Secretary on Demands for Grants (2016-17) pertaining to Union Territories (UTs) and discussion thereon. At 2.00 P.M. in MCR, PHA: Presentation of Home Secretary on Demands for Grants (2016-17) of Ministry of Home Affairs and discussin thereon and at 3.00 P.M. in MCR, PHA: Presentation of Home Secretary on Demands for Grants (2016-17) pertaining to Central Armed Police Forces (CAPFs) and Delhi Police and discussion thereon.

Cancelled

Cancelled

Presentation of Secretary, Ministry of DoNER on Demands for Grants (2016-17) of Ministry of DoNER and discussion thereon.

Agenda of the meeting will be intimated in due course.

To hear the Home Secretary on the recent disaster in Chennai caused by torrential rainfall and consequent flooding.

To hear the Home Secretary and Foreign Secretary on the subject problems being faced by Refugees from erstwhile East Pakistan and now Bangladesh settled in various states in the eastern part of the Country

To consider and adopt draft Report No. 193 and 194 ATRs

To hear the views of the Home Secretary on the subject Social and Communal Harmony in the Country

Consider and adoption of Report Nos. 189, 190, 191 and 192

Postponed to 2nd December 2015

Committee will hear Home Secretary on social and communal harmony in the country

Agenda of the meeting will be intimated shortly.

To hear the Home Secretary along with concerned officers on the subejct Border Management : Issues and concerns on Western Border.

Agenda of the meeting will be intimated shortly

Agenda of the meeting will be intimated shortly

To hear the Home Secretary, Govt. of India and the Secretary, M/o Finance on the subject Devastation caused by Natural Disaster Hudhud Cyclone in Andhra Pradesh and Orissa in the light of Committees visit to the states of Orissa and Andhra Pradesh from 9th to 11th January 2015 and Committees meeting held on 29th June, 2015

To hear the Home Secretary, Government of India and the Secretary, Ministry of Finance on the subject Devastation Caused by Natural Disaster Hudhud Cyclone in Andhra Pradesh and Orissa in the light of Committees visit to the states of Orissa and Andhra Pradesh from 9th to 11th January 2015 and as a follow up of Committees meeting held on 29th June 2015.

To hear the Secretary, M/o DoNER and the CS of Arunachal Pradesh, Mizoram, Nagaland, Sikkim and Tripura on Action taken in compliance with the recommendations of the Committee as contained in its 173rd Report on Strengthening of the working of M/o DoNER for effective implementation of Policies, Programmes, Schemes and Projects meant for North Eastern Region.

Agenda of the meeting will be intimated soon

(A) To seek further clarification from the Home Secretary on the issues raised by the Members on the subject Border Management in the light of the Committees meeting held on 5th February 2015 and the issue concerning the status on Indo-Bangladesh Border and (B) to consider and adopt the following draft Action Taken Reports:- (i) Draft 187th ATR and (ii) Draft 188th ATR

To hear the Home Secretary on the recent Natural Disasters caused by devastating unseasonal rains, hailstorm and thunderstorm followed by earthquake in Northern and Eastern Parts of the Country and ongoing rescue, relief and rehabilitation Operations in the affected States

To consider and adopt 185 and 186 Report of the Committee on Home Affairs on Demands for Grants (2015-16) of Ministry of Home Affairs and Ministry of DoNER respectively.

At 10.30 A.M.: Presentation of Secretary, Ministry of DoNER on Demands for Grants (2015-16) of Ministry of DoNER and discussion thereon

At 10.30 AM: Presentation of Home Secretary on Demands for Grants (2015-16) of M/o Home Affairs followed by discussion thereon. AT 12.00 Noon: Presentation of Home Secretary on Demands for Grants (2015-16) of Ministry of Home Affairs pertaining to Central Para-Military Forces and Delhi Police At 2.30 P.M.: Presentation of Home Secretary on Demands for Grants (2015-16) of M/o Home Affairs pertaining to Union Territories (UTs) followed by discussion thereon

Agenda of the meeting will be intimated soon.

To hear the presentation of Home Secretary on Border Management

To further hear the Home Secretary on the recent disaster in Chennai caused by Torrential rainfall and consequent flooding.

Consider and adopt draft 184th Report on Action Taken by the Government on the recommendations/observations contained in the 179th Report of the Committee on te Rehabilitation of J&K Migrants.

Consideration of the action taken by the Government on the recommendations contained in 180th Report of the Committee on Home Affairs on the Administration of Union Territory (Daman & Diu, Dadra & Nagar Haveli and Chandigarh)

Presentation on Home Secretary on Problems being faced by refugees and Displaced Persons in J&K and on the rescue, relief Operation and rehabilitatin schemes in the affected States of Andhra Pradesh and Orissa in the aftermath of recent devastating Hudhud Cyclone.

Presentation of Home Secretary on the Problems being faced by Refugees and Displaced Persons in J&K

Decide its future programme