(i) To take oral evidence of the representatives of the Ministry of Petroleum and Natural Gas/Oil PSUs on “Demands for Grants (2024-25)” of the Ministry. (ii) To take briefing by representatives of the Ministry of Petroleum and Natural Gas/Oil PSUs and Ministry of Railways on the subject Pricing, Marketing and Supply of Petroleum Products and Natural Gas with special reference to energy transition plan and management of demand of Petroleum Products and Natural Gas of Indian Railways in future.

Briefing by representatives of Ministry of Petroleum and Natural Gas on the mandate and functioning of the Ministry and to consider Memorandum No.1 with regard to the selection of subjects for examination by the Committee during the current term (2024-25).

Consideration and adoption of draft Report of the Committee on Petroleum and Natural Gas on the subject Litigations involving Oil PSUs.

Briefing by the representatives of the Ministry of P&NG/PSUs on the subject “Exploration for, and exploitation of petroleum resources, including natural gas and Coal Bed Methane, gas hydrates and shale Gas”.

Consideration and adoption of the draft report of the Committee on Petroleum and Natural Gas on the subject 'Review of policy on import of crude oil'.

Briefing by representatives of Ministry of Petroleum and Natural Gas/ Oil PSUs on the subject "Review of on-going projects in Oil PSUs including CGD Projects".

To have a briefing by the representatives of the Ministry of P&NG/Oil PSUs on the subject "Net-Zero initiatives by Oil PSUs".

To consider Memorandum No.1 with regard to the selection of subjects for examination by the Committee during the current term (2023-24).

Briefing by the representatives of the Ministry of Petroleum and Natural Gas / PSUs on the subject “International operations and investments by Oil PSUs” with specific reference to ONGC/OVL and GAIL.

Consideration & adoption of following reports:- (1500-1530 hrs.) (i) Draft Action Taken Report on the recommendations contained in the Eighteenth Report (17th Lok Sabha) on ‘Demands For Grants 2023-24’. (ii) Draft Action Taken Report on the recommendations contained in the Nineteenth Report (17th Lok Sabha) on the subject ‘Safety and Security of Oil Installations of Public Sector Oil Companies with Specific Reference to Baghjan Blow-out incident’. (1530 hrs. onwards) Oral evidence by the representatives of the Ministry of Petroleum and Natural Gas / PSUs on the subject ‘Litigations involving Oil PSUs’

Consideration and adoption of Draft Action Taken Report on the recommendations contained in the 17th Report (17th Lok Sabha) on the subject Review of implementation of CBG (SATAT).

Oral evidence by the representatives of the Ministry of Petroleum and Natural Gas / PSUs on the subject 'Review of Policy on Import of Crude Oil'.

Briefing by representatives of Ministry of Petroleum and Natural Gas/PSUs in connection with examination of the subject "Steps taken to reduce Import Dependence of Crude Oil-Measures to promote Energy Efficiency and Conservation".

Briefing by representatives of Ministry of Petroleum and Natural Gas/Oil PSUs in connection with examination of the subject "R&D activities by Oil PSUs with specific reference to ONGC, OIL, GAIL and EIL".

To have briefing from representatives of the MoPNG/PSUs on the subject “Pricing, Marketing and Supply of Petroleum Products including Natural Gas”

Briefing by Ministry of Petroleum and Natural Gas/PSUs in connection with examination of the subject Pricing, Marketing and Supply of Petroleum Products including Natural Gas.

Briefing by the representatives of the Ministry of P&NG/PSUs on the subject "R&D Activities of PSU OMCs".

To take oral evidence of representatives of the Ministry/PSUs on “Demands for Grants (2023-24)” of the Ministry of Petroleum and Natural Gas.

To take oral evidence of representatives of the Ministry of P&NG/PSUs on the subject “Review of Policy on Import of Crude Oil”.

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject “Green Hydrogen Policy – Opportunities and Challenges for Oil PSUs”.

(i) Consideration and adoption of the draft Action Taken Report on the subject "Safety and Security of oil installations of Public Sector Oil Companies with specific reference to western offshore mishap during Cyclone Tauktae" and (ii) Internal briefing and demonstration of Digital Sansad Mobile Application by Computer (HW &SW) Management Branch.

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject “Steps taken to reduce Import Dependence of Crude Oil”.

Briefing by the representatives of the Ministry of P&NG/PSUs on the subject “Contract Management and Transparency in Procurement Procedures in Oil PSUs”.

To consider Memorandum No.1 with regard to the selection of subjects for examination by the Committee during the current term (2022-23).

Briefing by representatives of the MoPNG/PSUs on the subject “Review of LNG Infrastructure”.

Briefing by representatives of the MoPNG/PSUs on the subject "Oil Refineries – A Review”.

(1) To consider and adopt the following reports:- (i) Draft ATR on the recommendations contained in the Tenth Report (Seventeenth Lok Sabha) on ‘Demands for Grants (2022-23)’; and (ii) Draft ATR on the recommendations contained in the Eleventh Report (Seventeenth Lok Sabha) on the subject ‘National Gas Grid Including PNG and CNG’; and (2) To take oral evidence of representatives of the Ministry of P&NG, Ministry of Finance (Deptt. of Financial Services and Deptt. of Revenue), Ministry of Chemicals & Fertilizers (Deptt. of Fertilizers), Ministry of Agriculture & Farmers Welfare (Department of Agriculture, Cooperation & Farmers Welfare) and Ministry of New & Renewable Energy in connection with examination of the subject "Review of Implementation of CBG (SATAT)”.

(i) To hear the views of Entrepreneurs from CBG sector on the subject "Review of Implementation of CBG (SATAT)”. (ii) Oral evidence by representatives of the MoPNG/PSUs on the subject "Review of Implementation of CBG (SATAT)” along with entrepreneurs from CBG sector.

Oral evidence of representatives of the MoPNG/Oil India Ltd on the subject "Safety and Security of Oil Installations of Public Sector Oil Companies with specific reference to Baghjan Oilwell Blowout Incident ”.

Oral evidence of representatives of the MoP&NG/OIL on the subject "Safety and Security of Oil Installations of Public Sector Oil Companies with specific reference to Baghjan Oilwell Blowout of Oil India Limited”.

To take oral evidence of representatives of the Ministry of P&NG/PSUs on the subject "Pricing, Marketing and Supply of Petroleum Products including Natural Gas”.

(i) To hear the views of the representatives of the Indian Biogas Association, Entrepreneurs from CBG plants on the subject "Review of Implementation of CBG (SATAT)”, (ii) Oral evidence by the representatives of the MoPNG on the subject "Review of Implementation of CBG (SATAT)”.

To take oral evidence of representatives of the Ministry of P&NG/PSUs on the subject "Review of Implementation of CBG (SATAT)”.

Briefing by the representatives of the Ministry of P&NG/DGH on the subject “Role of Directorate General of Hydrocarbons (DGH) in Energy Security with specific reference to Hydrocarbon Resources”.

To have a briefing by representatives of the Ministry of P&NG/PSUs on the subject "Alternative Sources of Energy.

consideration and adoption of the draft Action Taken Report on the subject ‘Allotment of Retail Outlets and LPG Distributorships’.

To take oral evidence of representatives of the Ministry/PSUs on Demands for Grants (2022-23) of the Ministry of Petroleum and Natural Gas.

Briefing by representatives of the Ministry of P&NG/PSUs on the subject "Initiatives undertaken by oil PSUs in Petroleum Sector under AatmaNirbhar Bharat”.

To have a briefing by representatives of the Ministry of P&NG/Oil PSUs on the subject "Review of Implementation of CBG (SATAT)”.

Consideration and adoption of the Draft Action Taken Report on the recommendations contained in the Sixth Report (Seventeenth Lok Sabha) of the Standing Committee on Petroleum and Natural Gas (2020-21) on the subject "Review of Progress in Production of Non-Conventional Fuels with Specific Reference to Bio-Fuels".

To take oral evidence of representatives of the Ministry of P&NG/ONGC on the subject "Energy Security with specific reference to Hydrocarbon Resources and Electric Vehicles”.

(i) Briefing by the representatives of the Ministry of Ports, Shipping and Waterways on the subject ‘Safety and Security of Oil Installations of Public Sector Oil Companies’ – Certification/Inspection of Offshore Vessels/Barges and Maritime Rules applicable to Petroleum Sector. (ii) Briefing by the representatives of the Ministry of Earth Sciences / IMD (Indian Meteorological Department) on the subject ‘Safety and Security of Oil Installations of Public Sector Oil Companies’ –Weather Forecasting including Cyclone Warnings.

To have briefing by the representatives of the Ministry of P&NG/Oil PSUs on the subject "Policy on Import of Crude Oil".

To take oral evidence of representatives of the Ministry of P&NG/OIL on the subject ‘Safety and Security of Oil Installations of Public Sector Oil Companies including recent Baghjan Oil Well Blowout’.

Consideration and adoption of the following Reports: (i) Draft Action Taken Report on ‘DFG (2021-22) of MoPNG’ on the recommendations contained in 5th Report (17th Lok Sabha) of the Committee; and (ii) Draft Report on the subject ‘Allotment of Retail Outlets and LPG Distributorships’.

Oral evidence of representatives of the Ministry of P&NG/ONGC on the subject ‘Safety and Security of Oil Installations of Public Sector Oil Companies including the recent Western Offshore Mishap’.

To hear the views of representatives of the Ministry of P&NG/ONGC on the subject "Safety and Security of Oil Installations of Public Sector Oil Companies including the recent Western Offshore Mishap".

(i) To take oral evidence of representatives of the Ministry of P&NG/OMCs on the subject ‘Pricing, Marketing and Supply of Petroleum Products including Natural Gas’. (ii) To take oral evidence of representatives of the Ministry of P&NG/GAIL on the subject ‘Pricing, Marketing and Supply of Petroleum Products including Natural Gas’.

To take oral evidence of representatives of the Ministry of P&NG/ONGC/OIL on the subject ‘Review of Performance of Oil PSUs with specific reference to financial performance and investments in other sectors’.

To take further oral evidence of representatives of the Ministry/PSUs on Demands for Grants (2021-22) of the Ministry of Petroleum and Natural Gas.

To take oral evidence of representatives of the Ministry of P&NG/PSUs on ‘Demands for Grants (2021-22)’ of the Ministry of P&NG.

To hear the views of representatives of Niti Aayog on the subject “Energy Security with specific reference to Hydrocarbon Resources and Electric Vehicles”.

to have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Review of Ongoing Projects of Oil PSUs with specific reference to EIL”.

Briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Contract Management and Transparency in Procurement Procedures in Oil PSUs with specific reference to IOCL, BPCL & HPCL”.

To have a briefing by the representatives of the PNGRB on the subject "National Gas Grid including PNG and CNG- Recent Developments in expansion of CGD Network”

To have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Contract Management and Transparency in Procurement Procedures in Oil PSUs with specific reference to ONGC, OIL & GAIL”.

To have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Contract Management and Transparency in Procurement Procedures in Oil PSUs with specific reference to ONGC, OIL & GAIL”.

To have briefing by the representatives of the Ministry of Agriculture and Farmers Welfare, the Ministry of Consumer Affairs, Food and Public Distribution and the Ministry of New and Renewable Energy on the subject "Review of Progress in Production of Non-conventional Fuels with specific reference to Bio-Fuels".

Briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Safety and Security of Oil Installations of Public Sector Oil Companies".

To consider Memorandum No.1 regarding selection of subjects for examination by the Committee during the current term (2020-21).

Oral evidence of representatives of the Ministry of P&NG/IOCL on the subject "Review of progress in production of bio-fuels with specific reference to IOCL".

to have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "International Cooperation in Petroleum Sector with specific reference to ONGC, OVL & GAIL".

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Pricing, Marketing and Supply of Petroleum Products by OMCs".

(i) Briefing by representatives of the Ministry of P&NG/PSU on the subject ‘Review of Performance of GAIL’. (ii) Briefing by representatives of the Ministry of P&NG/PSU on the subject ‘Review of Performance of EIL’.

(i) Briefing by representatives of the Ministry of P&NG/PSUs on the subject ‘Review of Performance of Upstream Oil PSUs’. (ii) Briefing by representatives of the Ministry of P&NG/PSUs on the subject ‘Review of Progress in Production of Bio-fuels’.

(i) Briefing by the representatives of the Ministry of P&NG/PSUs on the subject ‘National Gas Grid’. (ii) Briefing by the representatives of the Ministry of P&NG/PSUs on the subject ‘Review of Performance of OMCs’.

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "National Gas Grid".

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Oil Refineries - A Review"

To take oral evidence of representatives of the Ministry/PSUs on Demands for Grants (2020-21) of the Ministry of Petroleum and Natural Gas

To have a briefing by the representatives of the Ministry of P&NG/PSUs on Exploration and Production Activities in the Country in connection with examination of the subject "Energy Security with specific reference to Hydrocarbon Resources and Electric Vehicles".

To take oral evidence of representatives of the Ministry of P&NG/PSUs on the subject "Allotment of Retail Outlets and LPG Distributorships".

Consideration and adoption of the draft report on Demands for Grants 2019-20 of the Ministry of Petroleum and Natural Gas.

To take oral evidence of representatives of the Ministry/PSUs on Demands for Grants (2019-20) of the Ministry of Petroleum and Natural Gas.

To consider Memorandum No.1 regarding selection of subjects for examination by the Committee during the current term (2019-20).

To have briefing by representatives of the Ministry of PNG PSUs on the subject Recent Developments and Initiatives in Petroleum Sector

To have briefing by the representatives of the Ministry of P&NG/PSUs on "A Review of Performance of IOCL and HPCL Refineries in connection with the examination of the subject Oil Refineries - A Review".

To have briefing by representatives of the Ministry of P&NG/PSUs in connection with examination of the subject "Energy Security with specific reference to Hydrocarbon Resources and Electric Vehicles".

To have briefing by the representatives of the Ministry of P&NG, PSUs on Corporate Management in BPCL, GAIL, ONGC and EIL in connection with examination of the subject "A Review of Performance of Petroleum Sector related Installations and Organisations under the jurisdiction of MoPNG".

To have briefing by the representatives of the Ministry of PNG, PSUs on CSR activities of ONGC, OIL, GAIL and EIL in connection with examination of the subject CSR activities of oil PSUs.

Briefing by the representatives of the Ministry of P&NG/PSUs on "CSR activities of ONGC, OIL and EIL" in connection with the examination of the subject "CSR activities of oil PSUs".

To consider Memorandum No.1 regarding selection of subjects for examination during the current term of the Committee 2018 19

To have briefing by the representatives of the Petroleum & Natural Gas Regulatory Board (PNGRB) on the subject "City Gas Distribution Projects". 

To have oral evidence by the representatives of the MoP&NG PSUs on the subject "Contract Management in Oil PSUs and Role of Independent External Monitors (IEMs) - with specific reference to ONGC, BPCL and EIL.

To have a briefing by the representatives of the MoP&NG PSUs on the subject "Contract Management in Oil PSUs and Role of Independent External Monitors (IEMs) - with specific reference to BPCL and EIL

To have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Litigations involving Oil PSUs".

To have briefing by the representatives of the Ministry of P&NG/PSUs on the subject "National Gas Grid and Pipelines including LNG infrastructure".

To take oral evidence of the representatives of the Ministry/PSUs on Demands for Grants (2018-19) of the Ministry of Petroleum and Natural Gas. 

To take oral evidence of the representatives of the Ministry of P&NG/PSUs on the subject "Pradhan Mantri Ujjwala Yojana"

To take oral evidence of the representatives of the Ministry of P&NG/PSUs on the subject "Allotment of Retail Outlets and LPG Distributorships including Pradhan Mantri Ujjwala Yojana" 

To have briefing by the representatives of the Ministry of Labour and Employment/DGMS and Department of Industrial Policy and Promotion/PESO on the subject "Safety, Security and Environmental Aspects in Petroleum Sector" 

To have a briefing by the representatives of the MoP&NG PSUs on the subject Human Resource Policy of Oil PSUs with specific reference to ONGC and OIL 

To have a briefing by the representatives of the MoP&NG PSUs on the subject "Disinvestment of Oil PSUs in Petroleum Sector - Proposed Acquisition of HPCL by ONGC". 

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Resilience of Oil Industry to meet challenges from Electric Vehicles"

To consider Memorandum No.1 regarding selection of subjects for examination during 2017-18

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Disinvestment of Oil PSUs in Petroleum Sector - Proposed acquisition of HPCL by ONGC

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject "Disinvestment of Oil PSUs in Petroleum Sector - Proposed acquisition of HPCL by ONGC".

Briefing by the representatives of the Ministry of P&NG/PSUs in connection with the examination of the subject "Planning, Development and Regulation of Oil Field Services".

To have a briefing by the representatives of the MoPNG PSUs on the subject Review of LNG Infrastruture

To have a briefing by the representatives of the Ministry of P&NG/PSUs on the subject Pricing,Marketing and Supply of Petroleum Products - Malpractices in Functioning of Retail Outlets and LPG Distributorships

Progress of Reassessment of Hydrocarbon Resource

Review of Policy for Allotment of Retail Outlets and LPG Distributorships

Consideration and adoption of draft Action Taken Report on the 14th Report (Sixteenth Lok Sabha) of the Standing Committee on Petroleum and Natural Gas (2015-16) on "Production of Coal Bed Methane".

To take oral evidence of the representatives of the Ministry of Finance on the following issues relating to "Demands for Grants (2017-18)" of the Ministry of Petroleum and Natural Gas; (i) Impact of GST on petroleum sector; and (ii) Levy of cess on crude oil. Further discussion of the representatives of MoPNG/PSUs on "Demands for Grants (2017-18)" of MoPNG.

To take oral evidence of the representatives of the Ministry/PSUs on Demands for Grants (2017-18) of the Ministry of Petroleum and Natural Gas.

To have a briefing by the representatives of the PSUs/Private Companies on the subject Pricing of Gas.

To have a briefing by the representatives of the MoP&NG PSUs on the subject New Exploration Licensing Policy (NELP) - Recent developments with regard to marginal fields

Consideration and adoption of (i) Draft Action Taken Report on the 4th Report of the Committee on "Demands For Grants (2015-16) of MoPNG" and (ii) Draft Action Taken Report on the 5th Report of the Committee on "National Auto Fuel Policy".

To take oral evidence of the representatives of the MoP&NG/DGH on the subject Functioning of Directorate General of Hydrocarbons (DGH)

To have a briefing by the representatives of the Ministry of Petroleum and Natural Gas/PSUs on the subject "Procurement, Pricing and Infrastructure facilities for LNG"

(i) To take oral evidence of the representatives of the Ministry PSUs on Demands for Grants (2015-16) of the Ministry of Petroleum and Natural Gas (ii) To have a briefing by the representatives of the Ministry on the subject New Exploration Licensing Policy (NELP) stepping up of exploratory activities

To have a briefing by the representatives of the MoP&NG on ‘Review of Procedure for Allotment of Retail outlets and LPG Distributorships’.