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| Sr. No. | Member Name | Members from |
|---|---|---|
| 1 |
Aparajita Sarangi
|
Lok Sabha |
| 2 |
Arvind Dharmapuri
|
Lok Sabha |
| 3 |
Bhartruhari Mahtab
|
Lok Sabha |
| 4 |
Rajyavardhan Singh Rathore
|
Lok Sabha |
| 5 |
Dayanidhi Maran
|
Lok Sabha |
| 6 |
Gourav Gogoi
|
Lok Sabha |
| 7 |
Heena Vaijaykumar Gavit
|
Lok Sabha |
| 8 |
Kirit Premjibhai Solanki
|
Lok Sabha |
| 9 |
L. S. Tejasvi Surya
|
Lok Sabha |
| 10 |
Mahua Moitra
|
Lok Sabha |
| 11 |
Manish Tewari
|
Lok Sabha |
| 12 |
P.V. Midhun Reddy
|
Lok Sabha |
| 13 |
P.P. Chaudhary
|
Lok Sabha |
| 14 |
Rajiv Ranjan (Lalan) Singh
|
Lok Sabha |
| 15 |
Ritesh Pandey
|
Lok Sabha |
| 16 |
Sanjay Jaiswal
|
Lok Sabha |
| 17 |
Satya Pal Singh
|
Lok Sabha |
| 18 |
Shrikant Eknath Shinde
|
Lok Sabha |
| 19 |
Uday Pratap Singh
|
Lok Sabha |
| 20 |
A. Navaneethakrishnan
|
Rajya Sabha |
| 21 |
Amar Patnaik
|
Rajya Sabha |
| 22 |
Derek O Brien
|
Rajya Sabha |
| 23 |
Jairam Ramesh
|
Rajya Sabha |
| 24 |
Rakesh Sinha
|
Rajya Sabha |
| 25 |
Ram Gopal Yadav
|
Rajya Sabha |
| 26 |
Sudhanshu Trivedi
|
Rajya Sabha |
| 27 |
Prabhu Suresh Prabhakar
|
Rajya Sabha |
| 28 |
Vinay P. Sahasrabuddhe
|
Rajya Sabha |
| 29 |
Vivek K. Tankha
|
Rajya Sabha |
| 30 |
V. Vijayasai Reddy
|
Rajya Sabha |
| Date | Name Of Committee | Agenda |
|---|---|---|
| 2021-11-22 | Joint Committee on the Personal Data Protection Bill, 2019 |
Consideration and Adoption of the Draft Report of the Joint Committee on The Personal Data Protection Bill, 2019. |
| 2021-11-22 | Joint Committee on the Personal Data Protection Bill, 2019 |
Consideration and Adoption of the Draft Report of the Joint Committee on The Personal Data Protection Bill, 2019. |
| 2021-11-12 | Joint Committee on the Personal Data Protection Bill, 2019 |
Consideration and Adoption of the Draft Report of the Joint Committee on The Personal Data Protection Bill, 2019. |
| 2021-10-21 | Joint Committee on the Personal Data Protection Bill, 2019 |
Further deliberation on the comparison between The Personal Data Protection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2021-10-20 | Joint Committee on the Personal Data Protection Bill, 2019 |
Further deliberation on the comparison between The Personal Data Protection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2021-09-27 | Joint Committee on the Personal Data Protection Bill, 2019 |
Further deliberation on the comparison between The Personal Data Protection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2021-09-23 | Joint Committee on the Personal Data Protection Bill, 2019 |
Further deliberation on the comparison between The Personal Data Protection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2021-09-16 | Joint Committee on the Personal Data Protection Bill, 2019 |
Comparison between The Personal Data Protection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2021-09-15 | Joint Committee on the Personal Data Protection Bill, 2019 |
Comparison between The Personal DataProtection Bill, 2019 as introduced in the Parliament, as discussed in the Joint Committee and the suggestions for amendment by the Chairperson, Joint Committee. |
| 2020-12-29 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-29 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-28 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-28 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-24 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-24 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-23 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-23 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-18 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-18 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-17 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-17 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-16 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-16 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-10 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-09 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019. |
| 2020-12-04 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-12-03 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-12-03 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-12-02 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-12-02 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-27 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-27 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-26 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-26 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-25 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-25 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration on The Personal Data Protection Bill, 2019 |
| 2020-11-20 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral Evidence by the representatives of Mastercard India Services Pvt. Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-11-20 | Joint Committee on the Personal Data Protection Bill, 2019 |
1500 hrs. :Oral Evidence by the representatives of iSPRIT Foundation on The Personal Data Protection Bill, 2019. 1600 hrs. :Oral Evidence by the representatives of Visa Consolidated Supported Services Pvt. Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-11-19 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral Evidence by the representatives of PayPal Payments Pvt. Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-11-19 | Joint Committee on the Personal Data Protection Bill, 2019 |
1100 hrs. :Presentation by organisation/companies for not furnishing post evidence replies. 1130 hrs. :Oral Evidence by the representatives of CYBLE on The Personal Data Protection Bill, 2019. |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Clause by clause consideration of The Personal Data Protection Bill, 2019 |
| 2020-11-06 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Truecaller on The Personal Data Protection Bill, 2019. |
| 2020-11-06 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Bharti Airtel Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-11-05 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Uber Technologies Inc. on The Personal Data Protection Bill, 2019. |
| 2020-11-05 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Ola on The Personal Data Protection Bill, 2019. |
| 2020-11-04 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Jio Platforms Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-11-04 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Reliance Jio Infocomm Ltd. on The Personal Data Protection Bill, 2019. |
| 2020-10-29 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Paytm on The Personal Data Protection Bill, 2019. |
| 2020-10-29 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Google on The Personal Data Protection Bill, 2019. |
| 2020-10-28 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Twitter on The Personal Data Protection Bill, 2019. |
| 2020-10-28 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Amazon and Amazon Web Services on The Personal Data Protection Bill, 2019. |
| 2020-10-23 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Facebook India Online Services Pvt. Ltd.on The Personal Data Protection Bill,2019 |
| 2020-10-22 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Forum for Integrated Security (FINS), Mumbai on The Personal Data Protection Bill, 2019. |
| 2020-10-16 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of National University of Juridical Sciences (NUJS), Kolkata on The Personal Data Protection Bill, 2019. |
| 2020-10-15 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of Trilegal, Bangalore on The Personal Data Protection Bill, 2019 |
| 2020-09-08 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of the Reserve Bank of India (RBI) on The Personal Data Protection Bill, 2019. |
| 2020-09-04 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of PIER Counsel, Gurugram, Haryana, on The Personal Data Protection Bill, 2019. |
| 2020-09-01 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of the Reserve Bank of India (RBI) on The Personal Data Protection Bill, 2019. |
| 2020-08-26 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral evidence by the representatives of NASSCOM. |
| 2020-08-11 | Joint Committee on the Personal Data Protection Bill, 2019 |
Oral Evidence by the representatives of ASSOCHAM and Dr. A.P.J. Abdul Kalam Centre Delhi. |
| 2020-08-10 | Joint Committee on the Personal Data Protection Bill, 2019 |
(i) Oral evidence by the representatives of L&L Partners-Law Office and Facebook(ii) Oral evidence by the representatives of ASSOCHAM and Dr.A.P.J Abdul Kalam Centre |
| 2020-07-27 | Joint Committee on the Personal Data Protection Bill, 2019 |
(i) Oral evidence by representatives of the Ministry of Electronics and Information Technology [Unique Identification Authority of India (UIDAI)] on ‘The Personal Data Protection Bill, 2019’. (ii) Oral evidence by representatives of the Ministry of Home Affairs [National Crime Records Bureau (NCRB)] on ‘The Personal Data Protection Bill, 2019’. (iii) Oral evidence by representatives of the Ministry of Home Affairs [National Investigation Agency (NIA), Narcotics Control Bureau (NCB)] on ‘The Personal Data Protection Bill, 2019’. (iv) Oral evidence by Shri Rajiv Luthra, Founder & Managing Partner, L & L Partners Law Offices. |
| 2020-02-18 | Joint Committee on the Personal Data Protection Bill, 2019 |
Briefing by the representatives of the Ministry of Electronics and Information Technology (MEITY) |