To finalize the subjects to be selected for detailed examination by the Committee

To hear the Secretaries of DoC and DPIIT, M/o Commerce and Industry on the working of Ministry and to chalk out the future course of action of the Committee.

To consider and adopt Draft 186th & 187th Reports of the Committee

To consider and adopt Draft 183rd, 184th & 185th Reports of the Committee

To meet the Czech Parliamentary Delegation and to hear the views of Secretary, DPIIT on the subject ‘Review of Progress of National Industrial Corridors Development Programme'

To hear views of stakeholders on the subject 'Comprehensive Strategy to Map Major Products and Countries to Maximise Exports and Minimise Imports'.

To hear views of stakeholders on the subject 'Comprehensive Strategy to Map Major Products and Countries to Maximise Exports and Minimise Imports'.

To chalk out the future programme of the Committee.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on the subject “Comprehensive Strategy to Map Major Products and Countries to Maximise Exports and Minimise Imports”.

To discuss the subject 'Comprehensive Strategy to Map Major Products and Countries to Maximise Exports and Minimise Imports'.

To consider and adopt draft 181st and 182nd Reports of the Committee.

To interact with the delegation of Members of German Parliament.

To hear the views of stakeholders on the subject 'Ecosystem of Startups to benefit India'.

To hear the views of stakeholders on the subject 'Ecosystem of Startups to benefit India'

To hear the views of representatives of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject 'Ecosystem of Startups to benefit India'.

To chalk out future course of action of the Committee.

To consider and adopt draft 180th Report on DFG (2023-24) of DPIIT, Ministry of Commerce and Industry.

To consider and adopt draft 179th and 180th Reports of the Committee on DFG (2023-24).

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on DFG (2023-24) of the Department.

To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) PHD Chamber of Commerce and Industry; and (iii) Federation of Indian Export Organisations (FIEO) on DFG (2023-24) pertaining to Ministry of Commerce and Industry. 04.00 P.M.- To hear the views of Secretary, DPIIT, Ministry of Commerce and Industry on DFG (2023-24) of the Department.

To consider and adopt draft 176th and 177th Reports of the Committee followed by demonstration of the new web portals developed as a part of the Digital Sansad Project by officials from NIC and Rajya Sabha Secretariat.

04.15 P.M.-To hear the views of Dr. Mahendra P. Lama, Professor, Centre for South Asian Studies, Jawaharlal Nehru University on the subject ‘Development of Trade and Industries in North Eastern Region’. 04.45 P.M.-To hear the views of representatives of North East Development Foundation (NEDF); Shri Bajrang Lohia, Managing Director, Lohia Group of Companies; and Shri Karan Sharma, Chairman, Arunachal Pradesh Power Corporation Pvt. Ltd. on the subject ‘Development of Trade and Industries in North Eastern Region’.

03.30 P.M. - To hear the views of Dr. Rakhee Bhattacharjee, Associate Professor, Special Centre for the Study of North East India, JNU, New Delhi; 04.30 P.M.-To hear the views of representatives of (i) Confederation of Indian Industry (CII); and (ii) Federation of Indian Chambers of Commerce and Industry (FICCI); and 05.30 P.M.- To consider and adopt (i) Draft 173rd Report (ii) Draft 174th Report and (iii) Draft 175th Report.    

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, M/o Commerce & Industry; and Secretary, Ministry of Development of North Eastern Region on the subject 'Development of Trade and Industries in North Eastern Region'.

To chalk out future programme of the Committee.

To consider and adopt Draft 170th, 171st and 172nd Reports of the Committee.

To hear the views of Secretary, Department of Revenue, Ministry of Finance on the subject ‘Promotion and Regulation of E-Commerce in India’.

To hear the views of representatives of – (i) Vidhi Centre for Legal Policy; (ii) Ecom Express; and (iii) National Restaurant Association of India on the subject ‘Promotion and Regulation of E-Commerce in India’.

To consider and adopt draft 169th Report of the Committee.

To hear the views of Secretary, DPIIT on the subject 'Promotion and Regulation of E-Commerce in India'.

To consider and adopt draft 167th and draft 168th Reports.

To discuss ‘Issues affecting the Indian Tea Industry especially in Darjeeling region’.

To discuss ‘Issues affecting the Indian Tea Industry especially in Darjeeling region’.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on Demands for Grants (2022-23) of the Department.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on Demands for Grants (2022-23) of the Department.

Interaction with representatives from Economic Advisory Council to the Prime Minister.

To hear the views of representatives of CII and FIEO on Demands for Grants (2022-23) pertaining to Department of Commerce and Department for Promotion of Industry and Internal Trade of the Ministry of Commerce and Industry.

To hear views of DG (CEO), Federation of Indian Export Organisations (FIEO) on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’

To hear views of Secretary, M/o Food Processing Industries on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’.

To chalk out future programme of the Committee

Agenda of the meeting will be communicated shortly.

To consider and adopt draft 165th and draft 166th Reports.

To hear the views of Secretary, Department of Agriculture and Farmers Welfare, Ministry of Agriculture and Farmers Welfare on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’

To hear the views of Secretary, Ministry of Micro, Small and Medium Enterprises on the subject ‘Implementation of Districts as Export Hubs (DEHs) including One District One Product (ODOP) Initiatives’

To hear the views of representatives of CII and ASSOCHAM on the subject 'Implementation of One District One Product Scheme'

To hear the views of Secretary, Department of Commerce on the subject 'Implementation of One District One Product Scheme'

To chalk out future programme of the Committee.

To consider and adopt the Draft 164th Report on ‘Augmenting Infrastructure Facilities to Boost Exports’.

Agenda of the meeting will be communicated shortly.

To hear the views of Secretary, Ministry of Road Transport and Highways and the Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject ‘Augmenting Infrastructure Facilities to Boost Exports’.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry and the representatives of Human Hair Hair Products Manufacturers and Exporters Association of India on the subject 'Export of Human Hair'.

To hear the views of Secretary, Ministry of Road Transport and Highways and the Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject Augmenting Infrastructure Facilities to Boost Exports.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry and the representatives of Human Hair & Hair Products Manufacturers and Exporters Association of India on the subject Export of Human Hair.

To consider and adopt draft 163rd report and To hear the views of Secretary, Ministry of Ports, Shipping and Waterways.

To consider and adopt draft 161st, 162nd and 163rd Reports.

To hear the views of Chairman, Railway Board on the subject Augmenting Infrastructure Facilities to Boost Exports.

To hear the views of representatives of Federation of Indian Export Organisations (FIEO) on the subject ‘Augmenting Infrastructure Facilities to Boost Exports’.

Agenda of the meeting will be circulated in due course.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on the subject 'Augmenting Infrastructure Facilities to Boost Exports'.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject 'Review of the Intellectual Property Rights Regime in India&#39.

To hear the views of Secretary General, Federation of Indian Chambers of Commerce and Industry (FICCI) on the subject 'Review of the Intellectual Property Rights Regime in India'.

To discuss future course of action of the Committee.

To consider and adopt (i) draft 159th Report on Demands for Grants (2021-22) of Department of Commerce, Ministry of Commerce and Industry; and (ii) draft 160th Report on Demands for Grants (2021-22) of Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.

To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) PHD Chamber of Commerce and Industry; and (iii) Federation of Indian Export Organisation (FIEO) on Demands for Grants (2021-22) pertaining to Department of Commerce and Department for Promotion of Industry and Internal Trade of the Ministry of Commerce and Industry.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on Demands for Grants (2021-22) of the Department.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on Demands for Grants (2021-22) of the Department.

To consider and adopt draft 155th, 156th, 157th and 158th Reports.    

To hear the views of Secretary, Department of Pharmaceuticals, Ministry of Chemicals & Fertilizers on the subject 'Review of the Intellectual Property Rights Regime in India'.

To hear the views of Secretary, Department of Agriculture Research and Education, Ministry of Agriculture and Farmers' Welfare on the subject 'Review of the Intellectual Property Rights Regime in India'.

To hear the views of representatives of Amarjit & Associates, Ajay Sahni & Associates, and Subramaniam & Associates on the subject 'Review of the Intellectual Property Rights Regime in India'.

To hear the views of representatives of Confederation of Indian Industry (CII) on the subject 'Review of the Intellectual Property Rights Regime in India'.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject 'Review of the Intellectual Property Rights Regime in India'.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.

To hear the views of Secretary, Ministry of Steel.

To hear the views of representatives of Indian Industries Association (IIA).

To hear the views of Secretary, Department of Pharmaceuticals, Ministry of Chemicals Fertilizers.

To hear the views of representatives of All India Solar Industries Association (AISIA) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Ministry of New and Renewable Energy on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Ministry of Micro, Small and Medium Enterprises on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of representatives of Toy Association of India (TAI) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Ministry of Electronics and Information Technology on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of representatives of - (i) Federation of Indian Micro and Small & Medium Enterprises (FISME); and (ii) Communication Multimedia and Infrastructure Association of India (CMAI) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Department of Pharmaceuticals, Ministry of Chemicals Fertilizers on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of representatives of Confederation of Indian Industry (CII) and Pharmaceuticals Export Promotion Council of India (Pharmexcil) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Department of Heavy Industry, Ministry of Heavy Industries and Public Enterprises on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of representatives of Automotive Component Manufacturers Association of India (ACMA) and Society of Indian Automobile Manufacturers (SIAM) on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To hear the views of Secretary, Ministry of Micro, Small and Medium Enterprises on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India’.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on the subject 'Attracting investment in post-Covid Economy: Challenges and Opportunities for India'.

To consider and adopt draft 154th Report on the subject 'Export of Agricultural Marine Products, Plantation Crops, Turmeric and Coir’.

Agenda of the meeting will be circulated in due course.

To consider and adopt (i) Draft 152nd Report on the Demands for Grants (2020-21) pertaining to Department of Commerce and (ii) Draft 153rd Report on the Demands for Grants (2020-21) pertaining to Department for Promotion of Industry and Internal Trade.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on Demands for Grants (2020-21) of the Department.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on Demands for Grants (2020-21) of the Department.

To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) Federation of Indian Chambers of Commerce and Industry (FICCI); and (iii) The Associated Chambers of Commerce and Industry of India (ASSOCHAM) on the Demands for Grants (2020-21) of Department of Commerce and Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.

To hear the views of Secretary, Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry on Demands for Grants (2020-21) of the Department.

To hear the views of representatives of (i) Confederation of Indian Industry (CII); (ii) Federation of Indian Chambers of Commerce and Industry (FICCI); and (iii) The Associated Chambers of Commerce and Industry of India (ASSOCHAM) on the Demands for Grants (2020-21) of Department of Commerce and Department for Promotion of Industry and Internal Trade, Ministry of Commerce and Industry.

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on Demands for Grants (2020-21) of the Department.

To hear the views of Representatives of Department of Commerce, Ministry of Commerce and Industry on the subject 'Export of Agricultural Marine Products, Plantation Crops, Turmeric and Coir'.

To consider and adopt (i) draft 150th Report on the subject 'Export of Organic Products: Challenges and Opportunities'; and (ii) Draft 151st Report on Action Taken by Government on Recommendations/ Observations of the Committee contained in its 146th Report on 'Impact of Banking Misappropriation on Trade and Industry'.

To consider and adopt draft 150th Report on the subject 'Export of Organic Products: Challenges and Opportunities'.

To hear the views of (i) Secretary, Ministry of Textiles; and (ii) Representatives of Cotton Corporation of India (CCI) and Cotton Advisory Board (CAB) on the subject 'Export of Organic Products: Challenges and Opportunities'.

To hear the views of representatives of (i) Cotton Textiles Export Promotion Council (TEXPROCIL); (ii) Central Institute for Cotton Research (CICR); and (iii) Confederation of India Textile Industry (CITI) on the subject ‘Export of Organic Products: Challenges and Opportunities’.

(i) Brief presentation by the Department of Commerce on overall functioning of the Department; and (ii) Presentation by the Department of Commerce on the subject ‘Export of Organic Products: Challenges and Opportunities’.

To discuss about the pending issues and to chalk out the future programme of the Committee.

To discuss and consider draft 150th Report on the subject 'Export of Organic Products: Challenges and Opportunities'.

(i) consider and adopt draft 149th Report on Action Taken By Government on the Recommendations/ Observations of the Committee contained in its 145th Report on Impact of Chinese Goods on Indian Industry; and (ii) chalk out the future programme of the Committee.

To hear the views of the representatives of (i) The Associated Chambers of Commerce and Industry (ASSOCHAM), (ii) Federation of Indian Chambers of Commerce and Industry (FICCI); (iii) Confederation of Indian Industry (CII); and (iv) All India Food Processors' Association (AIFPA) on the subject 'Export of Organic Products: Challenges and Opportunities'.

To consider and adopt (i) Draft 147th Report on Action Taken By Government on the Recommendations/ Observations of the Committee contained in its 140th Report on Demand for Grants (2018-19) (Demand No.11) of Department of Commerce; and (ii) Draft 148th Report on Action Taken By Government on the Recommendations/ Observations of the Committee contained in its 141st Report on Demand for Grants (2018-19) (Demand No.12) of Department of Industrial Policy and Promotion.

To hear the views of the representatives of National Centre of Organic Farming (NCOF) and Federation of Indian Export Organisations (FIEO) on the subject #39;Export of Organic Products: Challenges and Opportunities#39;.

To hear the views of the representatives of National Centre of Organic Farming (NCOF) and Federation of Indian Export Organisations (FIEO) on the subject #39;Export of Organic Products: Challenges and Opportunities#39;.

To hear the views of (i) Secretary, Department of Agriculture, Cooperation Farmers Welfare, Ministry of Agriculture Farmers Welfare; and (ii) Secretary, Ministry of Food Processing Industries on the subject 'Export of Organic Products: Challenges and Opportunities'. 

To chalk out the future programme of the Committee. 

Agenda for the meeting will be communicated shortly

To consider and adopt draft 146th Report on Impact of Banking Misappropriation on Trade and Industry 

To interact with the visiting delegation of Joint Standing Committee on Treaties (JSCOT) of Australian Parliament. 

To consider and adopt draft 145th Report on 'Impact of Chinese Goods on Indian Industry'. 

To hear the representatives of Federation of Indian Chambers of Commerce and Industry (FICCI), The Associated Chambers of Commerce and Industry of India (ASSOCHAM) and Confederation of Indian Industry (CII) on the subejct Impact of banking misappropriation on trade and industry. 

To hear the representatives of Federation of Indian Export Organisations (FIEO), Federation of Indian Micro and Small & Medium Enterprises (FISME) and Indian Banks Association (IBA) on the subject Impact of banking misappropriation on trade and industry.

Agenda for the meeting will be communicated shortly

To consider and adopt (i) draft 143rd Report on Action Taken by Government on the Recommendations/ Observations of the Committee contained in its 137th Report on Trade with Association of South-East Asian Nations (ASEAN) and (ii) draft 144th Report on Action Taken by Government on the Recommendations/ Observations of the Committee contained in its 139th Report on Impact of Goods and Services Tax (GST) on Exports.

To consider and adopt (i) draft 143rd Report on Action Taken by Government on the Recommendations/ Observations of the Committee contained in its 137th Report on Trade with Association of South-East Asian Nations (ASEAN) and (ii) draft 144th Report on Action Taken by Government on the Recommendations/ Observations of the Committee contained in its 139th Report on Impact of Goods and Services Tax (GST) on Exports.

Agenda for the meeting will be communicated shotly.

Agenda of the meeting to be intimated shortly 

Agenda of the meeting to be intimated shortly.

To hear the representatives of (i) Confederation of Indian Industry (CII) and (ii) Federation of Indian Chambers of Commerce and Industry (FICCI) on the subject Impact of Chinese goods on Indian Industry 

To consider and adopt draft 142nd Report on Action Taken by Government on the recommendations/observations of the Committee contiained in its 138th Report on Activities and Functioning of Spices Board 

To consider and adopt (i) draft 140th Report on Demands for Grants (2018-19) of Department of Commerce, Ministry of Commerce and Industry and (ii) draft 141st Report on Demands for Grants (2018-19) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 

To hear the views of Secretary, Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on Demands for Grants (2018-19) of the Department

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on Demands for Grants (2018-19) of the Department 

To hear the representatives of (i) Federation of Indian Export Organisation (FIEO) and (ii) Federation of Indian Micro and Small and Medium Enterprises (FISME) on the Demands for Grants (2018-19) of Department of Commerce and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 

To hear the representatives of (i) The Associated Chambers of Commerce and Industry of India (ii) Confederation of Indian Industry (CII) and (iii) Federation of Indian Chambers of Commerce and Industry on the Demands for Grants (2018-19) of Department of Commerce and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 

To hear the views of the representatives of Department of Industrial Policy and Promotion and Department of Commerce, Ministry of Commerce and Industry on the subject Impact of cheap Chinese consumer goods on Indian Industry. 

Agenda for the meeting will be communicated shorly 

Agenda for the meeting will be communicated shortly 

Agenda for the meeting will be communicated shortly 

To hear the views of the representatives of (i) Federation of Indian Export Organisation (FIEO), (ii) Pharmaceuticals Export Promotion Council (PHARMEXCIL), and (iii) Gems and Jewellery Export Promotion Council on the subject Impact of Goods and Services Tax (GST) on Exports. 

To hear the views of the representatives of (i) Society of Indian Automobile Manufacturers (SIAM), (ii) Automotive Component Manufacturers Association of India (ACMA), (iii) Engineering Export Promotion Council (EEPC), and (iv) National Association of Software and Services Companies (NASSCOM) on the subject Impact of Goods and Services Tax (GST) on Exports. 

To hear the views of the representatives of (i) Agricultural and Processed Food Products Export Development Authority (APEDA), (ii) Marine Products Export Development Authority (MPEDA), (iii) Tea Board, and (iv) Coffee Board on the subject Impact of Goods and Services Tax (GST) on Exports.

To hear the views of the representatives of Federation of Indian Chambers of Commerce and Industry (FICCI), Associated Chambers of Commerce and Industry of India (ASSOCHAM), Indian Banks Association (IBA), Council for Leather Exports (CLE) and The Cotton Textiles Export Promotion Council (TEXPROCIL) on the subject Impact of Goods and Services Tax (GST) on Exports 

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Indsutry, representatives of Confederation of Indian Industry (CII), representatives of Apparel Export Promotion Council (APEC) and Secretary, Department of Industrial Policy and Promotion, Ministry of Commerce and Indsutry on subjects Impact of Goods and Services Tax (GST)on Exports and Startup India Programme. 

To chalk out the future programme of the Committee

Evidence of the representatives of (i) Central Bureau of Investigation (ii) Enforcement Directorate (i) Confederation of Indian Industry (ii) Federation of Indian Chambers of Commerce & Industry (iii) Associated Chambers of Commerce & Industry of India 

To consider and adopt draft 137th and 138th Reports on Trade with ASEAN and Activitites and Functioning of Spices Board 

To consider and adopt draft 137th and 138th Reports on Trade with ASEAN and Activities and Functioning of Spices Board respectively

To consider and adopt the draft 134th, 135th and 136th Reports of the Committee. 

To consider and adopt draft 134th Report on Action Taken by Government on the Observations/Recommendations of the Committee contained in its One Hundred Thirtieth Report on Industrial Policy in the Changing Global Scenario

To hear the views of the representatives of Ministry of Home Affairs on the subject Trade with Association of South-East Asian Nations (ASEAN) and the representatives of Ministry of Development of North Eastern Region on the subjects Activities and Functioning of Spices Board and Trade with Association of South East Asian Nations (ASEAN) 

To hear the views of the representatives of Department of Commerce, Ministry of Commerce and Industry on the subjects Activities and Functioning of Spices Board and Trade with Association of South-East Asian Nations (ASEAN) and the representatives of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on the subject Trade with Association of South-East Asian Nations (ASEAN) 

To hear the views of the representatives of Ministry of Shipping and Ministry of Road Transport and Highways on the subject Trade with Association of South East Asian Nations (ASEAN) 

To hear the views of the representatives of Department of Revenue, Department of Economic Affairs, Department of Financial Services, Ministry of Finance and Ministry of External Affairs on the subject Trade with Association of South-East Asian Nations (ASEAN).

To hear the views of Secretary, Ministry of Steel and Secretary, Ministry of Electronics & Information Technology on the subject Trade with Association of South East Asian Nations (ASEAN). 

To hear the views of Secretary, Department of Agriculture Cooperation & Farmers Welfare, Ministry of Agriculture and Farmers Welfare and Secretary, Ministry of Food Processing Industries on the subjects Activites and Functionnig of Spices Board and Trade with Association of South East Asian Nations (ASEAN) and Secretary, Ministry of Textiles on the subject Trade with Association of South East Asian Nations (ASEAN). 

To consider and adopt (i) draft 132nd Report on Demands for Grants (2017-18) of Department of Commerce, Ministry of Commerce and Industry and (ii) draft 133rd Report on Demands for Grants (2017-18) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry

To hear the representatives of Department of Commerce and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on Demands for Grants (2017-18) of the Department 

To hear the Chambers of Commerce/Industry Associations/Exporters Organisation on the Demands for Grants (2017-18) of (i) Department of Industrial Policy and Promotion, Ministry of Commerce and Industry and (ii) Department of Commerce, Ministry of Commerce and Industry

To hear the views of Secretary, Department of Commerce, Ministry of Commerce and Industry on the subjects Activities and Functioning of Spices Board and Trade with Association of South East Asian National and draft 131st Report on Action Taken by Government on the Recommendations/Observations of the Commitee contained in its One Hundred and Twenty Third Report on Export Infrastructure in India

To consider and adopt the draft 127th, 128th, 129th and 130th Reports of the Committee 

Agenda for the meeting will be communicated shortly

Agenda for the meeting will be communicated shortly

Agenda for the meeting will be communicated shortly

To chalk out the future programme of the Committee

To hear the views of the representatives of Jagatikaran Virodhi Kruti Samiti (JVKS) and Indian Community Activist Network (ICAN) on the subject Industrial Policy in the Changing Global Scenario 

To chalk out the future programme of the Committee 

To chalk out the future programme of the Committee 

To hear the views of the representatives of Dedicated Freight Corridor Corporation of India Limited and Chairman and Managing Director, India Infrastructure Finance Company Limited on the subject Industrial Policy in the Changing Global Scenario 

To consider and adopt draft One Hundred and Twenty Fourth Report, One Hundred and Twenty Fifth Report and One Hundred and Twenty Sixth Report 

To hear the representatives of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on the Demands for Grants (2016-17) of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry. 

To hear the representatives of Department of Commerce, Ministry of Commerce and Industry on the Demands for Grants (2016-17) of Department of Commerce, Ministry of Commerce and Industry 

To hear the representatives of Chambers of Commerce/Industry Associations on the Demands for Grants (2016-17) of Ministry of Commerce and Industry 

To interact with the Members of Parliament of the National Council (Lower House) of Swiss Confederation. 

To hear the views of the representatives of Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on the subject ‘Industrial Policy in the Changing Global Scenario’ 

Agenda of the meeting will be intimated in due course.

To consider and adopt report of the Sub-Committee on Ease of Doing Business of Department-related Parliamentary Standing Committee on Commerce 

To hear the views of representatives of the Agricultural and Processed Food Products Export Development Authority (APEDA), Marine Products Export Development Authority (MPEDA), Central Board of Excise and Customs (CBEC) and Secretary, Department of Economic Affairs on the subject Export Infrastructure in India.

To hear the views of Secretary, Ministry of Development of North Eastern Region and Secretary, Department of Border Management, Ministry of Home Affairs on the subject Export Infrastructure in India 

To hear the Views of (i) Secretary, Ministry of Textiles (ii) CMD, State Trading Corporation of India Ltd (STC) and (iii) CMD, Metals and Minerals Trading Corporation of India (MMTC) 

Agenda for the meeting will be communicated shortly 

To consider and adopt the draft 119th report on Rubber Industry in India 

Agenda for the meeting will be communicated shortly. 

To hear the views of the representatives of Federation of Indian Export Organisations (FIEO) and Secretary, Ministry of Shipping on the subject ‘Export Infrastructure in India’ .

To hear the Secretary, Department of Industrial Policy and Promotion, Ministry of Commerce and Industry and to chalk out the future programme of business.  

Agenda for the meeting will be communicated shortly 

To consider and adopt draft 117th and 118th Reports on Demands for Grants (2015-16) pertaining to Department of Commerce and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry 

To hear the views of the representatives of Federation of Indian Export Organisations (FIEO) and Department of Commerce, Ministry of Commerce and Industry on the Demands for Grants (2015-16) 

To hear the views of the representatives of the Associated Chambers of Commerce and Industry of India (ASSOCHAM) and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on the Demands for Grants (2015-16) 

To hear the views of the representatives of Federation of Indian Micro and Small & Medium Enterprises (FISME), Confederation of Indian Industry (CII) and Federation of Indian Chambers of Commerce and Industry (FICCI) on the Demands for Grants (2015-16) of Ministry of Commerce and Industry

To hear the views of Secretaries, Department of Industrial Policy and Promotion and Department of Commerce, Ministry of Commerce and Industry on the subject Rubber Industry in India 

Agenda for the meeting will be communicated shortly  

Presentation of the Secretaries, Department of Commerce and Department of Industrial Policy and Promotion, Ministry of Commerce and Industry on the mandate and functioning of the Department of Commerce and Department of Industrial Policy and Promotion

Chalk out the future programme of business