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Sr. No. | Member Name | Members from |
---|---|---|
1 | Ghanshyam Tiwari | Rajya Sabha |
2 | G.V.L. Narshimarao | Rajya Sabha |
3 | Kanimozhi NVN Somu | Rajya Sabha |
4 | Masthan Rao Beeda | Rajya Sabha |
5 | Mahesh Jethmalani | Rajya Sabha |
6 | Narain Dass Gupta | Rajya Sabha |
7 | Radha Mohan Das Agarwal | Rajya Sabha |
8 | Sukhendu Sekhar Roy | Rajya Sabha |
9 | Sujeet Kumar | Rajya Sabha |
10 | Vivek K. Tankha | Rajya Sabha |
11 | Andimuthu Raja | Lok Sabha |
12 | Beesetti Venkata Satyavathi | Lok Sabha |
13 | Aparajita Sarangi | Lok Sabha |
14 | Arvind Dharmapuri | Lok Sabha |
15 | Dean Kuriakose | Lok Sabha |
16 | Gajanan Chandrakant Kirtikar | Lok Sabha |
17 | Gourav Gogoi | Lok Sabha |
18 | Girish Chandra | Lok Sabha |
19 | Khagen Murmu | Lok Sabha |
20 | P.P. Chaudhary | Lok Sabha |
21 | Pinaki Misra | Lok Sabha |
22 | Poonam Mahajan Alias Poonam Vajendla Rao | Lok Sabha |
23 | Poonamben Hematbhai Maadam | Lok Sabha |
24 | Queen Oja | Lok Sabha |
25 | Rajendra Agrawal | Lok Sabha |
26 | Rajiv Ranjan (Lalan) Singh | Lok Sabha |
27 | Rattan Lal Kataria | Lok Sabha |
28 | Sanjay Jaiswal | Lok Sabha |
29 | Sanjay Seth | Lok Sabha |
30 | Saugata Roy | Lok Sabha |
31 | Uday Pratap Singh | Lok Sabha |
Date | Name Of Committee | Agenda |
---|---|---|
2023-03-13 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Consideration and Adoption of the Draft Report of the Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
2023-02-17 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Clause by Clause consideration of the Jan Vishwas (Amendment of Provisions) Bill, 2022. The representatives of the Ministry/Departments who will depose before the Committee may be seen as per the Annexure II for their respective Acts. Clause 2, 3 4 and 1 alongwith Long Title and enactment formula shall also be taken up for consideration after completing the Acts. |
2023-02-09 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Briefing/Oral Evidence of the representatives of - (i) the Ministry of Consumer Affairs, Food & Public Distribution, Department of Consumer Affairs with reference to Act mentioned at Sl. No. 40; (ii) the Ministry of Defence, Department of Defence with reference to Act mentioned at Sl. No. 37; and (iii) the Ministry of Ports, Shipping & Waterways with reference to Act mentioned at Sl. No 14 of the Schedule to the Jan Vishwas (Amendment of Provisions) Bill, 2022. |
2023-02-08 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Briefing/Oral Evidence of the representatives of - (i) the Ministry of Information & Broadcasting with reference to Acts mentioned at Sl. Nos. 01, 11 and 29; (ii) the Ministry of Statistics & Programme Implementation with reference to Act mentioned at Sl. No. 39; and (iii) the Ministry of Communications, Department of Posts with reference to Act mentioned at Sl. No 02 of the Schedule to the Jan Vishwas (Amendment of Provisions) Bill, 2022. |
2023-02-07 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Briefing/Oral Evidence of the representatives of - (i) the Ministry of Health & Family Welfare, Department of Health & Family Welfare with reference to Acts mentioned at Sl. Nos. 06, 09 and 35; (ii) the Ministry of Railways with reference to Act mentioned at Sl. No. 27; and (iii) the Ministry of Road Transport & Highways with reference to Act mentioned at Sl. No 26 of the Schedule to the Jan Vishwas (Amendment of Provisions) Bill, 2022. |
2023-02-06 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Briefing/Oral Evidence of the representatives of the Ministry of Finance- (i) Department of Financial Services with reference to Acts mentioned at Sl. Nos. 15, 22, 25, 38 and 41; (ii) Department of Economic Affairs with reference to Acts mentioned at Sl. Nos. 07, 20 and 36; and (iii) Department of Revenue with reference to Act mentioned at Sl. No 34 of the Schedule to the Jan Vishwas (Amendment of Provisions) Bill, 2022. |
2023-01-31 | Joint Committee on the Jan Vishwas (Amendment of Provisions) Bill, 2022 |
Briefing/Oral Evidence of the representatives of the Ministry of Commerce and Industry - (i) Department for Promotion of Industry & Internal Trade with reference to Acts mentioned at Sl. Nos. 03, 10, 13, 18, 30 and 31; and (ii) Department of Commerce with reference to Acts mentioned at Sl. Nos. 08, 12, 19 and 23, of the Schedule to the Jan Vishwas (Amendment of Provisions) Bill, 2022. The Representatives of the Ministry of Law and Justice (Legislative Department and Department of Legal Affairs) will also remain present in the meeting. |